COURT ARCHIVE

Andhra Pradesh High Court judgments, 1965

156 judgments · page 2 of 8

High Courts12 Nov 1965

Abdul Hameed Khan Vs Commissioner of Income Tax, Andhra Pradesh, Hyderabad

Andhra Pradesh High Court · AIR 1967 AP 211 : (1967) 63 ITR 738

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Evidence Act, 1872 — Section 115, 18Income Tax Act, 1922 — Section 10(2), 66

High Courts05 Nov 1965

B. Guruswamy Vs K. Kotayya

Andhra Pradesh High Court · AIR 1967 AP 188

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 38, 47

High Courts04 Nov 1965Dismissed

Pentala Kotiah Vs State Public Prosecutor

Andhra Pradesh High Court · AIR 1966 AP 375 : (1966) CriLJ 1376 : (1966) 12 FLR 423 : (1966) 2 LLJ 343

Industrial Disputes Act, 1947 — Section 15(5), 25F(B)Payment of Wages Act, 1936 — Section 2

High Courts04 Nov 1965

Munagala Munemma Vs Munagala Chengiah Chetty and Another

Andhra Pradesh High Court · AIR 1967 AP 40

Civil Procedure Code, 1908 (CPC) — Section 35Hindu Adoptions and Maintenance Act, 1956 — Section 23

High Courts03 Nov 1965Allowed

Nuli Kanaka Rao and Others Vs Tetali Sriranga Venkata Ramalinga Reddy

Andhra Pradesh High Court · AIR 1966 AP 297

Contract Act, 1872 — Section 70

High Courts02 Nov 1965

Polamarasetti Atchanna and Others Vs Doddi Appanna and Another

Andhra Pradesh High Court · AIR 1967 AP 147

High Courts29 Oct 1965Allowed

Chalasani Subbarayudu Vs Kalagara Venkata Subbarao and Others

Andhra Pradesh High Court · AIR 1966 AP 343

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

High Courts28 Oct 1965Allowed

G. Venkata Narasimha Rao Vs Kamarapu Rukka Narasimhulu and others

Andhra Pradesh High Court · AIR 1967 AP 141

High Courts25 Oct 1965

Ahmed Mohiuddin Vs G. Malla Reedy

Andhra Pradesh High Court · AIR 1967 AP 26

Representation of the People Act, 1951 — Section 116, 7

High Courts22 Oct 1965Dismissed

Nagam Siva Reddy Vs B. Nazamuddin Saheb

Andhra Pradesh High Court · AIR 1966 AP 373

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 41 Rule 31Specific Relief Act, 1877 — Section 54

High Courts21 Oct 1965

State of Andhra Pradesh Vs Pinisetti Ankanna

Andhra Pradesh High Court · AIR 1967 AP 41

High Courts18 Oct 1965Allowed

Radhakrishnamurthy Vs Chandrasekhara Rao

Andhra Pradesh High Court · AIR 1966 AP 334

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 20

High Courts18 Oct 1965

The Sub-Collector, Ongole Vs Yerra Anumanchamma

Andhra Pradesh High Court · AIR 1967 AP 230

Evidence Act, 1872 — Section 101, 104, 35Land Acquisition Act, 1894 — Section 11, 12, 18, 23

High Courts15 Oct 1965

Madarametla Sitaramaiah Vs Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 1967 AP 66 : (1967) CriLJ 314

Defence of India Rules, 1962 — Rule 30(1), 30A(2), 9

High Courts15 Oct 1965Dismissed

Challa Kistaiah Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1967) 20 STC 73

Constitution of India, 1950 — Article 14, 19, 21, 22, 226

High Courts14 Oct 1965

Nallamotu Sivarambrahman and Others Vs Vanipurapu Satyanaravana and Another

Andhra Pradesh High Court · AIR 1967 AP 181

Civil Procedure Code, 1908 (CPC) — Section 92Evidence Act, 1872 — Section 13

High Courts01 Oct 1965

Syed Alam Vs Abdul Khader Qureshi

Andhra Pradesh High Court · AIR 1967 AP 42

Civil Procedure Code, 1908 (CPC) — Section 137(2), 137(3)

High Courts29 Sept 1965

Palani Swamy Chetty Vs Salla Muthamma

Andhra Pradesh High Court · AIR 1967 AP 1

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20(3), 30(2)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(3), 22(8), 8(3)

High Courts29 Sept 1965

R. Veerayya and M. Siddalingaiah and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1967 AP 265

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 189, 190Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226, 245

High Courts28 Sept 1965Dismissed

Allampati Subba Reddy Vs Neelapareddi Ramanareddi

Andhra Pradesh High Court · AIR 1966 AP 267 : (1966) 2 ALT 114 : (1966) 1 AnWR 141

Evidence Act, 1872 — Section 101, 102, 103, 104, 114Negotiable Instruments Act, 1881 (NI) — Section 87