High Courts21 Jul 2009Dismissed
Srikanta Mohan Mishra Vs State of Orissa and Another
Orissa High Court · (2009) 108 CLT 313 : (2009) 2 ILR (Ori) 395 : (2009) 2 OLR 988 Supp
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 733 of 1,624
High Courts21 Jul 2009Dismissed
State of Orissa Vs Rekard Singh Patra
Orissa High Court · (2009) 42 OCR 570
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 302
High Courts21 Jul 2009Allowed
Jogendra Barik Vs State of Orissa
Orissa High Court · (2009) 42 OCR 566
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts21 Jul 2009
Niranjan Swain and Others Vs State of Orissa and Others
Orissa High Court · (2009) 2 OLR 706
Orissa Entry Tax Act, 1999 — Section 2(d), 3(1)(2)Orissa Municipal Act, 1950 — Section 131(1)(kk)
High Courts21 Jul 2009Allowed
Paradeep Phosphates Ltd. Vs State of Orissa and Others
Orissa High Court · (2009) 2 OLR 769
Orissa Value Added Tax Act, 2004 — Section 2(25), 42
High Courts21 Jul 2009Allowed
Silu Panigrahi Vs Registrar, Civil and Sessions Court
Orissa High Court · (2010) 1 OLR 12
High Courts21 Jul 2009
State of Orissa and Others Vs Kali Ch. Ratha and Others
Orissa High Court · (2009) 2 OLR 573
High Courts20 Jul 2009Allowed
Paria @ Parikhita Behera and Others Vs State of Orissa
Orissa High Court · (2009) CLT 1781 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts20 Jul 2009Dismissed
State of Orissa Vs Kabuli @ Bhagyadhar Mangaraj
Orissa High Court · (2009) CLT 1644 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Explosives Act, 1884 — Section 9
High Courts20 Jul 2009
Gangadhar Barik and Another Vs State of Orlssa and Another
Orissa High Court · (2009) 2 OLR 317
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts20 Jul 2009
Chaudhury and Partners Vs State of Orissa
Orissa High Court · (2009) 2 OLR 756
Orissa Sales Tax Act, 1947 — Section 24(1), 8
High Courts20 Jul 2009
Kalia @ Kalandi Chandra Pradhan and Another Vs State of Orissa
Orissa High Court · (2009) 2 OLR 459
Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 109, 279, 304, 304A
High Courts17 Jul 2009Dismissed
State of Orissa Vs Golapi Dei
Orissa High Court · (2009) 44 OCR 324
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Jul 2009Allowed
Kabi Das Vs State of Orissa
Orissa High Court · (2009) CLT 1655 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2009Allowed
Prasanna Kumar Pani Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 319 : (2009) 2 OLR 987 Supp
Evidence Act, 1872 — Section 115
High Courts16 Jul 2009Dismissed
State of Orissa Vs Lengu Santa
Orissa High Court · (2009) CLT 1641 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 2009Dismissed
The Chairperson, Cuttack Municipal Corporation and Another Vs Bijay Kumar Jena
Orissa High Court · (2009) 2 ILR (Ori) 380 : (2009) 2 OLR 982 Supp : (2011) 1 RCR(Civil) 590
Constitution of India, 1950 — Article 227
High Courts16 Jul 2009Dismissed
State of Orissa Vs Padu @ Padmamukha Dandia and Others Padu @ Padmamukha Dandia and Others Vs State of Orissa
Orissa High Court · (2009) 44 OCR 542 : (2009) 2 OLR 553 Supp
Penal Code, 1860 (IPC) — Section 294, 302, 304, 307, 323
High Courts16 Jul 2009
Sri Basu Barad ' Basudev Barad and Others Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 372 : (2009) 44 OCR 730 : (2009) 2 OLR 282 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 209, 319, 319(1), 319(4)Penal Code, 1860 (IPC) — Section 294, 302, 34, 426, 506