High Courts29 Jul 2024Disposed Of
Mrutyunjaya Panda Vs R.T.O., Cuttack And Another
Orissa High Court · (2024) 07 OHC CK 0090
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 81 of 1,624
High Courts29 Jul 2024
Ainti Bewa And Another Vs Union Of India & Others
Orissa High Court · (2024) 07 OHC CK 0089
High Courts29 Jul 2024Disposed Of
Manorama Rana Vs Satyabrata Rana And Another
Orissa High Court · (2024) 07 OHC CK 0088
High Courts29 Jul 2024
Scandi Trading Ltd Vs Mv Zhe Hai 505
Orissa High Court · (2024) 07 OHC CK 0087
Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017 — Section 4(1)(l)
High Courts26 Jul 2024Disposed Of
Rohan Khan @ Abdul Nadeem @ Sk Nadeem Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0098
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 29
High Courts26 Jul 2024Disposed Of
Dourath Bagh @ Doulata Bag Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0097
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts26 Jul 2024Disposed Of
Jhasketan Bhoi Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0096
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section34, 302, 348, 364
High Courts26 Jul 2024Disposed Of
Gagan Pujari Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0095
High Courts26 Jul 2024Disposed Of
Deepak Kumar Behera Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0094
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts26 Jul 2024Disposed Of
Haribandhu Harijan @ Suri @ Suri Harijan Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0093
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 326
High Courts26 Jul 2024Disposed Of
Ranjit Kumar Digal Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts26 Jul 2024Disposed Of
Babu @ Jogesh Mahankud @ Kanhei Mahankud Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 302
High Courts25 Jul 2024Disposed Of
Sk. Ajbahar Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0103
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts25 Jul 2024Disposed Of
Shaktiman @ Akhil Majhi Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0102
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 395, 397Arms Act, 1959 — Section 25, 27
High Courts25 Jul 2024Disposed Of
Debendra Mahakud @ Debendra Mahakula Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0101
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts25 Jul 2024Disposed Of
Binod Lima Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0100
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27A, 29
High Courts25 Jul 2024Disposed Of
Sanjay Kumar Samal Vs Laxmipriya Jena @ Samal
Orissa High Court · (2024) 07 OHC CK 0099
High Courts24 Jul 2024Dismissed
Chain Singh Pradhan Vs Managing Director, Orissa Forest Development Corporation Ltd., Khurda And Ors
Orissa High Court · (2024) 07 OHC CK 0111
Constitution of India, 1950 — Article 14, 226, 227Odisha Civil Services (Classification, Control And Appeal) Rules, 1962 — Rule 13
High Courts24 Jul 2024Disposed Of
Pramod Kumar Dash Vs Pravat Kumar Dash And Others
Orissa High Court · (2024) 07 OHC CK 0109
High Courts24 Jul 2024Dismissed
Surendranath Prusty And Another Vs Upendra Prusty And Another
Orissa High Court · (2024) 07 OHC CK 0108
Code of Civil Procedure, 1908 — Order 6 Rule 17