High Courts04 Mar 1968
In Re: Pallela Ramara and Others
Andhra Pradesh High Court · (1969) CriLJ 1453
Penal Code, 1860 (IPC) — Section 20, 300, 302, 304, 323
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1968
132 judgments · page 6 of 7
High Courts28 Feb 1968
Basti Ram Narain Das Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1969 AP 227
Minimum Wages Act, 1948 — Section 3(1), 3(3), 5
High Courts27 Feb 1968
Samanthapudi Surannamukhi Vs Samanthapudi Virupakshamma
Andhra Pradesh High Court · AIR 1969 AP 23
Civil Procedure Code, 1908 (CPC) — Section 60Limitation Act, 1963 — Section 21(1)Provincial Insolvency Act, 1920 — Section 28(5)
High Courts27 Feb 1968
K. Panchakshara Reddy Vs N. Krishna Reddy
Andhra Pradesh High Court · AIR 1969 AP 67
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts26 Feb 1968
G. Krishna Rao and Others Vs The First Additional Gift Tax Officer, Guntur
Andhra Pradesh High Court · AIR 1970 AP 126 : (1968) 70 ITR 812
Constitution of India, 1950 — Article 19(1), 246, 248, 372(1)Gift Tax Act, 1958 — Section 15(3), 2, 22, 23, 24Registration Act, 1908 — Section 17
High Courts23 Feb 1968Allowed
K. Papi Reddi Vs P. Lakshmi Narayana and Another
Andhra Pradesh High Court · AIR 1968 AP 381
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417(3)Gram Panchayat Act — Section 98
High Courts23 Feb 1968
P. Thimmappa Vs P. Chinna Thimmappa and Others
Andhra Pradesh High Court · AIR 1969 AP 222 : (1969) 1 APLJ 103 : (1969) CriLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417, 417(3), 423
High Courts23 Feb 1968
K. Papi Reddi Vs P. Lakshmi Narayana, Manager, Sri Lakshmi Narasimha Swamy Temple and Another
Andhra Pradesh High Court · (1968) CriLJ 1644
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417
High Courts21 Feb 1968Allowed
Public Prosecutor Vs C.B. Thyagarajan
Andhra Pradesh High Court · AIR 1968 AP 362 : (1968) CriLJ 1570 : (1969) 2 LLJ 209
Factories Act, 1948 — Section 85(1), 85(2), 92
High Courts21 Feb 1968
Gandi Satyanarayana and Another Vs Jarabla Hansli and Others
Andhra Pradesh High Court · (1970) CriLJ 778
Criminal Procedure Code, 1898 (CrPC) — Section 169, 173
High Courts19 Feb 1968
Manne Venkatanarayana Vs Tivari Yagna Prasad (died) and Others
Andhra Pradesh High Court · AIR 1969 AP 335
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13, 3
High Courts16 Feb 1968
In Re: Somiah and Others
Andhra Pradesh High Court · (1969) 1 APLJ 23 : (1970) CriLJ 618
Criminal Procedure Code, 1898 (CrPC) — Section 94Penal Code, 1860 (IPC) — Section 109, 381, 408, 409, 414
High Courts16 Feb 1968
Illapu Nookalamma Vs Illapu Simchachalam
Andhra Pradesh High Court · AIR 1969 AP 82 : (1971) 2 APLJ 339
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts15 Feb 1968
COMMISSIONER OF WEALTH-TAX, ASSAM Vs JOHARMAL MURLIDHAR.
Andhra Pradesh High Court · (1968) 69 ITR 165
High Courts14 Feb 1968
Somasundaram (P.) Vs Labour Court and Another
Andhra Pradesh High Court · (1970) 1 LLJ 558
High Courts14 Feb 1968
Branch Manager, Hindustan General Insurance Co. Ltd. Vs M. Saramma
Andhra Pradesh High Court · AIR 1969 AP 390
Motor Vehicles Act, 1939 — Section 110A, 110B, 96(1), 96(2)
High Courts12 Feb 1968Allowed
Vulichi Audiseshiah and Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1968) 22 STC 222
Constitution of India, 1950 — Article 226
High Courts06 Feb 1968
The Andhra Pradesh State Electricity Board and Another Vs N. Ramachandra Rao and Another
Andhra Pradesh High Court · AIR 1969 AP 328 : (1969) 1 APLJ 85
Constitution of India, 1950 — Article 14, 16(1), 226, 311Electricity (Supply) Act, 1948 — Section 15, 78
High Courts06 Feb 1968Dismissed
The Hindustan Ideal Ins. Company Ltd. Vs Pokaoti Ankiah and Others
Andhra Pradesh High Court · (1968) 02 AP CK 0002
Motor Vehicles Act, 1939 — Section 104, 110, 110A, 110B, 110C
High Courts05 Feb 1968
Ayyagari Samsamkaram and Others Vs Inspector General of Registration and Stamps Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1969 AP 134
Constitution of India, 1950 — Article 14, 19Registration Act, 1908 — Section 69Registration Rules, 1908 — Rule 199(4), 203, 210