High Courts07 Mar 2025Disposed Of
Hrudananda Mall & Anr Vs State Of Odisha And Ors Vs
Orissa High Court · (2025) 03 OHC CK 1365
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 79 of 1,624
High Courts07 Mar 2025Disposed Of
Jayanti Sahoo Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1364
Constitution of India, 1950 - Article 226, 227Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 - Rule 15
High Courts07 Mar 2025Disposed Of
Sarat Kumar Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1363
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 305(a), 331(4)
High Courts06 Mar 2025Dismissed
State Of Orissa Vs Darji Bisoi & Another Vs
Orissa High Court · (2025) 03 OHC CK 1362
Indian Penal Code, 1860 - Section 34, 302
High Courts06 Mar 2025Dismissed
Giridhari Bag Vs Commandant, Orissa State Armed Police (OSAP), Koraput And Others Vs
Orissa High Court · (2025) 03 OHC CK 1361
Code of Criminal Procedure, 1973 - Section 235(1)Indian Penal Code, 1860 - Section 294, 307
High Courts06 Mar 2025Disposed Of
Jaya Krushna Senapati Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1360
Constitution of India, 1950 - Article 226
High Courts06 Mar 2025Allowed
Sri Chittaranjan Senapati Vs State Of Odisha And Another Vs
Orissa High Court · (2025) 03 OHC CK 1359
Constitution of India, 1950 - Article 226, 227, 300AOrissa Leave Rules, 1966 - Rule 20Orissa Civil Services (Pension) Rules, 1992 - Rule 66
High Courts06 Mar 2025Allowed
Shyama Sundar Sahoo Vs Odisha State Warehousing Corporation And Another Vs
Orissa High Court · (2025) 03 OHC CK 1358
Constitution of India, 1950 - Article 226, 227Warehousing Corporation Act, 1962 - Section 42
High Courts06 Mar 2025Disposed Of
Sahadev Bisoi & Others Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1357
Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 34, 201, 302, 304II, 323, 342, 364
High Courts05 Mar 2025Allowed
Bhim Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1356
Code of Criminal Procedure, 1973 - Section 173(8), 439Indian Penal Code, 1860 - Section 34, 120B, 419, 420, 465, 467, 471Information Technology Act, 2000 - Section 66C, 66D
High Courts05 Mar 2025Allowed
Rudra Pratap Mohanty Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1355
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 406, 419, 420, 467, 468, 471, 506
High Courts05 Mar 2025Allowed
Kaifi Khan Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1354
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 167(2), 311, 325, 436A, 437, 437(6), 439, 482Indian Penal Code, 1860 - Section 34, 120(B), 182, 201, 294, 403, 417, 419, 420, 467, 468, 506
High Courts05 Mar 2025Disposed Of
Div. Manager, Oriental Insurance Co., Ltd. Vs Kodanda Dhangadamajhi & Another Vs
Orissa High Court · (2025) 03 OHC CK 1353
Motor Vehicles Act, 1988 - Section 147, 147(1)(b), 166, 173, 173(1)
High Courts05 Mar 2025Dismissed
Tarun Kumar Gadabad Vs Subhalaxmi Lenka And Another Vs
Orissa High Court · (2025) 03 OHC CK 1352
Code of Criminal Procedure, 1973 - Section 125, 125(4)Family Courts Act, 1984 - Section 19(4)
High Courts05 Mar 2025Dismissed
Gobinda Majhi And Others Vs Union Of India And Others Vs
Orissa High Court · (2025) 03 OHC CK 1351
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 - Section 3, 3(2)Forest (Conservation) Rules, 2003 - Rule 6(3)(e)
High Courts05 Mar 2025Dismissed
M/s Sobha Garage, Manguli Chhak, Cuttack Vs Odisha State Financial Corporation Cuttack And Others Vs
Orissa High Court · (2025) 03 OHC CK 1350
Constitution of India, 1950 - Article 226, 227Odisha State Financial Corporation Act, 1951 - Section 29
High Courts04 Mar 2025Dismissed
State of Orissa & Another Vs Pandit Biswambar Dash & Another Vs
Orissa High Court · (2025) 03 OHC CK 1349
Code of Civil Procedure, 1908 - Section 151, Order 47 Rule 1Orissa Education Act, 1969 - Section 24B, 24C
High Courts04 Mar 2025Dismissed
Bhupendra Singh Notey Vs Gagandeep Kaur Vs
Orissa High Court · (2025) 03 OHC CK 1348
Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 13(1)(ia), 24Protection of Women from Domestic Violence Act, 2005 - Section 11, 12, 26
High Courts04 Mar 2025Dismissed
Padmabati Suna Vs Secretary, Women & Child Development Department, Bhubaneswar And Others Vs
Orissa High Court · (2025) 03 OHC CK 1347
Constitution of India, 1950 - Article 226, 227
High Courts04 Mar 2025Disposed Of
Deepak Kumar Nayak Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1346
Constitution of India, 1950 - Article 226, 227Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 34