High Courts28 Nov 2014Dismissed
Guru Charan Mohanta Vs State of Orissa
Orissa High Court · (2015) 1 ILR 812
Penal Code, 1860 (IPC) - Section 376
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 581 of 1,624
High Courts28 Nov 2014Dismissed
Babaji Nayak and Others Vs Govt. of Orissa
Orissa High Court · (2015) 120 CLT 190 : (2015) 1 ILR 409 : (2015) 1 OLR 1022
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts28 Nov 2014
Malaya Kumar Durga Vs State of Odisha and Others
Orissa High Court · (2015) 119 CLT 939 : (2015) 1 ILR 151 : (2015) 1 OLR 488
Orissa Grama Panchayat Act, 1964 — Section 25(1)(v), 26, 26 (2), 26(2), 30
High Courts28 Nov 2014Allowed
The Orissa State Textile Corporation. Ltd. and Others Vs Bhaskar Tea Company Ltd. and Others
Orissa High Court · (2015) 120 CLT 164
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 1, Order 6 Rule 2Companies Act, 1956 - Section 291 292 297 297(1)
High Courts28 Nov 2014Dismissed
State of Orissa Vs Mukunda Majhi
Orissa High Court · (2015) 5 FLT 590
Criminal Procedure Code, 1973 (CrPC) - Section 378Orissa Forest Act, 1972 - Section 21 27(1)(a)Wild Life (Protection) Act, 1972 - Section 27
High Courts28 Nov 2014Allowed
The Orissa State Textile Corporation Ltd. Vs Bhaskar Tea Company Ltd.
Orissa High Court · (2015) 120 CutLT 164
High Courts28 Nov 2014Dismissed
State of Orissa Vs Baidhar Singh
Orissa High Court · (2015) 5 FLT 691
High Courts27 Nov 2014
Subash Chandra Nayak Vs State of Orissa
Orissa High Court · (2015) 1 OLR 108
Orissa Education Act, 1969 — Section 3(b)
High Courts27 Nov 2014
Bana Bihari Jena Vs Commandant, 12 B.N., C.R.P.F.
Orissa High Court · (2015) 1 ILR 605
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts26 Nov 2014
Paban Kumar Sahu Vs Rourkela Development Authority
Orissa High Court · (2015) 1 ILR 230
High Courts26 Nov 2014
Srinivas Traders Vs State of Odisha
Orissa High Court · (2015) 120 CLT 1099 : (2015) 2 ILR 35 : (2015) 1 OLR 654 : (2015) 81 VST 80
High Courts26 Nov 2014Disposed off
Niranjan Singh Vs Union of India and Others
Orissa High Court · (2015) 1 OLR 99
High Courts26 Nov 2014
Chandrika Sao Vs Sales Tax Officer
Orissa High Court · (2015) 120 CLT 760 : (2015) 2 ILR 228 : (2015) 1 OLR 628 : (2015) 81 VST 86
Orissa Value Added Tax Act, 2004 — Section 42, 42(2)
High Courts26 Nov 2014Dismissed
Man Mohan Das and Others Vs State of Orissa and Others
Orissa High Court · (2015) 1 ILR 1053
Constitution of India, 1950 - Article 14 19 19(1)(g)Essential Commodities Act, 1955 - Section 3
High Courts25 Nov 2014
Basan Vs State of Orissa
Orissa High Court · (2014) 11 OHC CK 0097
Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Nov 2014
Agarwal Coal Corporation Private Limited Vs Paradip Port Trust
Orissa High Court · (2014) 11 OHC CK 0075
Constitution of India, 1950 — Article 226
High Courts25 Nov 2014
Suryanarayan Mohanty Vs State of Odisha
Orissa High Court · (2014) 11 OHC CK 0042
High Courts25 Nov 2014Partly Allowed
Yakub Barla Vs State of Orissa
Orissa High Court · (2015) 119 CLT 787 : (2015) CriLJ 2234
Penal Code, 1860 (IPC) - Section 302, 304
High Courts24 Nov 2014Disposed off
Rashmita Rana and Others Vs State of Orissa
Orissa High Court · (2015) 1 OLR 128
Constitution of India, 1950 - Article 23, 24, 39(e) — Criminal Procedure Code, 1973 (CrPC) - Section 438 — Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 26 — Penal Code, 1860 (IPC) - Section 323, 324, 34
High Courts24 Nov 2014Allowed
Arjuna Jani Vs State of Orissa
Orissa High Court · (2015) 1 OLR 615
Criminal Procedure Code, 1973 (CrPC) - Section 161 — Penal Code, 1860 (IPC) - Section 302, 304, 323, 34