High Courts30 Apr 2004
Chaturbhuja Behera Vs State of Orissa
Orissa High Court · (2004) 97 CLT 633 : (2005) 30 OCR 594
Criminal Procedure Code, 1973 (CrPC) — Section 482
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Orissa High Court judgments
32,444 judgments · page 921 of 1,623
High Courts29 Apr 2004
Bhagaban Panda Vs State of Orissa
Orissa High Court · (2004) 04 OHC CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439
High Courts29 Apr 2004
Alekha Sahoo Vs Puri Urban Co-operative Bank Ltd. and Others
Orissa High Court · AIR 2004 Ori 142 : (2005) 1 BC 58 : (2004) 97 CLT 769 : (2004) 1 OLR 677
Contract Act, 1872 — Section 171
High Courts23 Apr 2004Allowed
Laxmidhar Das etc. and Others Vs State of Orissa and Another
Orissa High Court · (2004) CLT 694 (Suppl Crl) : (2004) CriLJ 2816 : (2005) 1 DMC 206 : (2004) 28 OCR 374 : (2004) 1 OLR 643 : (2004) 4 RCR(Criminal) 180
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202
High Courts23 Apr 2004Allowed
Mohammed Zahir Vs Food Inspector, Food Cell and Another
Orissa High Court · (2004) CLT 719 (Suppl Crl) : (2004) 28 OCR 370 : (2004) 1 OLR 659 : (2004) OLR 719 (Suppl Crl)
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(1A), 7
High Courts23 Apr 2004Dismissed
Puspalata Sahoo Vs Union of India (UOI) and Others
Orissa High Court · (2004) 98 CLT 164
High Courts23 Apr 2004
Lalita Sahoo and Others Vs Rania Das, Amar Behera and Others
Orissa High Court · AIR 2004 Ori 152 : (2004) 98 CLT 44
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts22 Apr 2004Dismissed
Ajoy Kumar Mitra Vs Steel Authority of India Limited and Others
Orissa High Court · (2004) 97 CLT 801 : (2004) 3 LLJ 1114 : (2004) 2 OLR 82
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts21 Apr 2004Dismissed
D.R. Associates Vs General Manager, East Coast Railways and Others
Orissa High Court · (2005) 1 BC 10 : (2005) 1 CivCC 328 : (2004) 98 CLT 109 : (2005) 1 CTLJ 146 : (2004) 1 OLR 689
Partnership Act, 1932 — Section 14
High Courts21 Apr 2004Allowed
Ramesh Chandra Sahoo Vs Union of India (UOI) and Others
Orissa High Court · (2004) 2 OLR 52
High Courts20 Apr 2004
Prafulla Kumar Sahoo and Others Vs Chief Executive Officer, Central Electricity Supply Company of Orissa Ltd. and Others
Orissa High Court · AIR 2004 Ori 169 : (2004) 98 CLT 172 : (2004) 1 OLR 583
Electricity Act, 1910 — Section 24(1)
High Courts19 Apr 2004Allowed
Orient Paper Mills, (An unit of Orient Paper and Industries Ltd.) and Another Vs The State of Orissa and Others
Orissa High Court · (2004) 98 CLT 129 : (2004) 102 FLR 543 : (2004) 2 LLJ 1063 : (2004) 1 OLR 576
Constitution of India, 1950 — Article 141Industrial Disputes Act, 1947 — Section 25O(5)
High Courts19 Apr 2004
United India Insurance Co. Ltd. Vs Smt. Mujibun Nisa and Others
Orissa High Court · (2005) 1 ACC 199 : (2004) 98 CLT 62
Motor Vehicles Act, 1988 — Section 173
High Courts19 Apr 2004Dismissed
Regional Director, Employees' State Insurance Corporation Vs Prafulla Kumar Padhee
Orissa High Court · (2004) 98 CLT 46 : (2004) 102 FLR 705 : (2004) 3 LLJ 437 : (2004) 2 OLR 637
Constitution of India, 1950 — Article 41, 42Employees State Insurance Act, 1948 — Section 2(9), 82(2)
High Courts19 Apr 2004Allowed
Uttam Dharua Vs State of Orissa
Orissa High Court · (2004) 28 OCR 615 : (2004) 1 OLR 586
Penal Code, 1860 (IPC) — Section 302
High Courts19 Apr 2004Allowed
Sri Rakan ' Rakesh Biswal Vs State of Orissa and Others
Orissa High Court · (2004) 1 OLR 561
National Security Act, 1980 — Section 3(2)
High Courts19 Apr 2004Allowed
Rabindra Gochhayat Vs State of Orissa
Orissa High Court · (2004) 28 OCR 605 : (2004) 1 OLR 565
Penal Code, 1860 (IPC) — Section 302
High Courts16 Apr 2004Allowed
Pintu ' Sanjeev Chakrabarti Vs State of Orissa
Orissa High Court · (2004) CLT 619 (Suppl Crl) : (2004) 28 OCR 381 : (2004) 1 OLR 558
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 394
High Courts16 Apr 2004
Adhunik Steel Limited and Another Vs State of Orissa and Others
Orissa High Court · (2004) CLT 655 (Suppl Crl) : (2004) 28 OCR 610 : (2004) 1 OLR 571
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 397
High Courts12 Apr 2004
Punia Sethi Vs State of Orissa
Orissa High Court · (2004) CLT 670 (Suppl Crl) : (2004) 28 OCR 667 : (2004) 1 OLR 663 : (2004) OLR 670 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 307