High Courts14 Feb 2006Dismissed
Dhaneswar Panda Vs Balaram Mahalik and Others
Orissa High Court · (2006) 1 OLR 151 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 874 of 1,623
High Courts13 Feb 2006Dismissed
Butu @ Govinda Kamar and Others Vs State of Orissa
Orissa High Court · (2006) 1 OLR 149 Supp
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397
High Courts13 Feb 2006Dismissed
Sri Sawarmal Sharma Vs Rashmirekha Singh
Orissa High Court · (2006) CLT 557 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 197, 205Penal Code, 1860 (IPC) — Section 294, 323, 448, 506(2)
High Courts13 Feb 2006
Das and Company Vs Orient Weaving (P.) Ltd.
Orissa High Court · (2006) 1 OLR 383 Supp : (2007) 80 SCL 165
COMPANIES ACT, 1956 — Section 453
High Courts09 Feb 2006Dismissed
Sri Charan Behera Vs State of Orissa
Orissa High Court · (2006) 02 OHC CK 0001
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts08 Feb 2006
Kailash Chand Mohanty and Another Vs State of Orissa
Orissa High Court · (2006) CLT 550 (Suppl Crl) : (2006) 1 OLR 576
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts08 Feb 2006Allowed
Kumari Sangeetarani Panigrahi Vs State of Orissa and Others
Orissa High Court · (2006) 1 OLR 383
High Courts08 Feb 2006Dismissed
Sri Harihar Sahoo Vs Rabinarayan Dhal
Orissa High Court · (2006) CLT 547 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 408
High Courts08 Feb 2006
Bhabagrahi Pati and Others Vs State of Orissa and Others
Orissa High Court · (2006) 1 OLR 357
Constitution of India, 1950 — Article 14, 16, 21, 226, 9Orissa Local Fund Service Rules, 1975 — Rule 4(1), 4(2)Orissa Municipal Act, 1950 — Section 81
High Courts07 Feb 2006
Bhimsen Sahu and Another Vs State of Orissa and Others
Orissa High Court · (2006) 101 CLT 524 : (2006) 1 OLR 357 Supp
Bihar and Orissa Excise Act, 1915 — Section 2(8), 29(2), 8, 8(2), 89Orissa Excise Rules, 1965 — Rule 32, 59, 60
High Courts07 Feb 2006Dismissed
Kumari Rani Swati Monalisa Vs Chairman, Council of Higher Secondary Edn. and Another
Orissa High Court · AIR 2006 Ori 122 : (2006) 101 CLT 478 : (2006) 1 OLR 368 Supp
High Courts07 Feb 2006Dismissed
Dr. Susant Moharana and Others Vs Convener, P.G. (Medical) Selection Committee, 2005 and Others
Orissa High Court · (2006) 101 CLT 625 : (2006) 1 OLR 362 Supp
High Courts07 Feb 2006Allowed
Sobhan Kumar Sahu Vs Chancellor, Berhampur University and Others Basanta Kumar Das and Others Vs Utkal University and Others Rajani Kanta Mishra and Another Vs Berhampur University and Others
Orissa High Court · (2006) 101 CLT 417 : (2006) 1 OLR 371 Supp
Orissa Universities Act, 1989 — Section 5Universities Act, 1989 — Section 12, 12(2), 25, 25(2)
High Courts06 Feb 2006Dismissed
Susanta Kumar Sarangi and Smt. Puspalata Pradhan Vs Union of India (UOI) and Others
Orissa High Court · (2006) 101 CLT 435 : (2006) 1 OLR 353 Supp
High Courts03 Feb 2006Dismissed
Biswanath Pradhan Vs Ratnakar Moharana
Orissa High Court · (2006) 1 OLR 145 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 380
High Courts03 Feb 2006Dismissed
Chutia alias Narendra Rout Vs State of Orissa
Orissa High Court · (2006) 1 OLR 147 Supp
Penal Code, 1860 (IPC) — Section 304
High Courts03 Feb 2006
Sudhir Ku. Pattnaik Vs Registrar of Co-operative Society and Others
Orissa High Court · (2006) 1 OLR 353
High Courts03 Feb 2006
Sandeep Sarkar and Others Vs State of Orissa
Orissa High Court · (2006) 101 CLT 345 : (2006) 1 OLR 378
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 34, 448, 506
High Courts03 Feb 2006
Laxman Panda Vs Republic of India
Orissa High Court · (2006) CriLJ 2088 : (2006) 1 OLR 417
Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts03 Feb 2006
Indian Performing Right Society Ltd. Vs Hotel Association of Puri and Another
Orissa High Court · (2006) 1 OLR 348 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Copyright (Amendment) Act, 1994 — Section 2, 33(3)Copyright Act, 1957 — Section 14, 51, 60