COURT ARCHIVE

Andhra Pradesh High Court judgments, 1970

156 judgments · page 3 of 8

High Courts15 Sept 1970

Rsamchander Naik Vs Linga Ramachanderiah (died) L. Bhoiavva and Others

Andhra Pradesh High Court · AIR 1971 AP 395

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 91Hyderabad Land Revenue Act, 1317 — Section 67, 68, 68A

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High Courts11 Sept 1970Allowed

J.V. Seshaiah and Sons and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1971) 28 STC 614

Constitution of India, 1950 — Article 14, 19

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High Courts31 Aug 1970

Gangabai and Others Vs Srinivasa Rao

Andhra Pradesh High Court · AIR 1971 AP 293

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 20

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High Courts26 Aug 1970

A. Ramachandran and Another Vs Narasaraopet Electric Corporation Ltd. and Another

Andhra Pradesh High Court · (1972) 42 CompCas 182

Companies Act, 1956 — Section 433

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High Courts25 Aug 1970

Gadde Venkateswara Rao Vs K. Venkata Rao and Another

Andhra Pradesh High Court · AIR 1972 AP 120

Andhra Pradesh Gram Panchayats (Conduct of Elections) Rules, 1964 — Rule 54Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151

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High Courts24 Aug 1970

Kazim Jawaz Jung Vs Mir Mohamad Ali Jaferi and Another

Andhra Pradesh High Court · AIR 1972 AP 70

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46(1)

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High Courts21 Aug 1970

Y. Venkata Subamma Vs The Regional Transport Officer, Krishna District, Vijayawada and Another

Andhra Pradesh High Court · AIR 1971 AP 414

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4(1)Motor Vehicles Act, 1939 — Section 2(29), 2(3)

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High Courts21 Aug 1970

O.C. Ranganna and Another Vs The Secretary, Regional Transport Authority, Anantapur and Another

Andhra Pradesh High Court · AIR 1971 AP 265

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 48, 64

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High Courts13 Aug 1970

Bussa Ansuya Vs Bussa Rajaiaha

Andhra Pradesh High Court · AIR 1971 AP 296

Hindu Marriage Act, 1955 — Section 25

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High Courts07 Aug 1970

K. Nagappa Vs T.D. Krishansa and Another

Andhra Pradesh High Court · AIR 1971 AP 243 : (1971) 2 AnWR 141

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts07 Aug 1970

The Depot. Manager, A.P.S.R.T. Corporation Secunderabad Depot Vs M. Mammanna and Others

Andhra Pradesh High Court · AIR 1971 AP 144

Motor Transport Workers Act, 1961 — Section 2(3)

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High Courts06 Aug 1970Allowed

Lakshminarayana Commercial Corporation and Others Vs The Commercial Tax Officer and Others

Andhra Pradesh High Court · (1972) 29 STC 527

Constitution of India, 1950 — Article 13, 246, 254

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High Courts04 Aug 1970

Reddi Veerraju Vs Chittori Lakshminarasamma and Others

Andhra Pradesh High Court · AIR 1971 AP 266

Partnership Act, 1932 — Section 15, 29, 29(1)

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High Courts03 Aug 1970

M.C. Mulajkar Vs Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1971 AP 169

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226

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High Courts30 Jul 1970

Gundlapalli Mohan Rao and Others Vs Gundlapalli Satyanarayana and Others

Andhra Pradesh High Court · (1972) 84 ITR 685

Income Tax Act, 1961 — Section 66(1)

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High Courts24 Jul 1970

Malakayya and Another Vs Avait Bhommayya and Another

Andhra Pradesh High Court · AIR 1971 AP 270

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High Courts23 Jul 1970

A. Sriamareddy and Others Vs The District Manager, Telephones, Hyderabad

Andhra Pradesh High Court · AIR 1971 AP 166

Telegraph Act, 1885 — Section 7(2)Telegraph Rules, 1951 — Rule 2

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High Courts21 Jul 1970Allowed

K. Mohd. Osman Saheb and Co. Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1971) 27 STC 303

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(1)

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High Courts17 Jul 1970

Nadikatla Anjanna and Others Vs Bandi Ramakrishna and Others

Andhra Pradesh High Court · AIR 1971 AP 165

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46

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High Courts16 Jul 1970Allowed

Srimanthu Rani Yarlagadda Venkata Durgamba Bahadur Vs Srimanthu Raja Yarlagadda Sivarama Prasad Bahadur Zamindar and others

Andhra Pradesh High Court · (1970) 07 AP CK 0013

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