High Courts17 Dec 2008Allowed
Babula Patra Vs The State of Orissa
Orissa High Court · (2009) CLT 712 (Suppl Crl) : (2009) 1 OLR 433 : (2009) OLR 712 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 758 of 1,624
High Courts17 Dec 2008Allowed
Huika Somanna and Another Vs State of Orissa
Orissa High Court · (2008) 12 OHC CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2008Allowed
Saibu ' Tshering Lepcha Vs State of Orissa
Orissa High Court · (2009) CLT 243 (Suppl Crl) : (2009) 1 ILR (Ori) 408 : (2009) 1 OLR 328 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1), 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2008Dismissed
Paradeep Phosphates Ltd. Vs Board of Trustees, Paradeep Port Trust
Orissa High Court · AIR 2009 Ori 114 : (2009) 1 CLR 531
Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts16 Dec 2008Dismissed
Sri Dola Govinda Samal Vs State of Orissa and Another
Orissa High Court · (2009) 1 ILR (Ori) 245
Orissa Service Code, 1939 — Rule 71(a)
High Courts16 Dec 2008
Lakhiram Jain and sons Vs Sales Tax Officer and Another
Orissa High Court · (2009) 107 CLT 107 : (2009) 21 VST 280
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 148
High Courts16 Dec 2008Allowed
Pauia Jagayya and Others Vs State of Orissa
Orissa High Court · (2009) 42 OCR 379
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts15 Dec 2008
Dilip Kumar Ray Vs State of Orissa and Others
Orissa High Court · (2009) CLT 214 (Suppl Crl) : (2009) 1 OLR 498
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts15 Dec 2008
Sri Narayan Khandelwal and Others Vs Barmeshwar Pandey and Another
Orissa High Court · (2009) 107 CLT 202
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 Dec 2008Dismissed
State of Orissa Vs Madhu Swain and Others
Orissa High Court · (2009) 107 CLT 241 : (2009) 1 OLR 782 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 390Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Dec 2008Allowed
Dhenkanal Mehentar Sangha Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 189 : (2009) 3 LLJ 86
Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts12 Dec 2008Allowed
A.V. Surya Rao Vs State of Orissa
Orissa High Court · (2008) 12 OHC CK 0020
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 294, 395, 427, 450
High Courts12 Dec 2008Dismissed
Sri Nishamani Prusty Vs State of Orissa and Others
Orissa High Court · (2008) 12 OHC CK 0001
Constitution of India, 1950 — Article 311(2)Orissa Service Code, 1939 — Rule 71
High Courts11 Dec 2008Allowed
Rajendra Narayan Mishra Vs State of Orissa
Orissa High Court · (2009) CLT 394 (Suppl Crl) : (2009) 1 OLR 66 : (2009) OLR 394 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 4
High Courts11 Dec 2008
State of Orissa Vs Anit Singh @ Rabi and Another
Orissa High Court · (2009) 107 CLT 89 : (2009) 1 OLR 467
Criminal Procedure Code, 1973 (CrPC) — Section 164, 233, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Dec 2008Dismissed
Gandharba Kumar Mohanty and Others Vs Surendra Prasad Naik
Orissa High Court · (2009) 107 CLT 171
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts11 Dec 2008
Minu ' Sanjay Behera Vs State of Orissa
Orissa High Court · (2009) 107 CLT 113 : (2009) 1 OLR 750
Evidence Act, 1872 — Section 114, 25, 27Penal Code, 1860 (IPC) — Section 302, 386
High Courts11 Dec 2008Dismissed
Rakesh Kumar Mahajan and Others Vs State Bank of Bikaneer and Jaipur and Others
Orissa High Court · AIR 2009 Ori 129 : (2009) 107 CLT 184 : (2010) 6 RCR(Civil) 338
High Courts11 Dec 2008
Kuber Swain and Others Vs State of Orissa
Orissa High Court · (2009) CLT 232 (Suppl Crl) : (2009) CriLJ 1608 : (2009) 1 OLR 423 Supp
Penal Code, 1860 (IPC) — Section 323
High Courts10 Dec 2008Allowed
Tira ' Srikanta Tarei Vs State of Orissa
Orissa High Court · (2009) CLT 783 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 376, 498A