Babaji Charan Das Vs Managing Director, Orissa Forest Development Corporation Ltd. and Another
Orissa High Court · (2003) 95 CLT 120 : (2003) 97 FLR 1083 : (2003) 3 LLJ 72 : (2003) 1 OLR 6
COURT ARCHIVE
32,444 judgments · page 967 of 1,623
Orissa High Court · (2003) 95 CLT 120 : (2003) 97 FLR 1083 : (2003) 3 LLJ 72 : (2003) 1 OLR 6
Orissa High Court · AIR 2003 Ori 75
Orissa High Court · (2002) 11 OHC CK 0015
Orissa High Court · (2003) 1 DMC 614 : (2002) 2 OLR 689
Orissa High Court · (2003) 1 OLR 198
Orissa High Court · AIR 2003 Ori 107
Orissa High Court · (2003) 1 OLR 229
Orissa High Court · (2003) 1 OLR 45
Orissa High Court · (2002) 11 OHC CK 0017
Orissa High Court · (2003) 24 OCR 123
Orissa High Court · (2003) CLT 299 (Suppl Crl)
Orissa High Court · (2003) CLT 382 (Suppl Crl)
Orissa High Court · (2003) 1 OLR 231
Orissa High Court · (2002) 94 CLT 745
Orissa High Court · (2003) 1 OLR 23
Orissa High Court · (2003) 95 CLT 182 : (2003) 1 DMC 475 : (2003) 26 OCR 731 : (2003) 26 OCR 660 : (2002) 2 OLR 670
Orissa High Court · (2003) CLT 16 (Suppl Crl) : (2003) CriLJ 1065 : (2003) OLR 16 (Suppl Crl) : (2002) OLR 766 Supp
Orissa High Court · (2003) CLT 95 (Suppl Crl) : (2003) CriLJ 1677 : (2003) OLR 95 (Suppl Crl) : (2002) OLR 767 Supp
Orissa High Court · (2003) 1 OLR 445
Orissa High Court · (2003) 95 CLT 189 : (2002) 2 OLR 650