COURT ARCHIVE

Orissa High Court judgments

32,456 judgments · page 832 of 1,623

High Courts15 May 2007Allowed

Dr. Tapan Kumar Mohanty Vs Chairman, Paradeep Port Trust, Paradeep and Another

Orissa High Court · (2007) 104 CLT 302 : (2007) 2 OLR 66

Constitution of India, 1950 — Article 226Major Port Trusts Act, 1963 — Section 23, 24

High Courts14 May 2007Allowed

Keshab Sahu and Others Vs Nakula Sahu and Others

Orissa High Court · (2007) 104 CLT 604 : (2007) 2 OLR 82

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25

High Courts14 May 2007Allowed

Raju Sahu alias Bangra Raju Vs State of Orissa and Others

Orissa High Court · (2007) CLT 922 (Suppl Crl) : (2007) 2 OLR 22

Penal Code, 1860 (IPC) — Section 147, 148, 149, 223, 294Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

High Courts14 May 2007Dismissed

Secretary, Managing Committee, Shri Aurobindo Institute of Integral Education and Research Vs State Education Tribunal and Others

Orissa High Court · AIR 2007 Ori 139 : (2007) 104 CLT 388 : (2007) 2 OLR 62

Orissa Education Act, 1969 — Section 10A, 3(b)

High Courts11 May 2007

Dr. Sailendra Tomatia Vs Republic of India

Orissa High Court · (2007) CLT 659 (Suppl Crl)

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 482

High Courts11 May 2007

Dasru @ Dolamani Patra @ Bhue and Others Vs State of Orissa

Orissa High Court · (2007) CLT 767 (Suppl Crl) : (2007) 2 OLR 759 : (2007) OLR 767 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 201, 302, 34, 498A

High Courts11 May 2007Allowed

Sureswar Bhoi Vs Ujagar Urma and Others

Orissa High Court · (2007) 104 CLT 154 : (2007) 2 OLR 24

Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 10, 11, 12, 13, 14

High Courts11 May 2007

Guru Majhi Vs State of Orissa

Orissa High Court · (2007) CLT 764 (Suppl Crl) : (2007) CriLJ 3071 : (2007) OLR 764 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302, 304

High Courts11 May 2007

Jakir Hussain Vs State of Orissa

Orissa High Court · (2007) CLT 81 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 143, 149, 224, 302, 307

High Courts10 May 2007

Dash Agency Vs Sales Tax Officer, Assessment Unit and Others

Orissa High Court · (2007) 9 VST 482

Orissa Value Added Tax Act, 2004 — Section 2(4)

High Courts10 May 2007

Lajwanti Traders Vs Sales Tax Officer and Others

Orissa High Court · (2007) 9 VST 488

Orissa Value Added Tax Act, 2004 — Section 74(2)

High Courts10 May 2007

State of Orissa Vs Tripurary Pradhan and Another

Orissa High Court · (2007) 104 CLT 283 : (2007) 1 OLR 786

Land Acquisition Act, 1894 — Section 11, 18

High Courts10 May 2007

Nabaghana @ Ghanashyam Digal Vs State of Orissa

Orissa High Court · (2007) 2 OLR 107 Supp

Penal Code, 1860 (IPC) — Section 307, 323, 324, 451

High Courts09 May 2007Dismissed

State of Orissa Vs Fakir Kar and Others

Orissa High Court · (2007) CLT 772 (Suppl Crl) : (2007) 2 OLR 39 : (2007) OLR 772 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 232, 235Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

High Courts09 May 2007Dismissed

Zone Officer, L.A. (I), U.I.P., Kusumkhunti State of Orissa Vs Haladhar Mali and Another

Orissa High Court · (2007) 1 OLR 646 Supp

Land Acquisition Act, 1894 — Section 11, 18, 4(1)

High Courts09 May 2007Dismissed

Arakhita Behara (dead) after him Tamapa Behara and Others Vs Ganta Swain (dead) after him Chanduri Swain and Others

Orissa High Court · (2007) 104 CLT 297 : (2007) 1 OLR 803 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 145Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54, 58

High Courts09 May 2007Dismissed

State of Orissa Vs Sriram Samal and Others

Orissa High Court · (2007) CLT 761 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 148, 149, 302, 34

High Courts09 May 2007Allowed

Bhimsen Nayak Vs State of Orissa

Orissa High Court · (2007) CLT 804 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 34, 436

High Courts07 May 2007Dismissed

Sri Braja Sundar Das Vs Chairman-cum-Managing Director, National Insurance Co. Ltd. and Another

Orissa High Court · (2007) CLT 725 Supp : (2007) 2 OLR 234 : (2007) OLR 725 Supp

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F

High Courts07 May 2007

Shiv Kumar Santuka Vs Priti Bhagat and Others

Orissa High Court · (2007) CLT 830 Supp : (2007) 2 OLR 122

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 106