High Courts16 Apr 1965
Bhupatiraju Narasimha Raju Vs The Commissioner of Gift Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1966 AP 39
Gift Tax Act, 1958 — Section 2, 26, 3, 6
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1965
156 judgments · page 6 of 8
High Courts16 Apr 1965
Natarajan (R.) and Others Vs Regional Assistant Commissioner of Labour and Others
Andhra Pradesh High Court · (1966) 1 LLJ 310
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11, 12, 14, 17
High Courts16 Apr 1965
In Re: S. Seshagirirao
Andhra Pradesh High Court · AIR 1966 AP 137 : (1966) CriLJ 512
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 6, 4, 4(1)Andhra State Act, 1953 — Section 32Character Act, 1861 — Section 9
High Courts16 Apr 1965Dismissed
Kallappa Vs Sangamma
Andhra Pradesh High Court · AIR 1966 AP 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 42 Rule 1, Order 42 Rule 2, Order 43 Rule 1
High Courts16 Apr 1965Allowed
Bank of Chittoor Ltd., Chittoor by its Manager Sri V.R. Doraiswami Ayyar Vs P. Narasimhulu Naidu and Others
Andhra Pradesh High Court · AIR 1966 AP 163
Contract Act, 1872 — Section 148, 149, 176
High Courts09 Apr 1965Allowed
Veluri Sitaramasastry and Others Vs Isukapalli Sundaramma and Others
Andhra Pradesh High Court · AIR 1966 AP 173
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 45 Rule 2, Order 47 Rule 1, Order 47 Rule 5
High Courts07 Apr 1965Dismissed
The State of Andhra Pradesh Vs Rajah Ram Janardhana Krishna Rangarao Bahadur Varu and Others
Andhra Pradesh High Court · AIR 1966 AP 233 : (1966) 36 CompCas 950
Companies Act, 1913 — Section 20, 229, 230Transfer of Property Act, 1882 — Section 48
High Courts06 Apr 1965
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Narayanal Darak, Hyderabad
Andhra Pradesh High Court · AIR 1967 AP 177 : (1967) 63 ITR 546
Income Tax Act, 1922 — Section 26
High Courts05 Apr 1965Dismissed
Abburi Rangamma Vs Chitrapu Venupurnachandra Rao and Others
Andhra Pradesh High Court · AIR 1966 AP 325
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Apr 1965Partly Allowed
Mrs. Gajarabai M. Patny and Others Vs Patny Transport (Private) Ltd., Secunderabad
Andhra Pradesh High Court · AIR 1966 AP 226
Companies Act, 1913 — Section 153CCompanies Act, 1956 — Section 397, 398
High Courts31 Mar 1965Dismissed
Soorneedi Sathiraju and Others Vs Batchu Venkata Rao,
Andhra Pradesh High Court · AIR 1966 AP 154
Contract Act, 1872 — Section 60
High Courts31 Mar 1965Allowed
Inuganti Sobhanadrirao and Another Vs Muthangi Jaggayya and Others
Andhra Pradesh High Court · AIR 1966 AP 92
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 4(1), 88
High Courts31 Mar 1965Allowed
J. Shamdas Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1967) 19 STC 412
Andhra Pradesh General Sales Tax Act, 1957 — Section 8, 9(1)
High Courts26 Mar 1965
Raj Lingam Vs Somanna (died) and Others
Andhra Pradesh High Court · AIR 1967 AP 7
Transfer of Property Act, 1882 — Section 55(4)
High Courts17 Mar 1965
Public Prosecutor Vs D. Bhadraiah and Others
Andhra Pradesh High Court · (1967) CriLJ 316
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Defence of India Rules, 1962 — Rule 125
High Courts17 Mar 1965
Public Prosecutor, Andhra Pradesh Vs D. Bhadraiah and Others
Andhra Pradesh High Court · AIR 1967 AP 75
Defence of India Rules, 1962 — Rule 147
High Courts17 Mar 1965Allowed
T.V. Lakshmojirao Vs Somavarapu Venkatappaiah
Andhra Pradesh High Court · AIR 1966 AP 292
Penal Code, 1860 (IPC) — Section 183
High Courts16 Mar 1965Dismissed
Gopal Kashiah Vs State
Andhra Pradesh High Court · AIR 1966 AP 180 : (1966) CriLJ 649
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 251A, 347
High Courts16 Mar 1965
M. Amritlal Vs P. Srinivas Rao
Andhra Pradesh High Court · AIR 1967 AP 48
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Mar 1965Dismissed
Kondaveti Gurunath Reddy Vs V. Seshaiah and Others
Andhra Pradesh High Court · AIR 1966 AP 331
Representation of the People Act, 1951 — Section 123, 90, 90(2)