High Courts09 Feb 1966
Janardhana Rao Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1967 AP 196
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 43A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1966
154 judgments · page 8 of 8
High Courts08 Feb 1966Allowed
C. Kanakaiah Textiles and Co. Vs Vallabhaneni Venkata Subbamma and Another
Andhra Pradesh High Court · AIR 1968 AP 272 : (1964) CriLJ 642
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts07 Feb 1966
B. Raja Rao Vs Yesu Manu and Another
Andhra Pradesh High Court · AIR 1967 AP 276
Divorce Act, 1869 — Section 10, 17
High Courts07 Feb 1966Dismissed
Rajab Ali Pirani Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1967) 19 STC 312
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts02 Feb 1966
K. Venkata Subrahmanyam and Another Vs Premier Bank of India, Nellore and Others
Andhra Pradesh High Court · AIR 1968 AP 94
Banking Companies Act, 1949 — Section 6(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 16, 11Companies Act, 1913 — Section 153A
High Courts01 Feb 1966
KAPURCHAND SHRIMAL Vs TAX RECOVERY OFFICER, HYDERABAD, AND OTHERS.
Andhra Pradesh High Court · (1967) 64 ITR 1
Civil Procedure Code, 1908 (CPC) — Section 51, 64Constitution of India, 1950 — Article 19, 226, 358, 359Income Tax Act, 1961 — Section 2, 222, 46
High Courts29 Jan 1966
M. Seshanna Vs Union Government of India Ministry of Steel and Mines and Others
Andhra Pradesh High Court · AIR 1967 AP 94
Mineral Concession Rules, 1949 — Rule 24(1), 40, 40(2), 54, 54(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 13, 19, 30
High Courts27 Jan 1966
Srunguri Lakshminarayana Rao and Others Vs Revenue Divisional Officer, Kakinada and Others
Andhra Pradesh High Court · AIR 1968 AP 348
Civil Procedure Code, 1908 (CPC) — Section 2(14)Court Fees Act, 1870 — Article 1, 11, 8Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 11, 7
High Courts25 Jan 1966
Uggamraj Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1967) 2 LLJ 780
Constitution of India, 1950 — Article 226
High Courts21 Jan 1966
Vadamala Sanjeevi Reddy Vs K. Ellappa Reddy and Others
Andhra Pradesh High Court · AIR 1967 AP 243
Provincial Insolvency Act, 1920 — Section 54, 6, 6(B), 6(C)
High Courts20 Jan 1966
Abid Ali Khan and Another Vs Prabhakara Rao H. Mawle and Another
Andhra Pradesh High Court · (1968) CriLJ 398
Penal Code, 1860 (IPC) — Section 425, 44, 440, 499, 500
High Courts19 Jan 1966
Dinshawji (Died) and Others Vs Abdul Rasool Khan
Andhra Pradesh High Court · AIR 1967 AP 119
Contract Act, 1872 — Section 23Hyderabad Abkari Act, 1316 — Section 14Hyderabad Abkari Rules, 1353 — Rule 23
High Courts13 Jan 1966Dismissed
District Social Welfare Officer, Guntur Vs Bhatraju Hanumantha Rao and Others
Andhra Pradesh High Court · AIR 1968 AP 66
Land Acquisition Act, 1894 — Section 23
High Courts13 Jan 1966
Maddali Tiruvengalam Vs Saladi Ammanna and Others
Andhra Pradesh High Court · AIR 1967 AP 206
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 15, 2(2)