High Courts23 Apr 2002Dismissed
T. Venkatasubbamma Vs A.P. Co-operative Central Agriculture Development Bank Limited, Hyd.
Andhra Pradesh High Court · (2002) 3 ALD 608 : (2002) 3 ALT 710
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 42 of 69
High Courts23 Apr 2002Dismissed
Marepally Venkata Sree Nagesh Vs State of A.P.
Andhra Pradesh High Court · (2002) 1 ALD(Cri) 905 : (2002) 2 ALT(Cri) 52 : (2002) CriLJ 3625
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts23 Apr 2002Dismissed
Chittipolu Kishan and Others Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2002) 3 ALD 578 : (2002) 4 ALT 93
Constitution of India, 1950 — Article 226
High Courts23 Apr 2002Dismissed
A.P. Cooperative Central Agricultural Development Bank Ltd.
Andhra Pradesh High Court · (2002) 04 AP CK 0048
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48
High Courts23 Apr 2002Allowed
N. Ram Reddy Vs Bar Council of the State of A.P., Hyd.
Andhra Pradesh High Court · AIR 2002 AP 484 : (2002) 3 ALD 484 : (2002) 3 ALT 717
Advocates Act, 1961 — Section 24, 24A, 29, 30, 33Bar Council of India Rules, 1975 — Rule 70Central Civil Services (Pension) Rules, 1972 — Rule 9(2)
High Courts23 Apr 2002Allowed
Y. Jaya Venkata Rao Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2002) 3 ALD 471 : (2002) 3 ALT 742
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts23 Apr 2002Dismissed
Society for Cancer in Oral-Cavity Prevention Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2003 AP 168 : (2002) 3 ALD 525 : (2002) 3 ALT 579
Constitution of India, 1950 — Article 14, 21, 226
High Courts23 Apr 2002Allowed
Dasari Srihari Rao Vs Talluri Harinadha Babu
Andhra Pradesh High Court · (2002) 3 ALD 456 : (2002) 3 ALT 484 : (2002) 2 APLJ 150
Provincial Insolvency Act, 1920 — Section 10, 13, 13(1), 25, 25(2)
High Courts23 Apr 2002Dismissed
C. Jayashree Sarathy and Another Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 3 ALD 477 : (2002) 4 ALT 1
Constitution of India, 1950 — Article 226
High Courts22 Apr 2002
Sultan Latiff Shamshuddin Ahmed (died) per LRs. Vs Shaik Alla Baksh Jani
Andhra Pradesh High Court · (2002) 4 ALD 779 : (2003) 1 ALT 24 : (2002) 2 APLJ 187
Limitation Act, 1963 — Article 54
High Courts22 Apr 2002Allowed
Surender Singh Bajaj Vs Kitty Steels Limited and Another
Andhra Pradesh High Court · AIR 2003 AP 13 : (2002) 4 ALD 191 : (2002) 6 ALT 224 : (2002) 2 APLJ 226
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 46(1), Order 38 Rule 5, Order 38 Rule 8, Order 41 Rule 27
High Courts19 Apr 2002Partly Allowed
United India Insurance Co. Ltd. Vs Lingampally Mondi and Others
Andhra Pradesh High Court · (2004) ACJ 233 : (2002) 3 ALD 670
Motor Vehicles Act, 1988 — Section 170, 173
High Courts19 Apr 2002Partly Allowed
Oasis Bar and Restaurant and Others Vs P. Umabala and Another
Andhra Pradesh High Court · AIR 2002 AP 465 : (2002) 4 ALD 508
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106, 107
High Courts19 Apr 2002Dismissed
Sri Ramratan Jhawar Vs Government of A.P. and Another
Andhra Pradesh High Court · AIR 2003 AP 84 : (2002) 3 ALD 804 : (2002) 4 ALT 176
Andhra Pradesh Prohibition of Cow Slaughter and Animal Preservation Act, 1977 — Section 15, 6, 6(1), 6(2), 9Constitution of India, 1950 — Article 48Penal Code, 1860 (IPC) — Section 428, 429
High Courts19 Apr 2002Dismissed
Radhakrishna Rice Mill Company and Others Vs Jumma Maseedh by its Muthavalli
Andhra Pradesh High Court · AIR 2003 AP 70 : (2002) 6 ALD 52 : (2002) 6 ALT 791 : (2003) 2 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Section 92, 93Wakf (Amendment) Act, 1955 — Section 32, 36, 42, 56Waqf Act, 1954 — Section 15, 15(1), 29, 42, 44
High Courts19 Apr 2002
Dr. K.V. Ramakanth Rao Vs Akula Srihari and Another
Andhra Pradesh High Court · (2004) 1 ACC 556 : (2002) 3 ACC 568 : (2003) 1 AnWR 41
High Courts19 Apr 2002
United India Insurance Co. Ltd. Vs Lingampalli Mondi and Others
Andhra Pradesh High Court · (2004) 2 ACC 493
Motor Vehicles Act, 1988 — Section 170, 173
High Courts18 Apr 2002Dismissed
Sri Vishnu Cement Ltd. Vs S.R.K. Transport Service and Another
Andhra Pradesh High Court · (2002) 2 ALT 670
High Courts18 Apr 2002Dismissed
Gudisa Satyanarayana and Others Vs Mithireddy Musalinaidu and Another
Andhra Pradesh High Court · (2002) 5 ALD 76
Specific Relief Act, 1963 — Section 16(1)
High Courts18 Apr 2002Dismissed
Vadigarraajji Doddaiah Vs District and Sessions Judge, West Godavari District, Eluru
Andhra Pradesh High Court · (2002) 3 ALD 756 : (2002) 3 ALT 781