High Courts10 Mar 2003Dismissed
Joshab Bodra Vs State of Orissa
Orissa High Court · (2003) CLT 346 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 954 of 1,623
High Courts07 Mar 2003Dismissed
Gopia Digal and Others Vs State of Orissa
Orissa High Court · (2003) 24 OCR 833
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Mar 2003
The Special land Acquisition Officer and Vs Tankadhar Manabhoi and Others etc. etc.
Orissa High Court · (2003) 03 OHC CK 0076
Civil Procedure Code Amendment Act, 1976 — Section 104, 97, 97(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100AConstitution of India, 1950 — Article 226, 227
High Courts07 Mar 2003Dismissed
Gopia Digal Vs State of Orissa
Orissa High Court · (2003) CLT 350 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Mar 2003
Divisional Manager, United India Insurance Co. Ltd. Vs Gokula Moharana and Another
Orissa High Court · (2004) ACJ 1893
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147(2), 168(1), 170, 173
High Courts07 Mar 2003Dismissed
Divisional Forest Officer, Kendu Leaves Vs Chaitanya Sahu and Another
Orissa High Court · (2004) ACJ 1797 : (2003) 95 CLT 501 : (2003) 97 FLR 1089
Workmens Compensation Act, 1923 — Section 30
High Courts07 Mar 2003Allowed
Jagabandhu Mahanta Vs Bijay Kumar Kar and Another
Orissa High Court · (2003) CLT 488 (Suppl Crl) : (2003) CriLJ 2679 : (2003) 24 OCR 802
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Orissa Forest Act, 1972 — Section 57
High Courts07 Mar 2003
The Divisional Manager, representing United India Insurance Co. Ltd. Vs Gokula Moharana and Another
Orissa High Court · (2003) 1 OLR 413
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147(2)
High Courts07 Mar 2003
United India Insurance Co. Ltd. Vs Gokula Moharana and Another
Orissa High Court · (2005) 1 ACC 498
Motor Vehicles Act, 1988 — Section 1, 147
High Courts07 Mar 2003Dismissed
Bidulata alias Bidyutlata Das Vs State of Orissa and Others
Orissa High Court · (2003) 03 OHC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Mar 2003Dismissed
Smt. Minati Dixit Vs Ajaya Kumar Dixit
Orissa High Court · (2003) CriLJ 2395 : (2003) OLR 385 Supp : (2003) 3 RCR(Criminal) 448
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Mar 2003
The Universe and Another Vs Government of Orissa and Others
Orissa High Court · AIR 2003 Ori 139 : (2003) 1 OLR 426
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 3
High Courts07 Mar 2003Dismissed
Surendranath Panda and Others Vs State of Orissa
Orissa High Court · (2003) 03 OHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
High Courts06 Mar 2003
Nanakram Idnani Vs M. Kamalanabha Rao
Orissa High Court · (2003) 03 OHC CK 0095
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts06 Mar 2003Dismissed
New India Assurance Co. Ltd. Vs Sambari Munda and Others
Orissa High Court · (2003) 03 OHC CK 0078
Workmens Compensation Act, 1923 — Section 30
High Courts06 Mar 2003
Kulamani Swain Vs Union of India (UOI) and Others
Orissa High Court · (2003) 03 OHC CK 0077
High Courts06 Mar 2003
Tomy Thomas Vs Government of India and Others
Orissa High Court · (2003) 03 OHC CK 0022
High Courts06 Mar 2003Dismissed
Budha Narayan Kar and Others Vs Kalinga Keshari Mohanty and Others
Orissa High Court · (2003) 03 OHC CK 0011
Constitution of India, 1950 — Article 226, 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 12, 3, 37(1)Registration Act, 1908 — Section 17
High Courts06 Mar 2003Allowed
Mahendra Kumar Singh Vs Central Administrative Tribunal and Others
Orissa High Court · (2003) 03 OHC CK 0007
High Courts05 Mar 2003Dismissed
Nabakishore Mishra and Another Vs Special Land Acquisition Officer Dhenkanal and Others
Orissa High Court · (2003) 03 OHC CK 0094
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5