High Courts05 Jan 2005Dismissed
Niranjan Lenka Vs Mahanadi Coalfields Limited and Others
Orissa High Court · (2005) 99 CLT 291 : (2005) 105 FLR 254
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 907 of 1,623
High Courts05 Jan 2005
Surendra Kumar Patjoshi and Others Vs Member, Board of Revenue and Another
Orissa High Court · (2005) 99 CLT 728 : (2005) 1 OLR 248
Orissa Land Reforms Act, 1960 — Section 37, 59(2)
High Courts04 Jan 2005
Biswamitra Majhi and Another Vs State of Orissa
Orissa High Court · (2005) CLT 558 (Suppl Crl) : (2005) 30 OCR 560 : (2005) 1 OLR 323
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts04 Jan 2005
Krushna Naik Vs State of Orissa
Orissa High Court · (2005) 99 CLT 283 : (2005) CriLJ 1343 : (2005) 30 OCR 253 : (2005) 1 OLR 284
Penal Code, 1860 (IPC) — Section 302
High Courts04 Jan 2005Dismissed
Gopinath Dixit Vs Rama Chandra Dixit and Another
Orissa High Court · (2005) 2 CivCC 117 : (2005) 99 CLT 209 : (2005) OLR 402 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts03 Jan 2005Dismissed
Purna Chandra Sahoo Vs Santi ' Sukanti and Another
Orissa High Court · (2005) CriLJ 1350 : (2005) 30 OCR 268 : (2005) 1 OLR 229
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190(1)Penal Code, 1860 (IPC) — Section 376
High Courts03 Jan 2005Allowed
Rabinarayan Hati Vs Nityananda Patra and Others
Orissa High Court · (2006) 1 OLR 129
Constitution of India, 1950 — Article 227Orissa Panchayat Samiti (Election) Rules, 1991 — Rule 31(4), 31(7)Orissa Panchayat Samiti Act, 1959 — Section 44(I)
High Courts03 Jan 2005
Mukesh Dhirubhai Ambani Vs State of Orissa and Another
Orissa High Court · (2005) CLT 131 (Suppl Crl) : (2005) CriLJ 2902 : (2005) 30 OCR 245 : (2005) 1 OLR 234
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 482Negotiable Instruments Act, 1881 (NI) — Section 11, 141Penal Code, 1860 (IPC) — Section 294, 323, 334, 34, 423
High Courts03 Jan 2005Dismissed
Oriental Insurance Co. Ltd. Vs Durga Devi and Others Durga Devi and Others Vs Oriental Insurance Company Ltd.
Orissa High Court · (2005) 2 ACC 815 : (2006) ACJ 2229 : (2005) 99 CLT 575
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 168, 170
High Courts03 Jan 2005Dismissed
Purna Chandra Sahoo Vs Santi alias Sukanti and Another
Orissa High Court · (2005) CriLJ 1350 : (2005) 30 OCR 268 : (2005) 1 OLR 229
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 190(1)Penal Code, 1860 (IPC) — Section 376
High Courts03 Jan 2005
Smt. Laxmipriya Sahu and Others Vs State of Orissa and Others
Orissa High Court · (2005) 99 CLT 214 : (2005) 1 OLR 198
Constitution of India, 1950 — Article 226, 227Orissa Municipal Act, 1950 — Section 87
High Courts23 Dec 2004
Sri Suvendu Kumar Parida Vs Senior Divisional Manager, Bharat Petrolium Corporation Ltd. and Others
Orissa High Court · (2005) 100 CLT 53
Companies Act, 1956 — Section 391, 394, 396
High Courts23 Dec 2004
Pradeep Pradhan and Another Vs State of Orissa
Orissa High Court · (2005) CLT 184 (Suppl Crl) : (2005) CriLJ 1859 : (2005) 30 OCR 416 : (2005) 1 OLR 225
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2Penal Code, 1860 (IPC) — Section 323, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts23 Dec 2004Dismissed
Jyoti Prakash Biswal Vs Registrar, Utkal University and Another Jyoti Prakash Biswal and Others Vs Controller of Examinations, Utkal University Sangram Keshri Sahoo and Others and Samir Kumar Parida and Others Vs Registrar, Utkal University Prabodh Kumar Sahoo and Others Vs Utkal University and Another
Orissa High Court · (2005) 99 CLT 795
Orissa Universities Rules — Rule 2(1)
High Courts23 Dec 2004
Sadashib Mohapatra Vs Vice Chancellor-cum-Chairman, Orissa University of Agriculture and Technology and Others
Orissa High Court · (2005) 100 CLT 41 : (2005) 106 FLR 727 : (2005) OLR 333 Supp
Constitution of India, 1950 — Article 226
High Courts23 Dec 2004Dismissed
Sri Bidhu Bhusan Maharana Vs The Controller of Examinations and Others
Orissa High Court · (2005) 100 CLT 39
High Courts21 Dec 2004Allowed
Surendra Kumar Patra Vs Kanduri Bhatta and Others
Orissa High Court · (2005) 1 OLR 118
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts21 Dec 2004
Krushna Chandra Sahoo Vs Shyamsundar Sahoo and Others
Orissa High Court · (2005) 3 CivCC 138 : (2005) 99 CLT 656 : (2005) 1 OLR 104
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 7, Order 8 Rule 9, Order 9 Rule 7
High Courts21 Dec 2004Allowed
Pramod Kumar Mohanty Vs State of Orissa
Orissa High Court · (2005) 30 OCR 319 : (2005) 1 OLR 129
Criminal Procedure Code, 1973 (CrPC) — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 60(1), 60(2), 60(3)
High Courts21 Dec 2004
Sulochana Swain Vs State of Orissa
Orissa High Court · (2005) CriLJ 1330 : (2005) 30 OCR 315 : (2005) 1 OLR 125 : (2005) 2 RCR(Criminal) 729
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Motor Vehicles Act, 1988 — Section 146(1), 196Penal Code, 1860 (IPC) — Section 395