COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 45 of 69

High Courts08 Apr 2002Dismissed

Zarina and Others Vs Special Officer and Competent Authority, Urban Land Ceiling, Vijayawada, Krishna Dist. and Others

Andhra Pradesh High Court · (2002) 3 ALD 558

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 26, 26(1), 26(2)

High Courts08 Apr 2002Allowed

Bendalam Narayanamurthy and Others Vs Srikakulam Co-operative Central Bank Limited, Srikakulam

Andhra Pradesh High Court · (2002) 3 ALD 586

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, 64

High Courts08 Apr 2002Dismissed

Nalamuru Nadipi Subbanna Vs Kataru Chennamma and Others

Andhra Pradesh High Court · (2002) 4 ALD 859 : (2002) 2 APLJ 190

Transfer of Property Act, 1882 — Section 45

High Courts08 Apr 2002Dismissed

Government of A.P. and Another Vs N. Garudeshwara Reddy and Others

Andhra Pradesh High Court · (2002) 3 ALD 81 : (2002) 3 ALT 651 : (2002) 3 ALT 561

Constitution of India, 1950 — Article 14, 21

High Courts08 Apr 2002Allowed

V. Ravinder Vs Regional Manager, APSRTC and Others

Andhra Pradesh High Court · (2002) 3 ALD 127 : (2003) 1 LLJ 483

Constitution of India, 1950 — Article 226

High Courts08 Apr 2002Allowed

Sol Pharmaceuticals Limited and Others Vs The Registrar of Companies and Another

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 900 : (2002) 2 ALT(Cri) 94 : (2002) 111 CompCas 845

Companies Act, 1956 — Section 207

High Courts08 Apr 2002Allowed

The Krishna District Cooperative Central Bank Ltd. Vs M. Veeraswamy and Others

Andhra Pradesh High Court · (2002) 04 AP CK 0046

Andhra Pradesh Co-operative Societies Act, 1964 — Section 110A, 116AA, 116C(2)

High Courts08 Apr 2002Dismissed

Private Medical Practitioners'' Association of A.P. Vs Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 2003 AP 1 : (2002) 3 ALT 740

Constitution of India, 1950 — Article 19(1)

High Courts08 Apr 2002

M. Padma and Others Vs M. Seshagiri Rao and Others

Andhra Pradesh High Court · (2003) 5 ALD 3 : (2003) 4 ALT 683

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 59, Order 21 Rule 97, 115

High Courts05 Apr 2002Allowed

A. Vinod Kumar Vs Deputy Commissioner of Labour, Warangal District and Others

Andhra Pradesh High Court · (2002) 3 ALD 328 : (2002) 95 FLR 611 : (2002) 4 LLJ 213

Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(3)

High Courts05 Apr 2002Allowed

Reginald Abraham and Others Vs The State of A.P.

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 889 : (2002) 2 ALT(Cri) 97

Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 406, 415, 418, 420, 423

High Courts05 Apr 2002

G. Narayana Shetty Vs V. Balanarasimulu Shetty and Others

Andhra Pradesh High Court · (2002) 04 AP CK 0068

High Courts05 Apr 2002Dismissed

S. Ramkumar Naik and Others Vs The Principal Secretary to Government, Environment, Forests, Science and Technology Department, Hyderabad and Others

Andhra Pradesh High Court · (2002) 2 ALT 675

Andhra Pradesh Forest Service Rules, 1965 — Rule 2, 3, 4, 4(2), 6Constitution of India, 1950 — Article 14, 16, 16(1), 309, 311Mysore Service Regulations — Rule 294

High Courts05 Apr 2002Allowed

State Bank of India Vs Industrial Tribunal, Hyd. and Another

Andhra Pradesh High Court · (2002) 3 ALD 99 : (2002) 94 FLR 1030

Industrial Disputes Act, 1947 — Section 10(1), 25F

High Courts05 Apr 2002

Ajay Agarwal and Others Vs Nagarjuna Finance Limited

Andhra Pradesh High Court · (2002) 3 ALD 708 : (2002) 3 ALT 564 : (2002) 1 APLJ 420

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5(2), Order 38 Rule 5(3), Order 38 Rule 6

High Courts04 Apr 2002

M. Nageswara Rao Vs New India Assurance Company Limited and Others

Andhra Pradesh High Court · (2003) 3 ACC 569 : (2004) ACJ 1554 : (2003) 3 ALD 397 : (2003) 3 ALT 603

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1)

High Courts04 Apr 2002Allowed

Sayanna (died) per L.R. and Another Vs The District Collector, Mahabubnagar District and Others

Andhra Pradesh High Court · (2002) 1 ALD 389 Supp : (2002) 2 AnWR 664

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26, 43Andhra Pradesh Record of Rights in Land Act, 1971 — Section 2(10), 2(9), 3, 4, 5Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 33(2)

High Courts04 Apr 2002Dismissed

Sohani Granites Pvt. Ltd. Vs Binny Ltd.

Andhra Pradesh High Court · (2003) 115 CompCas 630

Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8

High Courts04 Apr 2002Dismissed

R. Malla Reddy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2002) 4 ALD 657 : (2002) 6 ALT 705

Constitution of India, 1950 — Article 226

High Courts04 Apr 2002

Mantri Rajaiah Vs M. Bhola Shankar and Others

Andhra Pradesh High Court · (2002) 4 ALT 441