COURT ARCHIVE

Andhra Pradesh High Court judgments, 1972

149 judgments · page 8 of 8

High Courts02 Feb 1972

Hyderabad Allwyn Metal Works Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1975) 98 ITR 555

Income Tax Act, 1961 — Section 37

High Courts01 Feb 1972

Andhra Pradesh High Court · (1974) 96 ITR 57

Income Tax Act, 1961 — Section 45, 47, 52(1)

High Courts25 Jan 1972

Andhra Pradesh High Court · (1973) CriLJ 789

Criminal Procedure Code, 1898 (CrPC) — Section 162, 173Penal Code, 1860 (IPC) — Section 120B, 420

High Courts25 Jan 1972

Andhra Pradesh High Court · AIR 1973 AP 35

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 39, 47

High Courts24 Jan 1972Allowed

Andhra Pradesh High Court · (1972) 01 AP CK 0003

Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2)

High Courts21 Jan 1972

Andhra Pradesh High Court · AIR 1973 AP 170

Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Section 35

High Courts20 Jan 1972

Andhra Pradesh High Court · AIR 1974 AP 76 : (1976) 2 APLJ 114

Constitution of India, 1950 — Article 311Customs Act, 1962 — Section 111, 112, 122, 124

High Courts18 Jan 1972

Andhra Pradesh High Court · (1972) 1 ALT 75 : (1972) CriLJ 1345

Penal Code, 1860 (IPC) — Section 379

High Courts17 Jan 1972

Andhra Pradesh High Court · AIR 1973 AP 72

Stamp Act, 1899 — Section 2(16)