High Courts22 Apr 2014
Kanhu Charan Naik Vs State of Orissa
Orissa High Court · (2014) 2 OLR 412
Evidence Act, 1872 — Section 118, 157Oaths Act, 1873 — Section 5Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 511
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Orissa High Court judgments
32,472 judgments · page 605 of 1,624
High Courts22 Apr 2014
Patric Markey Vs State of Orissa
Orissa High Court · (2014) 2 ILR 898
Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Apr 2014Dismissed
Malika Rout and Others Vs Gani Khan and Others
Orissa High Court · AIR 2014 Ori 155 : (2014) 2 OLR 477 Suppl. : (2014) 2 OLR 477
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2Orissa Money Lenders Act, 1939 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 60
High Courts21 Apr 2014Partly Allowed
Suvendu Kumar Mohanta Vs Union of India and Others
Orissa High Court · (2014) 1 ILR 1083
Central Reserve Police Force Act, 1949 — Section 10, 11Constitution of India, 1950 — Article 226
High Courts21 Apr 2014
Debaraj Harichandan Vs Indumati Harichandan and Others Raghunath Rath and Another Vs Jagannath Harichandan (Dead) after him, his L.Rs. Indumati Harichandan and Others
Orissa High Court · (2014) 118 CLT 790 : (2014) 2 OLR 254
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts21 Apr 2014Allowed
Rama Santa and Others Vs Chairman-cum-Managin Director Orissa and Others
Orissa High Court · (2014) 2 ILR 328 : (2014) 1 OLR 392 Suppl.
Constitution of India, 1950 — Article 226
High Courts21 Apr 2014Allowed
Chief Engineer, Upper Kolab Project Vs Sri Dhanu Khora
Orissa High Court · (2014) 118 CLT 780 : (2014) 2 OLR 167
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1)Evidence Act, 1872 — Section 35
High Courts16 Apr 2014
Birendra Narayan Bohidar Vs Indian Oil Corporation Ltd.
Orissa High Court · (2014) 2 OLR 536
High Courts16 Apr 2014
Nakula Nayak Vs Divil. Railway Manager
Orissa High Court · (2014) 04 OHC CK 0053
Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338Railways Act, 1989 — Section 124
High Courts16 Apr 2014Dismissed
Narayan Samantaray Vs Director General, C.R.P.F. and Others
Orissa High Court · (2014) 118 CLT 645 : (2014) 1 ILR 1147 : (2014) LabIC 3366 : (2014) 2 OLR 299
Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 9
High Courts16 Apr 2014Partly Allowed
Sudhansu Sekhar Sabat and Others Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 621 : (2014) 1 ILR 840 : (2014) 1 OLR 954
Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 — Section 11, 3, 9, 9(5)
High Courts15 Apr 2014
Parikhita Padhan Vs Block Development Officer and Others
Orissa High Court · (2014) 04 OHC CK 0002
High Courts11 Apr 2014Dismissed
State of Orissa Vs Govinda Rao
Orissa High Court · (2014) 2 ILR 855 : (2014) 2 OLR 295
Penal Code, 1860 (IPC) — Section 366, 376
High Courts11 Apr 2014
Madhusudan Hota Vs Ratnakar Hota
Orissa High Court · (2015) 1 ILR 775 : (2014) 1 OLR 921
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 41 Rule 1, Order 41 Rule 19
High Courts11 Apr 2014
Sri Partha Sarathi Dash Vs State of Orissa and Others
Orissa High Court · (2014) 1 OLR 689 Suppl.
High Courts11 Apr 2014
Dhira Kumar Parida Vs Mahanadi Coalfields Ltd. and Others
Orissa High Court · (2014) 2 ILR 608
Constitution of India, 1950 — Article 21Industrial Disputes Act, 1947 — Section 2(s)
High Courts11 Apr 2014
Debaki Jani Vs The Collector and Another
Orissa High Court · AIR 2014 Ori 138 : (2014) 118 CLT 451 : (2014) 2 ILR 27 : (2014) 1 OLR 867
Orissa Grama Panchayat Act, 1964 — Section 25, 26, 26(2), 30, 31
High Courts11 Apr 2014Dismissed
Ramesh Chandra Acharya @ Jagannath Das @ Ramu Vs State of Orissa
Orissa High Court · (2014) CriLJ 3019
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts11 Apr 2014Allowed
Kamalakanta Sahoo and Others Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 398 : (2014) 2 ILR 402 : (2014) 1 OLR 694 Suppl.
Constitution of India, 1950 — Article 119, 12, 14, 16, 39(d)