High Courts11 Nov 2014Dismissed
State of Orissa Vs Gulu
Orissa High Court · (2015) 1 OLR 150
Penal Code, 1860 (IPC) - Section 302, 313
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 584 of 1,624
High Courts11 Nov 2014Allowed
Tapan Kumar Kar Vs Union of India and Others
Orissa High Court · (2015) LabIC 1725
Central Reserve Police Force Act, 1949 - Section 11, 11(1), 14, 18, 9 — Constitution of India, 1950 - Article 14, 21, 226
High Courts11 Nov 2014
Kalijuga Narayan Pratihari and Others Vs Mahant Sri Rajagopal Ramanuj Das
Orissa High Court · (2015) 1 OLR 354
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 41
High Courts11 Nov 2014Allowed
Bidyadhar Hota Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 1110 : (2015) 2 ILR 108
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts10 Nov 2014
Vikash College of Engineering for Women Vs All India Council for Technical Education
Orissa High Court · AIR 2015 Ori 26
High Courts10 Nov 2014
The Commissioner of Income Tax Vs Silicon Institute of Technology
Orissa High Court · (2014) 272 CTR 319 : (2015) 2 ILR (Ori) 1114 : (2015) 370 ITR 567
Income Tax Act, 1961 — Section 10(22), 10(23C), 10(23C)(iii ad), 10(23C)(vi), 11
High Courts10 Nov 2014
Harshpriya Granites Pvt. Ltd. Vs The Deputy Commissioner of Sales Tax
Orissa High Court · (2015) 120 CLT 355 : (2015) 1 ILR 84
High Courts10 Nov 2014Disposed off
Ambika Dalai Vs State of Orissa and Others
Orissa High Court · (2015) 1 OLR 113
High Courts10 Nov 2014Allowed
Surya Chandra Pradhan Vs State of Orissa
Orissa High Court · (2015) 119 CLT 444 : (2014) 2 OLR 820 Suppl. : (2014) 2 OLR 820
Evidence Act, 1872 - Section 101, 106, 27 — Penal Code, 1860 (IPC) - Section 302
High Courts10 Nov 2014
Satya Narayan Pattnaik Vs Zonal Manager, UCO Bank and Others
Orissa High Court · (2015) 145 FLR 742 : (2015) LabIC 1389 : (2015) 1 OLR 231
Constitution of India, 1950 — Article 14, 16, 37, 38
High Courts10 Nov 2014Dismissed
State of Orissa Vs Narayan Sahu
Orissa High Court · (2015) 119 CLT 778
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Essential Commodities Act, 1955 - Section 7
High Courts10 Nov 2014Dismissed
State of Orissa Vs Nilakantha Behera
Orissa High Court · (2015) CriLJ 1614
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Penal Code, 1860 (IPC) - Section 376
High Courts10 Nov 2014
State of Orissa Vs Budhia
Orissa High Court · (2015) 119 CLT 381 : (2015) 1 ILR 183
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 376
High Courts10 Nov 2014
Santosh Patra and Others Vs State of Orissa
Orissa High Court · (2015) 119 CLT 744 : (2015) CriLJ 1474 : (2015) 2 Crimes 31 : (2015) 1 ILR 974 : (2015) 1 OLR 236 : (2015) 3 RCR(Criminal) 506
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(iii)(b), 20, 20(b)(ii)(C), 29(b)(i), 35
High Courts10 Nov 2014
Nimai Charan Mohanty Vs Republic of India
Orissa High Court · (2015) 119 CLT 458 : (2015) 1 Crimes 780 : (2015) 1 ILR 1122 : (2015) 1 OLR 292
Criminal Procedure Code, 1973 (CrPC) — Section 239Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 109, 120-B, 201, 411, 420
High Courts10 Nov 2014Dismissed
Bijaya Kumar Sahoo Vs S.K. Wasak Alli
Orissa High Court · (2015) 120 CLT 173
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, Order 6 Rule 17
High Courts07 Nov 2014Allowed
Jayashree Sharma and Others Vs Chandbai Sharma and Others
Orissa High Court · (2015) 120 CLT 143 : (2015) 1 ILR 760 : (2015) 1 OLR 86
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 37(1), 4(2), 4(4), 51 — Orissa Land Reforms Act, 1960 - Section 42, 44(1)
High Courts07 Nov 2014
Sudhakar Behera Vs State of Odisha
Orissa High Court · (2015) 119 CLT 390 : (2015) 1 DMC 812 : (2014) 2 OLR 834 Suppl. : (2014) 2 OLR 834
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113B, 113-B
High Courts07 Nov 2014Disposed off
Sunil Kumar Agarwal Vs Puskardutt Agarwal
Orissa High Court · (2015) 120 CLT 139
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2 151
High Courts07 Nov 2014Disposed Off
Sri Sunil Kumar Agarwal Vs Sri Puskardutt Agarwal
Orissa High Court · (2015) 120 CutLT 139