High Courts27 Jul 2009Allowed
Dr. Siba Prasad Mishra Vs State of Orissa and Another
Orissa High Court · (2009) CLT 129 Supp : (2009) 2 ILR (Ori) 288 : (2009) OLR 129 Supp
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 732 of 1,624
High Courts27 Jul 2009
Smt. Nirmala Mohapatra Vs State of Orissa
Orissa High Court · (2009) CLT 1436 (Suppl Crl) : (2009) 2 OLR 583 Supp : (2009) OLR 1436 (Suppl Crl)
Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 300, 301, 302, 304, 342
High Courts27 Jul 2009
Sahaji Ch. Rout Vs Chairman, PPT and Others
Orissa High Court · (2009) 2 OLR 585
Constitution of India, 1950 — Article 14, 298
High Courts27 Jul 2009
Orissa State Road Transport Corporation and Another Vs Ashok Kumar Mohapatra and Others
Orissa High Court · (2009) 2 OLR 661
High Courts27 Jul 2009Dismissed
State of Orissa Vs Tulasi Gadnaik
Orissa High Court · (2010) CLT 21 (Suppl Crl) : (2009) CriLJ 4623 : (2010) OLR 21 (Suppl Crl) : (2009) 2 OLR 288 Supp
Penal Code, 1860 (IPC) — Section 302, 328
High Courts27 Jul 2009Dismissed
State of Orissa Vs Uttara Pradhan
Orissa High Court · (2009) CLT 1758 (Suppl Crl) : (2009) 2 OLR 632 Supp : (2009) OLR 1758 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts24 Jul 2009Allowed
Sri Pratap Patnaik Vs Commissioner, Consolidation and Settlement and Others
Orissa High Court · (2009) 108 CLT 644 : (2009) 2 OLR 257 Supp
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1), 41(1)
High Courts24 Jul 2009
Dr. Biswanath Panda Vs Vice-Chancellor, Berhampur University and Others
Orissa High Court · (2009) 108 CLT 502 : (2009) 2 OLR 1003 Supp
Orissa Education Act, 1969 — Section 3(b)
High Courts23 Jul 2009Dismissed
Jogeswar Giri Vs State of Orissa
Orissa High Court · (2010) CLT 360 (Suppl Crl) : (2009) 2 ILR (Ori) 330 : (2010) 1 OLR 268 Supp : (2010) OLR 360 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts23 Jul 2009Dismissed
Durga Charan Routray and Others Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 301 : (2009) 2 OLR 1002 Supp
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Jul 2009Allowed
N. Raja Kantham Vs State, Inspector of Police
Orissa High Court · (2009) 44 OCR 977 : (2010) 1 OLR 39
Prevention of Corruption Act, 1988 — Section 11, 13
High Courts23 Jul 2009
State of Orissa Vs Babaji Panigrahi and Another
Orissa High Court · (2009) 108 CLT 652 : (2009) 2 OLR 578 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 317Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 341
High Courts22 Jul 2009Allowed
Rebati Nath Vs Divisional Manager, Life Insurance Corporation of India and Another
Orissa High Court · (2009) CLT 132 Supp : (2009) 2 OLR 161 Supp : (2009) OLR 132 Supp
High Courts22 Jul 2009Dismissed
Bansidhar Das Vs State of Orissa
Orissa High Court · (2009) CLT 1442 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304
High Courts22 Jul 2009
Smt. Chandrakanti Das and Others Vs State of Orissa and Others
Orissa High Court · (2011) ACJ 638 : AIR 2010 Ori 23 : (2009) 108 CLT 739 : (2009) 2 ILR (Ori) 284 : (2009) 2 OLR 448 : (2011) 7 RCR(Civil) 1202
Legal Services Authorities Act, 1987 — Section 20, 21Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2009Allowed
Public Information Officer and Another Vs Orissa Information Commission and Another
Orissa High Court · AIR 2010 Ori 74 : (2010) 109 CLT 105 : (2009) 2 ILR (Ori) 289 : (2009) 2 OLR 1002 Supp
Right to Information Act, 2005 — Section 7(1)
High Courts22 Jul 2009Dismissed
Satgun Paswan Vs State of Orissa
Orissa High Court · (2009) 108 CLT 666 : (2009) 2 ILR (Ori) 475 : (2009) 2 OLR 571 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302, 34, 376, 377
High Courts22 Jul 2009Dismissed
State of Orissa Vs Gola Naik and Others
Orissa High Court · (2009) CLT 1589 (Suppl Crl) : (2010) 1 OLR 264 Supp : (2009) OLR 1589 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 307, 34, 452
High Courts22 Jul 2009Dismissed
Bhikari Charan Nayak Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 107 : (2009) 2 OLR 988 Supp
Bihar and Orissa Excise Act, 1915 — Section 23, 42, 47, 49, 52
High Courts21 Jul 2009Allowed
Jagannath Rana and Others Vs State of Orissa
Orissa High Court · (2010) CLT 153 (Suppl Crl) : (2010) 1 OLR 259 Supp : (2010) OLR 153 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304, 304B, 307, 313