COURT ARCHIVE
32,444 judgments · page 883 of 1,623
Orissa High Court · (2006) 101 CLT 96 : (2005) 2 OLR 628
Orissa High Court · (2006) 102 CLT 540
Orissa High Court · (2006) 101 CLT 253
Orissa High Court · (2006) 101 CLT 315 : (2006) 108 FLR 716 : (2005) 2 OLR 663
Orissa High Court · (2006) 1 OLR 125
Orissa High Court · (2005) 09 OHC CK 0014
Orissa High Court · (2005) 100 CLT 590 : (2005) 2 OLR 623
Orissa High Court · (2006) 101 CLT 537
Orissa High Court · (2006) CLT 199 (Suppl Crl) : (2005) CriLJ 97 : (2006) OLR 199 (Suppl Crl) : (2005) 2 OLR 788
Orissa High Court · (2005) 100 CLT 633 : (2006) CriLJ 660 : (2005) OLR 344 Supp : (2007) 5 RCR(Criminal) 217
Orissa High Court · (2006) CLT 206 (Suppl Crl) : (2006) OLR 206 (Suppl Crl) : (2005) 2 OLR 808
Orissa High Court · (2005) 2 OLR 509
Orissa High Court · (2006) 2 BC 529 : (2005) 100 CLT 657 : (2005) 2 OLR 545
Orissa High Court · (2005) 100 CLT 594 : (2005) 2 OLR 749
Orissa High Court · (2005) 09 OHC CK 0059
Orissa High Court · (2005) 100 CLT 700 : (2005) 2 OLR 523
Orissa High Court · AIR 2006 Ori 1 : (2005) 2 OLR 666
Orissa High Court · (2006) 2 CivCC 475 : (2006) 101 CLT 199 : (2006) 1 DMC 457 : (2005) 2 OLR 708
Orissa High Court · (2005) 4 ACC 696 : (2005) 2 OLR 583
Orissa High Court · (2005) 09 OHC CK 0013