High Courts23 Apr 2014
Jogeswari Pradhan Vs Rajia
Orissa High Court · (2014) 118 CLT 495 : (2014) 2 ILR 433 : (2014) 2 OLR 221
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 50
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 604 of 1,624
High Courts23 Apr 2014Dismissed
Gyanindra Kumar Naik and Others Vs State of Orissa and Others
Orissa High Court · (2014) 04 OHC CK 0057
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 17, 4, 4(1), 5AOrissa Grama Panchayat Act, 1964 — Section 5
High Courts23 Apr 2014Dismissed
Balakrushna Polai Vs National Bank of Agricultural and Rural Development and Others
Orissa High Court · (2014) 118 CLT 848 : (2014) 141 FLR 944 : (2014) 1 ILR 1101 : (2014) LabIC 3527 : (2014) 2 OLR 437
High Courts23 Apr 2014Partly Allowed
Union of India Vs Santosh Kumar Rout
Orissa High Court · (2014) 118 CLT 236 : (2014) 2 OLR 269
High Courts23 Apr 2014Allowed
State Government of Orissa Vs Maheswar Mahapatra
Orissa High Court · (2014) 118 CLT 600 : (2014) 2 OLR 945 Suppl. : (2014) 2 OLR 945
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80
High Courts23 Apr 2014Disposed Off
Raghunath Mudra Vs Nilakantha Mudra
Orissa High Court · (2014) 1 ILR 899 : (2014) 2 OLR 631 Suppl. : (2014) 2 OLR 631
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(2), Order 22 Rule 5Constitution of India, 1950 — Article 227
High Courts23 Apr 2014Partly Allowed
Minarva Dash Vs Director of Ayush
Orissa High Court · (2014) 118 CLT 243 : (2014) 2 OLR 638 Suppl. : (2014) 2 OLR 638
High Courts22 Apr 2014Allowed
Union of India Vs Pradeep Kumar Sahoo
Orissa High Court · (2014) LabIC 2930
High Courts22 Apr 2014Allowed
G.S. Srivastav Vs Union of India
Orissa High Court · (2015) 119 CLT 89 : (2014) 2 ILR 618 : (2014) 2 OLR 258
Central Industrial Security Force Act, 1968 — Section 8(1)Constitution of India, 1950 — Article 226
High Courts22 Apr 2014Allowed
Sarjan Kheti Vs State of Odisha
Orissa High Court · (2015) 2 Crimes 344 : (2014) 1 ILR 1008 : (2014) 2 OLR 199
Penal Code, 1860 (IPC) — Section 107, 306, 363, 493
High Courts22 Apr 2014Partly Allowed
Raktimabha Jena Vs Director of Ayush and four Others
Orissa High Court · (2014) 2 ILR 127
High Courts22 Apr 2014Partly Allowed
Union of India Vs Sri Santosh Kumar Rout
Orissa High Court · (2014) 04 OHC CK 0054
High Courts22 Apr 2014Allowed
Rahimuddin Khan Vs Siraj Uddin Khan
Orissa High Court · (2014) 04 OHC CK 0051
High Courts22 Apr 2014Dismissed
Sri Nagendra Nath Mohapatra Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 550 : (2014) 1 ILR 992 : (2014) LabIC 3209 : (2014) 2 OLR 927 Suppl. : (2014) 2 OLR 927
Constitution of India, 1950 — Article 12, 13(2), 14Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts22 Apr 2014Dismissed
State of Orissa and Another Vs Smt. Bishnupriya Routray and Another
Orissa High Court · (2014) 118 CLT 580 : (2014) 2 ILR 847 : (2014) 2 OLR 938 Suppl. : (2014) 2 OLR 938
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Limitation Act, 1963 — Section 5Orissa Education Act, 1969 — Section 24C
High Courts22 Apr 2014Dismissed
Asman Bindhani Vs State of Orissa
Orissa High Court · (2014) 2 ILR 648 : (2014) 2 OLR 486 Suppl. : (2014) 2 OLR 486
Penal Code, 1860 (IPC) — Section 302, 307, 85, 86
High Courts22 Apr 2014
Guna Vs State of Orissa
Orissa High Court · (2014) 2 ILR 870 : (2014) 2 OLR 431
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 376(2)(g)
High Courts22 Apr 2014Dismissed
Ajit Kumar Samantaray Vs Soubhagya Kumar Dash and Others
Orissa High Court · (2014) 04 OHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1
High Courts22 Apr 2014Dismissed
Santosh Bhoi Vs State of Orissa
Orissa High Court · (2014) 4 Crimes 226 : (2014) 2 ILR 443 : (2014) 2 OLR 497
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
High Courts22 Apr 2014Allowed
Jasoda Giri Vs State of Orissa
Orissa High Court · (2014) 118 CLT 368 : (2014) 1 ILR 1154 : (2014) 2 OLR 490 Suppl. : (2014) 2 OLR 490