High Courts12 Jul 2006Dismissed
Executive Officer, Berhampur Municipality Vs Rama Sahoo
Orissa High Court · (2006) 2 OLR 493
Orissa Municipal Act, 1950 — Section 264, 266, 271, 273, 273A
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 860 of 1,623
High Courts12 Jul 2006Allowed
Tarini Kanta Giri Vs Bhajanananda Giri and Others
Orissa High Court · (2006) 2 OLR 458
Evidence Act, 1872 — Section 58
High Courts12 Jul 2006Dismissed
State of Orissa Vs Chittaranjan Padhan
Orissa High Court · (2006) CLT 1018 (Suppl Crl) : (2006) 1 OLR 257 Supp : (2006) OLR 1018 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts12 Jul 2006Dismissed
State of Orissa Vs Bhaktaram Puruhita and Another
Orissa High Court · (2006) CLT 1006 (Suppl Crl) : (2006) 1 OLR 255 Supp : (2006) OLR 1006 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 34, 420, 468
High Courts12 Jul 2006
Dibakar Sahoo Vs State of Orissa and Others
Orissa High Court · (2007) 103 CLT 82 : (2006) 2 OLR 222
High Courts11 Jul 2006Dismissed
E. Ankuda Patro Vs State of Orissa
Orissa High Court · (2006) CLT 799 (Suppl Crl) : (2006) 1 OLR 252 Supp : (2006) OLR 799 (Suppl Crl)
Bihar and Orissa Excise Act, 1915 — Section 47, 66, 68, 68(1)Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 457, 482
High Courts11 Jul 2006
Land Acquisition Officer-cum-Collector Vs Parbati Panda and Others
Orissa High Court · (2006) 2 OLR 488
Land Acquisition Act, 1894 — Section 11, 18, 54
High Courts11 Jul 2006Dismissed
Chittaranjan Das Vs State of Orissa
Orissa High Court · (2006) 102 CLT 692
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Prevention of Corruption Act, 1988 — Section 19
High Courts11 Jul 2006Allowed
Central Ware Housing Corporation Vs K. Dandasi and Others
Orissa High Court · (2006) 2 OLR 316
Land Acquisition (Amendment) Act, 1884 — Section 30(2)Land Acquisition Act, 1894 — Section 10, 15, 17(4), 18, 23(1A)
High Courts11 Jul 2006Dismissed
Jayadeb Swain Vs Santha Behera and Others
Orissa High Court · AIR 2007 Ori 15 : (2006) 2 OLR 286
Evidence Act, 1872 — Section 95, 97
High Courts10 Jul 2006
Manilal Agrawal Vs Ghanashyam Das Agrawal and Omprakash Agrawal and Others
Orissa High Court · (2006) 2 OLR 377
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7
High Courts10 Jul 2006
Sri. Basanta Kumar Dash Vs State of Orissa and Others
Orissa High Court · (2006) 102 CLT 222 : (2006) 2 OLR 243
Hindu Succession Act, 1956 — Section 14, 15Orissa Land Reforms Act, 1960 — Section 37, 52
High Courts07 Jul 2006Dismissed
Nimai Ch. Tandi Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 233 : (2007) 1 OLR 384
Orissa Municipal Act, 1950 — Section 54, 54(2)(e)
High Courts07 Jul 2006
Shivalik Motors Limited Vs Bharat Motors Limited
Orissa High Court · (2006) 102 CLT 763 : (2006) 102 CLT 762 : (2008) 143 CompCas 462 : (2006) 1 OLR 1011 Supp : (2010) 98 SCL 174
Companies Act, 1956 — Section 391, 394, 394A
High Courts07 Jul 2006Dismissed
Nilamani alias Niranjan Biswal and Another Vs Krishna Kumar Kamani and Others
Orissa High Court · AIR 2006 Ori 182 : (2007) 1 CivCC 76 : (2006) 2 OLR 323 : (2007) 5 RCR(Civil) 491
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(5), Order 21 Rule 35, Order 21 Rule 35(3)
High Courts07 Jul 2006
Hindustan Coca-Cola Beverages, Pvt. Ltd. Vs State of Orissa and Others
Orissa High Court · (2006) 2 OLR 235 : (2006) 147 STC 676
Income Tax Act, 1961 — Section 156, 215Income Tax Rules, 1962 — Rule 117, 40Orissa Sales Tax Act, 1947 — Section 12(4), 13(6), 14
High Courts07 Jul 2006Dismissed
Sri Prasanna Kumar Sahu Vs Dipti Sahu
Orissa High Court · AIR 2006 Ori 179 : (2006) 2 OLR 176
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 10, 19, 7Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts07 Jul 2006
Sayed Mansoor Saheb Peer Bije Mustfapur and Others Vs The State of Orissa and Others
Orissa High Court · AIR 2007 Ori 31 : (2006) 2 OLR 167
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jul 2006Dismissed
Chatterjee Construction (Engineers and Contractors) Vs Versatile Construction (P) Ltd.
Orissa High Court · (2006) 102 CLT 580 : (2007) 139 CompCas 94 : (2006) 1 OLR 1025 Supp : (2007) 75 SCL 520
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts06 Jul 2006Allowed
Nabakishore Jena alias Naba Kumar Das Vs Union of India (UOI) and Others
Orissa High Court · (2006) 2 OLR 463