High Courts05 Nov 2014
Bijay Kumar Das Vs Pramod Chandra Rath
Orissa High Court · (2014) 11 OHC CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 133
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 585 of 1,624
High Courts03 Nov 2014
Laxmidhar Sahoo Vs Batakrushna Sahoo
Orissa High Court · AIR 2015 Ori 1 : (2015) 1 OLR 314
Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8Hindu Succession Act, 1956 — Section 15, 15(1), 15(1)(a), 15(2), 15(2)(a)
High Courts31 Oct 2014Disposed off
Atmaram Sanskrit Mahavidyalaya Vs Jagannath Sanskrit Vishwavidyalaya and Others
Orissa High Court · (2015) 1 ILR 536
High Courts31 Oct 2014
Mohan Dakua and Others Vs Steel Authority of India Limited and Others
Orissa High Court · (2015) 120 CLT 1096 : (2015) 145 FLR 163 : (2015) 2 ILR 178 : (2015) 1 OLR 386
Payment of Gratuity Act, 1972 — Section 7, 7(3), 7(3-A)
High Courts31 Oct 2014
Sunil Kumar Mishra and Others Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 396 : (2014) 2 OLR 1075 Suppl. : (2014) 2 OLR 1075
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438, 53-APenal Code, 1860 (IPC) — Section 149, 294, 307, 323, 34
High Courts30 Oct 2014Dismissed
Jadumani Naik Vs State of Orissa
Orissa High Court · (2015) 120 CLT 396 : (2015) 1 ILR 176
Penal Code, 1860 (IPC) - Section 302, 304
High Courts30 Oct 2014Dismissed
Zone Officer, U.I.P. Vs Abhimanyu Senapati and Others
Orissa High Court · (2015) 120 CLT 158 : (2015) 1 ILR 808 : (2015) 1 OLR 888
Land Acquisition Act, 1894 - Section 18, 4(1)
High Courts30 Oct 2014
State of Orissa Vs Purosottam Behera
Orissa High Court · (2015) CriLJ 858
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(i)
High Courts30 Oct 2014
State of Orissa Vs Sankara Patra and Others
Orissa High Court · (2015) 119 CLT 404
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 378Penal Code, 1860 (IPC) — Section 307, 326, 34, 341
High Courts30 Oct 2014Dismissed
State of Orissa Vs Belarsen Dalachatra and Others
Orissa High Court · (2015) 119 CLT 756
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Penal Code, 1860 (IPC) - Section 34 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts30 Oct 2014
State of Orissa Vs Jayasena Sabata
Orissa High Court · (2015) 119 CLT 753 : (2015) 1 OLR 222
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)(A)(i), 20, 7(i)
High Courts30 Oct 2014Dismissed
Town Surveyor authorised by the Executive Officer, Berhampur Municipality Vs Manorama Panigrahi
Orissa High Court · (2016) 121 CutLT 129
Orissa Municipal Act, 1950 - Section 385-A
High Courts29 Oct 2014Allowed
Paritosh Dash Vs State of Orissa
Orissa High Court · (2015) 1 OLR 165
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 20(b)(ii)(G), 54
High Courts29 Oct 2014Disposed off
Kanak Manjari Kar Vs Susanta Kumar Dash
Orissa High Court · (2015) 120 CLT 362 : (2015) 1 ILR 115
Constitution of India, 1950 - Article 136, 142 — Delhi Police Act, 1978 - Section 4 — Hindu Marriage Act, 1955 - Section 12, 13, 13(1), 13-B(1), 13-B(2) — Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts29 Oct 2014
Ratan Garai Vs Hiralal Ram and Others
Orissa High Court · (2015) 119 CLT 201
Orissa Estates Abolition Act, 1951 — Section 8(1)Orissa Hindu Religious Endowments Act, 1951 — Section 19
High Courts29 Oct 2014
Muralidhar Pradhan Vs Harekrushna Seth
Orissa High Court · (2014) 2 ILR 1177
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts29 Oct 2014Dismissed
Bharat Petroleum Corpn. Ltd. Vs Anjali Das and Others
Orissa High Court · (2015) 120 CLT 1115 : (2015) 2 ILR 40
Arbitration and Conciliation Act, 1996 - Section 5 8 8(1)
High Courts28 Oct 2014
Surendranath Mishra Vs Orissa Mining Corporation Ltd.
Orissa High Court · (2015) 119 CLT 1152 : (2015) LabIC 1358
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 22, Order 8 Rule 5Constitution of India, 1950 — Article 226
High Courts28 Oct 2014Dismissed
Life Line Medical Store (Day and Night) Vs All India Institute of Medical Science and Others
Orissa High Court · (2015) 120 CLT 341 : (2015) 1 ILR 45 : (2014) 2 OLR 804
Constitution of India, 1950 - Article 14, 226
High Courts28 Oct 2014Dismissed
Rukmuni Das Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 387 : (2015) 1 ILR 225
Constitution of India, 1950 - Article 21