High Courts05 Jul 2007Dismissed

Abdul Samad Vs Md. Qamruddin and Another

Orissa High Court · (2007) 104 CLT 734 : (2007) 104 CLT 582 : (2007) CriLJ 4383 : (2007) 2 OLR 1120 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 441, 448