High Courts08 Nov 2004
Sri Kali Prasad Das Vs Smt. Patra Singh and Another
Orissa High Court · (2004) 2 OLR 705
Civil Procedure Code, 1908 (CPC) — Section 24
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 910 of 1,623
High Courts05 Nov 2004
K.K. Roller Flour Mills (P.) Ltd. Vs Utkal Flour Mills (P.) Ltd.
Orissa High Court · (2004) 11 OHC CK 0047
Companies Act, 1956 — Section 203, 203(1), 203(2), 203(3), 441Company Directors Disqualification Act, 1986 — Section 8Limitation Act, 1963 — Article 137
High Courts05 Nov 2004Allowed
Kanika Mistry, alies Mandal Vs State of Orissa
Orissa High Court · (2005) CLT 26 (Suppl Crl) : (2005) CriLJ 643 : (2004) 29 OCR 884
Penal Code, 1860 (IPC) — Section 300
High Courts05 Nov 2004Dismissed
Oriental Insurance Co. Ltd. Vs Snehalata Behera
Orissa High Court · (2005) 99 CLT 342
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Nov 2004
Guru Muduli and Another Vs State of Orissa
Orissa High Court · (2005) CLT 44 (Suppl Crl) : (2004) 29 OCR 857 : (2005) OLR 44 (Suppl Crl) : (2004) 2 OLR 653
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Nov 2004
Smt. Kalyani Dash Vs Himansu Sekhar Panda
Orissa High Court · AIR 2005 Ori 35
Hindu Marriage Act, 1955 — Section 13
High Courts03 Nov 2004Allowed
Ganesh Chandra Kanungo Vs Hindusthan Steel Works Construction Ltd.
Orissa High Court · (2004) 98 CLT 698
Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 2004Allowed
Darasongh Kumbhar Vs State of Orissa
Orissa High Court · AIR 2005 Ori 51 : (2004) 98 CLT 681 : (2004) 2 OLR 707
Orissa Grama Panchayat Act, 1964 — Section 30
High Courts03 Nov 2004Dismissed
Sri Sanjay Ku. Choudhury and Others Vs State of Orissa and Others Sushil Ku. Das and Others Vs Registrar (Admn.), Orissa High Court and Another Sri Ramesh Chandra Kar Vs State of Orissa and Another Sri Ramesh Chandra Mishra Vs Registrar, Orissa Administrative Tribunal and Another
Orissa High Court · (2004) 98 CLT 745
Constitution of India, 1950 — Article 234, 309Criminal Procedure Code, 1973 (CrPC) — Section 13, 13(1)
High Courts03 Nov 2004Allowed
Kailash Chandra Mahapatra Vs Chairman, Konark TV Ltd. and Another
Orissa High Court · (2004) 98 CLT 690 : (2005) 104 FLR 391 : (2005) 1 LLJ 1060
High Courts03 Nov 2004Dismissed
State of Orissa Vs Duga Munda
Orissa High Court · (2005) CLT 446 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 390Penal Code, 1860 (IPC) — Section 302, 304, 506
High Courts02 Nov 2004Dismissed
Siba Khatua and Others Vs State of Orissa
Orissa High Court · (2005) CLT 194 (Suppl Crl) : (2005) CriLJ 1258 : (2005) 30 OCR 260 : (2005) 1 OLR 217
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts02 Nov 2004Dismissed
Khusal Majhi (dead) after him Smt. Mali Dei and Others Vs Guruva Majhi and Others
Orissa High Court · (2005) 99 CLT 318
High Courts02 Nov 2004
Divisional Manager, Oriental Insurance Company Limited Vs Kanaklata Mohanty and Others
Orissa High Court · (2005) 99 CLT 294
Motor Vehicles Act, 1988 — Section 173
High Courts02 Nov 2004Allowed
Buli Bastia (Dead), by her L.R. Rama Chandra Bastia Vs Dulei Das and Others
Orissa High Court · (2005) 99 CLT 266 : (2005) OLR 312 Supp
Land Acquisition Act, 1894 — Section 23, 4, 54
High Courts02 Nov 2004Allowed
Kanduri Charan Parida Vs Registrar (Judl.), High Court of Orissa and Another
Orissa High Court · (2005) 99 CLT 189 : (2005) 104 FLR 183 : (2004) 2 OLR 617
Orissa Civil Services (Pension) Rules, 1992 — Rule 47, 48Orissa Service Code, 1939 — Rule 33
High Courts02 Nov 2004Dismissed
Sri Bhuban Chandra Bardhan Vs L.A. Collector
Orissa High Court · (2005) 99 CLT 133
Land Acquisition Act, 1894 — Section 11, 54
High Courts02 Nov 2004Dismissed
Suryakanti Patel Vs Gunanidhi Patel and Others
Orissa High Court · (2005) 99 CLT 79 : (2005) 2 CLT 79
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5, 100Hindu Marriage Act, 1955 — Section 9
High Courts02 Nov 2004
National Highway Authority of India and Others Vs Bumihiway DDB Ltd. (JV) and Others Bumihiway DDB Ltd. (JV) and Others Vs National Highway Authority of India and Others
Orissa High Court · (2005) 1 ARBLR 157 : (2005) 1 BC 486 : (2005) 99 CLT 18 : (2004) 2 OLR 664
Arbitration and Conciliation Act, 1996 — Section 37(1)
High Courts02 Nov 2004
Sajeeda Begum and Others Vs Divisional Railway Manager (Safety), S.E. Railways and Another Binapani Mallik and Another, Basanti Mishra and Another and Gayatri Dixit ' Panda and Another Vs Union of India (UOI) and Others
Orissa High Court · (2005) 2 ACC 615 : (2006) ACJ 1494 : (2004) 98 CLT 762
Constitution of India, 1950 — Article 226