High Courts23 Dec 2008
Deepak Mohapatra Vs State of Orissa
Orissa High Court · (2009) 107 CLT 93 : (2009) 1 OLR 516
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 376, 451
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Orissa High Court judgments
32,463 judgments · page 757 of 1,624
High Courts23 Dec 2008
Nachika Sinduru Vs State of Orissa
Orissa High Court · (2009) CLT 468 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 84
High Courts23 Dec 2008Allowed
Sania Hantal Vs State of Orissa
Orissa High Court · (2009) CLT 695 (Suppl Crl)
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 326
High Courts22 Dec 2008Allowed
Sundargarh Citizen's Forum Vs Orissa State Road Transport Corporation and Others
Orissa High Court · (2009) 1 OLR 361
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 21
High Courts22 Dec 2008Allowed
Dhobulu Saunta Vs State of Orissa
Orissa High Court · (2009) CLT 261 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 428Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Dec 2008Allowed
Madhusudan Sethi Vs Director General, C.R.P.F. and Others
Orissa High Court · (2009) 107 CLT 359
High Courts19 Dec 2008
Suvendu Mohanty Vs Executive Director (S and P), NALCO and Others
Orissa High Court · (2009) 107 CLT 378 : (2009) 1 OLR 543 Supp
High Courts19 Dec 2008Dismissed
State Vs Labendra Tandia and Another
Orissa High Court · (2009) CLT 282 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts18 Dec 2008Disposed Off
Subash Kumar Baral Vs State of Orissa
Orissa High Court · (2015) 120 CutLT 163
High Courts18 Dec 2008Dismissed
Suria ' Surendra Kumar Sahu Vs State of Orissa
Orissa High Court · (2009) 107 CLT 222 : (2009) 1 OLR 445 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 302, 304
High Courts18 Dec 2008
Rata Tiria Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 343 : (2009) 42 OCR 130 : (2009) 1 OLR 440 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts18 Dec 2008
Padmaja Pandit and Another Vs State of Orissa and Another
Orissa High Court · (2009) 107 CLT 102 : (2009) 1 OLR 537 Supp
Constitution of India, 1950 — Article 14, 39
High Courts18 Dec 2008Dismissed
Abala Mohapatra Vs Krushna Ch. Tripathy and Others
Orissa High Court · (2008) 12 OHC CK 0022
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Estates Abolition Act, 1951 — Section 39, 6, 7, 8(A)
High Courts17 Dec 2008Allowed
Dwarikanath Nayak Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 453
High Courts17 Dec 2008Dismissed
Krishan Kumar Pareek Vs State Bank of India and Others
Orissa High Court · AIR 2009 Ori 100 : (2009) 107 CLT 362
Constitution of India, 1950 — Article 226
High Courts17 Dec 2008Allowed
Sana Santa Vs State of Orissa
Orissa High Court · (2009) 107 CLT 219 : (2009) 1 OLR 426 Supp
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Dec 2008Dismissed
Dr. Gouri Shankar Acharya Vs Secretary, Heath and Family Welfare and Others
Orissa High Court · (2008) 12 OHC CK 0088
Administrative Tribunals Act, 1985 — Section 15
High Courts17 Dec 2008
Ganesh Panda Vs Kailash Auto Finance Ltd.
Orissa High Court · (2009) 107 CLT 277 : (2009) 1 OLR 428 Supp
Civil Procedure Code, 1908 (CPC) — Section 94Contempt of Courts Act, 1971 — Section 12, 2
High Courts17 Dec 2008Allowed
Suresh Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 285
High Courts17 Dec 2008
State of Orissa Vs Sidhartha Engineering Pvt. Ltd., N.T.P.C.
Orissa High Court · (2009) 107 CLT 182 : (2009) 1 OLR 394 : (2009) 23 VST 230
Central Sales Tax Act, 1956 — Section 8