High Courts04 Dec 2014
Padmanabha Gouda Vs Orissa Forest Corporation
Orissa High Court · (2015) 1 OLR 54
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 580 of 1,624
High Courts03 Dec 2014Allowed
Poti Vs State of Orissa
Orissa High Court · (2015) 119 CLT 955 : (2015) 1 ILR 72 : (2015) 1 OLR 644
Criminal Procedure Code, 1973 (CrPC) - Section 428 — Evidence Act, 1872 - Section 25, 27, 8 — Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts03 Dec 2014Allowed
Ramakanta Mahakud Vs State of Odisha and Others
Orissa High Court · (2015) 120 CLT 592 : (2015) 1 ILR 705
High Courts03 Dec 2014
Anuradha Das Vs Sub Collector Puri
Orissa High Court · (2014) 12 OHC CK 0019
Orissa Land Reforms Act, 1960 — Section 8A
High Courts02 Dec 2014
Pratima Mohapatra Vs Dibakar Mohapatra
Orissa High Court · (2015) 120 CLT 401 : (2015) 1 ILR 272
Civil Procedure Code, 1908 (CPC) — Section 151Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13, 25
High Courts02 Dec 2014
Basanti Sethi Vs Paramananda Sethi
Orissa High Court · (2015) 1 OLR 618
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(1)
High Courts02 Dec 2014
Keshab Chandra Panda Vs Kasturi Mahatam
Orissa High Court · (2015) 120 CLT 545 : (2015) 1 ILR 323
Orissa Survey and Settlement Act, 1958 — Section 13, 15(b), 32
High Courts02 Dec 2014
Bhagyadhar Pal Vs State of Orissa
Orissa High Court · (2015) CriLJ 1531
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts02 Dec 2014Dismissed
Binod Behari Panda Vs Revenue Offr.-Cum-Tahasildar, Jaipatna and Others
Orissa High Court · (2015) 120 CLT 1085 : (2015) 2 ILR 260
Orissa Land Reforms Act, 1960 - Section 16(2) 59(2)
High Courts01 Dec 2014Allowed
Purna Chandra Tripathy and Others Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 241 : (2015) 1 ILR 328 : (2015) 1 OLR 1107
Civil Procedure Code, 1908 (CPC) - Order 47 Rule (1), 151, 152 — Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 36, 37, 8
High Courts01 Dec 2014
Dhoba Mandal Vs State of Odisha
Orissa High Court · (2015) 1 OLR 684
Orissa Prevention of Land Encroachment Act, 1972 — Section 12, 12(2), 12(3), 7, 8A
High Courts29 Nov 2014
State of Orissa Vs Orissa Olympic Association
Orissa High Court · (2014) 11 OHC CK 0095
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, Order 41 Rule 23AOrissa Prevention of Land Encroachment Act, 1972 — Section 16, 17
High Courts29 Nov 2014
Prabha Ratho Vs Joint Commissioner, Settlement and Consolidation
Orissa High Court · (2014) 11 OHC CK 0052
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 37(1)Orissa Estates Abolition Act, 1951 — Section 5(i)
High Courts29 Nov 2014
Binod Bihari Dash Vs State of Odisha
Orissa High Court · (2015) 119 CLT 978 : (2015) 1 ILR 203
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 438Penal Code, 1860 (IPC) — Section 120A, 120B, 149, 34, 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts29 Nov 2014
Niranjan Tripathy Vs State of Odisha
Orissa High Court · (2015) 119 CLT 426
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120A, 120B, 149, 34, 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts29 Nov 2014Allowed
Prasant Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 953 : (2015) 2 Crimes 668 : (2015) 1 ILR 81 : (2015) 1 OLR 612
Constitution of India, 1950 - Article 22 — National Security Act, 1980 - Section 3(2)
High Courts28 Nov 2014
Prakash Kumar Mohanty Vs State of Orissa
Orissa High Court · (2014) 11 OHC CK 0096
High Courts28 Nov 2014
Laxmidhar Das Vs State of Orissa
Orissa High Court · (2015) 120 CLT 351 : (2015) 1 ILR 60
High Courts28 Nov 2014Dismissed
Pradeep Kumar Behera and Others Vs Commissioner of Land Records and Settlement and Others
Orissa High Court · (2015) 1 ILR 545
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 10, 10, 11, 11, 12, 12 — Orissa Survey and Settlement Act, 1958 - Section 11, 12, 12-A, 12-B, 13