High Courts28 Mar 2003
Bijoy Kumar Swain Vs Superintendent of Police, and Another
Orissa High Court · (2003) 03 OHC CK 0075
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 169, 170
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 951 of 1,623
High Courts28 Mar 2003Dismissed
The Divisional Mechanical Engineer, S.E. Railways and Another Vs P. Adinarayana
Orissa High Court · (2005) ACJ 49 : (2003) 95 CLT 776
Workmens Compensation Act, 1923 — Section 30
High Courts28 Mar 2003
Delta Marine Company Vs Atlanta Infrastructures Limited and Another
Orissa High Court · (2003) 95 CLT 549
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts28 Mar 2003Dismissed
State of Orissa Vs Guru Charan Sahu
Orissa High Court · (2003) 96 CLT 134
Land Acquisition Act, 1894 — Section 54
High Courts28 Mar 2003Dismissed
Co-operative Agricultural Rural Development Bank Ltd. and Another Vs Smt. Basanti Swain and Others
Orissa High Court · (2003) 96 CLT 159
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 226
High Courts28 Mar 2003Dismissed
Union of India (UOI) Vs Dr. Rabindranath Das and Others
Orissa High Court · (2003) 96 CLT 95
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Mar 2003Dismissed
United India Insurance Co. Ltd. Vs Smt. Sita Bewa and Others
Orissa High Court · (2003) 03 OHC CK 0028
Motor Vehicles Act, 1988 — Section 110A
High Courts28 Mar 2003
Sri Atal Chandra Das and Others Vs Smt. Kuntala Guin
Orissa High Court · (2003) 03 OHC CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13
High Courts28 Mar 2003
Bijoy Kumar Swain Vs Superintendent of Police Jagatsinghpur and Another
Orissa High Court · (2003) 03 OHC CK 0008
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 169, 170
High Courts28 Mar 2003Dismissed
Pravat Kumar Banerjee and two Ors. and Girish Mohapatra Vs United Bank of India and Others
Orissa High Court · (2004) 1 BC 127 : (2003) 96 CLT 104 : (2005) 126 CompCas 256
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20
High Courts27 Mar 2003Dismissed
National Insurance Co. Ltd. Vs Anish Khan and Another
Orissa High Court · (2003) 03 OHC CK 0083
High Courts27 Mar 2003
Niranjan Behera Vs State of Orissa and Others
Orissa High Court · (2003) 25 OCR 58
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts27 Mar 2003Dismissed
Alok Kumar Bohidar and Another Vs Rajkishore Mathur and Another
Orissa High Court · (2003) 96 CLT 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 97(2), 115General Rules and Circular Orders (Civil) — Rule 431
High Courts27 Mar 2003Allowed
Sri Jagannath Temple Managing Committee and Another Vs Narayan Mohapatra
Orissa High Court · (2003) 96 CLT 29
Sri Jagannath Temple (Administration) Act, 1952 — Section 2Sri Jagannath Temple Act, 1954 — Section 23A, 4
High Courts27 Mar 2003Dismissed
Premalata Samal Mohapatra Vs Basanta Manjari Patra and Another
Orissa High Court · (2003) 03 OHC CK 0027
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 2003Dismissed
National Insurance Co. Ltd. Vs Niranjan Parija and Another
Orissa High Court · (2003) 96 CLT 101
Workmens Compensation Act, 1923 — Section 30
High Courts26 Mar 2003
Ahiraj Saha and Another Vs The State
Orissa High Court · (2003) CriLJ 3114 : (2003) 1 OLR 597
Penal Code, 1860 (IPC) — Section 376(2)
High Courts26 Mar 2003Allowed
Special Land Acquisition Officer Vs Dilip Kumar Mishra
Orissa High Court · (2003) 03 OHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 22(2), Order 21 Rule 30, Order 21 Rule 52, Order 21 Rule 54Land Acquisition Act, 1894 — Section 18
High Courts26 Mar 2003Dismissed
New India Assurance Co. Ltd. Vs Mohini Charan Behera and Others
Orissa High Court · (2004) 1 ACC 813 : (2005) ACJ 888 : (2003) 96 CLT 384
Motor Vehicles Act, 1988 — Section 173(1)
High Courts25 Mar 2003Dismissed
Desa Juanga Vs State of Orissa
Orissa High Court · (2003) 03 OHC CK 0103