High Courts03 Sept 1964Allowed
Vallabhaneni Vimalamba Vs Ghanta Ratnamma and Another
Andhra Pradesh High Court · AIR 1966 AP 26
Civil Procedure Code, 1908 (CPC) — Section 152
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1964
173 judgments · page 4 of 9
High Courts02 Sept 1964Dismissed
Rajshri Pictures Private Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1965) 16 STC 348
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(n)
High Courts01 Sept 1964
Nazeena Traders (P) Ltd. and Others Vs Regional Provident Fund Commissioner, Hyderabad and Others
Andhra Pradesh High Court · AIR 1965 AP 200
Employees Provident Fund Act, 1962 — Section 1(3), 1(5)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 16, 19A, 2, 4
High Courts28 Aug 1964
Chinni Veeraiah Chetty Vs Morisetti Lakshmikantamma and Others
Andhra Pradesh High Court · AIR 1965 AP 322
Contract Act, 1872 — Section 70
High Courts28 Aug 1964
Konathala Sriamulu and Others Vs Board of Revenue (C.T.), Hyderabad
Andhra Pradesh High Court · AIR 1965 AP 395
Civil Procedure Code, 1908 (CPC) — Section 151, 2(2)
High Courts25 Aug 1964
Badarwada Bhima Subbaraju Vs Village Panchayat of Gundugolanu
Andhra Pradesh High Court · AIR 1965 AP 186
Contract Act, 1872 — Section 73Limitation Act, 1908 — Article 115, 56
High Courts21 Aug 1964
The Public Prosecutor Vs Yellagadda Ramakrishna Rao and Another
Andhra Pradesh High Court · AIR 1965 AP 79 : (1965) CriLJ 279
Motor Vehicles Act, 1939 — Section 123, 125, 2(18), 2(33), 2(8)
High Courts20 Aug 1964
E.S. Ramakrishna Setty Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1965 AP 420 : (1965) CriLJ 608
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4(1), 5(1)
High Courts19 Aug 1964
Chilukula Sanjeevappa and Others Vs Kummathi Anjanappa and Others
Andhra Pradesh High Court · AIR 1965 AP 174
Easements Act, 1882 — Section 15
High Courts14 Aug 1964Allowed
The State of Andhra Pradesh Vs Gannon Dunkerley and Co. (Private) Ltd.
Andhra Pradesh High Court · (1965) 1 AnWR 151 : (1965) 16 STC 120
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
High Courts14 Aug 1964
Naoshir S. Chenoy, Hyderabad Vs District Collector of Hyderabad and Others
Andhra Pradesh High Court · AIR 1965 AP 159
Companies Act, 1956 — Section 518(2), 518(3), 530
High Courts13 Aug 1964Dismissed
Kakinada Co-operative Urban Bank Ltd., Kakinada by its Secretary Vs Sait Chunnilal Hajarimal firm, Kakinada and Others
Andhra Pradesh High Court · AIR 1966 AP 240
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9Contract Act, 1872 — Section 172
High Courts13 Aug 1964
Ramulu and Another Vs Govur Venkanna (Died) Govur Narayana and Others
Andhra Pradesh High Court · AIR 1965 AP 466
Hindu Succession Act, 1956 — Section 14(1), 14(2), 4, 6, 7
High Courts12 Aug 1964Dismissed
Revana Chakradhara Lakshmi Vs Revana K. Durvasulu
Andhra Pradesh High Court · AIR 1966 AP 73
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 23 Rule 1, 151Hindu Marriage Act, 1955 — Section 23, 23(2), 9
High Courts12 Aug 1964
Gudur Krishna Reddy Vs Union of India and Another
Andhra Pradesh High Court · AIR 1965 AP 263
Contract Act, 1872 — Section 148, 161Railways Act, 1890 — Section 72, 74
High Courts12 Aug 1964
Edamma Vs Hussainappa
Andhra Pradesh High Court · AIR 1965 AP 455 : (1965) 2 ALT 212 : (1965) CriLJ 712
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439, 488Hindu Marriage Act, 1955 — Section 29(2)
High Courts11 Aug 1964Allowed
N. Pochiah and Co. Vs Mulle Nagabhushanam
Andhra Pradesh High Court · AIR 1966 AP 99 : (1966) 2 LLJ 846
Workmens Compensation (Andhra Pradesh) Rules, 1923 — Rule 40Workmens Compensation Act, 1923 — Section 10(1), 10(2), 11, 2(1), 22(2)
High Courts11 Aug 1964
Chethandosji Varu (Died) Digyadassan Rajendra Ramadasjee Varu Vs The Board of Trustees Tirumalai, Tirupathi Devasthanams and Another
Andhra Pradesh High Court · AIR 1965 AP 334
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(2), Order 21 Rule 66(2), Order 21 Rule 90
High Courts10 Aug 1964
Katragadda China Anjaneyulu and Another Vs Kattragadda China Ramayya and Others
Andhra Pradesh High Court · AIR 1965 AP 177 : (1965) 1 AnWR 159
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 20, 5
High Courts07 Aug 1964Allowed
Dasari Satyanarayana, being minor represented by guardian A. Venkataramaiah Vs Kanchupatla Appa Rao and Others
Andhra Pradesh High Court · AIR 1966 AP 209
Contract Act, 1872 — Section 23