COURT ARCHIVE

Andhra Pradesh High Court judgments, 1990

249 judgments · page 8 of 13

High Courts05 Jul 1990

Chimata Nagarathnamma Vs Chimata Nathanail and Another

Andhra Pradesh High Court · (1990) 3 ALT 54 : (1990) 2 APLJ 125 : (1990) CivCC 816 : (1991) CriLJ 291 : (1991) 1 DMC 459 : (1991) 1 RCR(Criminal) 556

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

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High Courts28 Jun 1990

Income Tax Officer Vs Lakshmi Enterprises and Others

Andhra Pradesh High Court · (1990) 185 ITR 595 : (1990) 52 TAXMAN 450

Income Tax Act, 1961 — Section 269SS, 276DD

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High Courts25 Jun 1990

Kommineni Krishna Rao Vs Kommineni Babjee Rao and another

Andhra Pradesh High Court · AIR 1991 AP 232

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 4, 9Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12(2)Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 19(1)

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High Courts25 Jun 1990

Kommineni Krishna Rao Vs Kommineni Babjee Rao and Another

Andhra Pradesh High Court · (1992) 75 CompCas 121

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High Courts24 Jun 1990Allowed

Kommineni Krishna Rao Vs Kommineni Babjee Rao and another

Andhra Pradesh High Court · (1990) 06 AP CK 0002

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 4, 9Andhra Pradesh Excise Act, 1968 — Section 15Contract Act, 1872 — Section 23

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High Courts21 Jun 1990

Gulbanu Razack Vs Assistant Commissioner of Income Tax (Investigation)

Andhra Pradesh High Court · (1990) 186 ITR 226

Contract Act, 1872 — Section 73Income Tax Act, 1961 — Section 132, 132(1), 132(11), 132(12), 132(4)Interest Act, 1978 — Section 4

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High Courts21 Jun 1990

Durga Prasad Soni and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1990) 2 ALT 704 : (1992) CriLJ 1614

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(2), 165, 23Criminal Procedure Code, 1973 (CrPC) — Section 251, 372, 373, 374, 375Penal Code, 1860 (IPC) — Section 375

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High Courts20 Jun 1990

Pothuri Ananda Venkata Subba Rao Gupta Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1990) 2 APLJ 233 : (1991) CriLJ 1115 : (1991) 2 RCR(Criminal) 288

Criminal Procedure Code, 1973 (CrPC) — Section 191Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2), 16(1, 16(1A)Prevention of Food Adulteration Rules, 1955 — Rule 9

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High Courts20 Jun 1990

Muthu Enterprises Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1990) 79 STC 175

Andhra Pradesh General Sales Tax Act, 1957 — Section 21, 21(2), 21(4)

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High Courts19 Jun 1990Dismissed

The Principal, The Besant Theosophical College Vs S. Jahanara Begum and Others

Andhra Pradesh High Court · (1992) 1 ALT 161 : (1991) 1 AnWR 99 : (1990) 2 APLJ 123

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High Courts19 Jun 1990

Mupparaju Nageshwara Rao alias Nagaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1991) CriLJ 549

Criminal Procedure Code, 1973 (CrPC) — Section 374, 376

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High Courts18 Jun 1990Dismissed

A. Pentaiah Vs The Personnel Officer, B.H.E.L.

Andhra Pradesh High Court · (1990) 3 ALT 176 : (1993) 3 LLJ 55

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High Courts15 Jun 1990

Management of Oasis School Vs Labour Court and V. Mukundan

Andhra Pradesh High Court · (1992) 1 LLJ 210

Industrial Disputes Act, 1947 — Section 25(G), 25F

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High Courts12 Jun 1990

Andhra Bank, Suryapet Vs Anantnath Goel

Andhra Pradesh High Court · AIR 1991 AP 245 : (1991) 70 CompCas 706

Contract Act, 1872 — Section 127, 128, 2Negotiable Instruments Act, 1881 (NI) — Section 4

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High Courts12 Jun 1990

Central Bank of India Vs Popuri Sarangaiah and Others

Andhra Pradesh High Court · (1991) 1 ALT 455 : (1991) 1 APLJ 443 : (1992) 75 CompCas 493

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3

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High Courts12 Jun 1990

P.R.K. Mohan Vs Union of India (UOI) and Another

Andhra Pradesh High Court · (1991) 1 ALT 621

Central Reserve Police Force Act, 1949 — Section 10(Q), 11, 16(2)Central Reserve Police Force Rules, 1955 — Rule 28, 36Criminal Procedure Code, 1973 (CrPC) — Section 10, 16(2), 4, 4(2), 9

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High Courts08 Jun 1990

D. Srinivasa Rao and others Vs Govt. of A. P. and others

Andhra Pradesh High Court · AIR 1991 AP 112

Andhra Pradesh General Clauses Act, 1891 — Section 18, 8Cantonments Act, 1924 — Section 280(2)Constitution of India, 1950 — Article 14, 19, 21

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High Courts06 Jun 1990

S. Ramachandra Reddy Vs P.N. Ravindra Reddy and Another

Andhra Pradesh High Court · (1990) 2 APLJ 157 : (1991) CriLJ 1619

Andhra Pradesh Gram Panchayats Act, 1964 — Section 140, 221Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)

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High Courts04 Jun 1990Dismissed

P. Dhana Kothwara Rao Vs Guntha Ramesh Babu and Others

Andhra Pradesh High Court · (1990) 06 AP CK 0013

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High Courts26 Apr 1990

Chakala Anjappa Vs Betappagari Anjaneya alias Anjappa and Others

Andhra Pradesh High Court · (1992) 1 ALT 544 : (1990) 2 APLJ 141

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11Andhra Pradesh Survey and Boundaries Act, 1923 — Section 9(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 32

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