High Courts24 Nov 1967
Torsion Products Ltd. and Another Vs Director of Industries, Hyderabad and Others
Andhra Pradesh High Court · AIR 1969 AP 374
Constitution of India, 1950 — Article 226, 31
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1967
137 judgments · page 2 of 7
High Courts24 Nov 1967
K. Venkata Subbayya Vs District Collector, Chittoor and Another
Andhra Pradesh High Court · AIR 1969 AP 381
Constitution of India, 1950 — Article 225, 226Limitation Act, 1908 — Article 182, 183
High Courts24 Nov 1967
In Re: P. Bapanaiah
Andhra Pradesh High Court · AIR 1970 AP 47 : (1970) CriLJ 199
Constitution of India, 1950 — Article 14, 20(2), 21, 22, 351(1)Criminal Procedure Code, 1898 (CrPC) — Section 260, 262(2), 403, 5(2)Customs Act, 1962 — Section 135, 135(2)
High Courts23 Nov 1967
Bandi Naidu Vs Pavuluri Ramanujiah and Others
Andhra Pradesh High Court · AIR 1969 AP 22
Constitution of India, 1950 — Article 226
High Courts23 Nov 1967
Mir Niyamath Ali Khan Vs Commercial and Industrial Bank Ltd. and Others
Andhra Pradesh High Court · AIR 1969 AP 294
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 6 Rule 2Contract Act, 1872 — Section 126, 127
High Courts22 Nov 1967
Vaddaboyina Sesha Reddi Vs Vaddaboying Tulasamma and Others
Andhra Pradesh High Court · AIR 1969 AP 300
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 5Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts20 Nov 1967
G. Venkatratnam and Others Vs The Principal, Osmania Medical College, Hyderabad and Others
Andhra Pradesh High Court · AIR 1969 AP 35
Constitution of India, 1950 — Article 14
High Courts15 Nov 1967Allowed
Hari Naidu Vs The Government of Andhra Pradesh Home (Transport-II) Department, Hyderabad and Others
Andhra Pradesh High Court · AIR 1968 AP 319 : (1970) 1 ALT 308 : (1970) 1 AnWR 85
Motor Vehicles Act, 1939 — Section 57(3), 57(4), 64, 64A
High Courts04 Nov 1967
Cirivisetti Sastrulu and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1969 AP 59 : (1969) CriLJ 157
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7
High Courts04 Nov 1967
D. Rama Subba Reddy Vs P.V.S. Rama Das and Another
Andhra Pradesh High Court · (1970) CriLJ 83
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 499, 500, 52
High Courts31 Oct 1967
Sanjeeva Reddi (G.) Vs Registrar of Trade Unions and Others
Andhra Pradesh High Court · (1969) 1 LLJ 11
Trade Unions Act, 1926 — Section 28
High Courts26 Oct 1967
K. Vishwanatham Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1969 AP 109 : (1971) 4 APLJ 383
Constitution of India, 1950 — Article 309State and Subordinate Services Rules — Rule 22, 8
High Courts26 Oct 1967
Dasa K. Lakshmiah Vs Union Government and Another
Andhra Pradesh High Court · AIR 1969 AP 386(1)
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 80Contract Act, 1872 — Section 151, 152Evidence Act, 1872 — Section 101
High Courts26 Oct 1967Allowed
Dasa K. Lakshmiah Vs Union Government and another
Andhra Pradesh High Court · AIR 1969 AP 386(1)
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 151, 152
High Courts25 Oct 1967
Danda Chenchaiah Vs Danda Mangamma and Another
Andhra Pradesh High Court · (1968) 2 AnWR 98 : (1969) CriLJ 684
Hindu Marriage Act, 1955 — Section 24
High Courts23 Oct 1967
Mall Suranna Vs Kalla Somulu and Others
Andhra Pradesh High Court · AIR 1969 AP 368
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Oct 1967Allowed
Bathula Krishna Brahmam Vs Gudipudi Shaik Meera Hassain
Andhra Pradesh High Court · AIR 1968 AP 309
Civil Practice Rules — Rule 203Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts19 Oct 1967Allowed
T. Tharamma Vs T. Ramchandra Reddy and Others
Andhra Pradesh High Court · AIR 1968 AP 333
High Courts19 Oct 1967
K. Dasaradharami Reddy Vs Union of India and Others
Andhra Pradesh High Court · AIR 1969 AP 39
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1961 — Rule 37, 54
High Courts17 Oct 1967
Jakka Venkureddy and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1967) 10 AP CK 0011
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112