High Courts21 Jan 2016Disposed Off
Maheswar Pradhan Vs Sushama Nayak
Orissa High Court · (2016) 1 ILRCuttack 526
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 542 of 1,624
High Courts21 Jan 2016Disposed Off
State of Orissa Vs Sudha Singh and Others
Orissa High Court · (2016) 163 AIC 745 : (2016) 1 Crimes 666 : (2016) 121 CutLT 773 : (2016) 1 ILRCuttack 678
Arms Act, 1959 - Section 25, Section 27Constitution of India, 1950 - Article 50Contempt of Courts Act, 1971 - Section 23
High Courts21 Jan 2016Allowed
The Villagers of Chirgunikudor and Others Vs Labanya Bewa and Others
Orissa High Court · (2016) 01 OHC CK 0040
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Jan 2016Allowed
Digambar Nayak Vs Orissa Legislative Assembly
Orissa High Court · (2016) 1 ILRCuttack 559 : (2016) LIC 1518
Constitution of India, 1950 — Article 14, 16
High Courts20 Jan 2016Allowed
Ghanashyam Das Tekriwal Vs Smt. Jayanti Tiwari
Orissa High Court · (2016) 3 CivilLJ 297 : (2016) 121 CutLT 413 : (2016) 1 ILRCuttack 722
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts20 Jan 2016Dismissed
The Executive Engineer, Head Works Division, Rengali Irrigation Project, Samal Vs Regional Provident Fund Commissioner and Others
Orissa High Court · (2016) 2 CLR 154 : (2016) 148 FLR 1059 : (2016) LabLR 473 : (2016) 3 LLJ 319 : (2016) 2 LLN 777
High Courts20 Jan 2016Disposed off
Barapali Meher Arts and Crafts Handloom Co-operative Society Ltd. and Others Vs Asst. Provident Fund Commissioner and Others
Orissa High Court · (2016) 148 FLR 959 : (2016) LIC 2463 : (2016) 1 LLJ 689
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 1(3)(a), Section 16(a), Section 2(f), Section 7(A), Section 7(I), Section 8F
High Courts20 Jan 2016Disposed off
Bibas Goud Vs State of Odisha
Orissa High Court · (2016) 1 OriLR 533
Criminal Procedure Code, 1973 (CrPC) - Section 41Penal Code, 1860 (IPC) - Section 294-A, Section 420Prize Chits and Money Circulation Schemes Banning Act, 1978 - Section 4, Section 5
High Courts20 Jan 2016Allowed
Ghanashyam Das Tekriwal Vs Jayanti Tiwari and Others
Orissa High Court · (2016) 121 CutLT 413
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 11, Order 11 Rule 6Constitution of India, 1950 - Article 227
High Courts20 Jan 2016Disposed off
Bibas Gouda Vs State of Odisha
Orissa High Court · (2016) sup1 CutLTCriminal 639
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts19 Jan 2016Disposed Off
M/s. Million Develope Vs M/s. Frost Internatio
Orissa High Court · (2016) 1 ILRCuttack 775
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts19 Jan 2016Disposed Off
Nityananda Tripathy Vs Director General, National Council for Co-operative Training
Orissa High Court · (2016) 121 CutLT 927 : (2016) LIC 3643
Constitution of India, 1950 — Article 16
High Courts19 Jan 2016Partly Allowed
General Secretary, N.T.P.C. Power Workers Union and Others Vs Chairman-Cum-Managing Director, National Thermal Power Corporation and Others
Orissa High Court · (2016) 2 LLJ 621
Constitution of India, 1950 - Article 226Factories Act, 1948 - Section 51, Section 54, Section 55, Section 56Industrial Disputes Act, 1947 - Section 18, Section 9
High Courts19 Jan 2016Dismissed
Sundarlal Joshi Vs Devananda Joshi and Others
Orissa High Court · (2016) 161 AIC 899 : (2016) 121 CutLT 988
High Courts19 Jan 2016Allowed
Subhaya Prusty Vs Union of India and another
Orissa High Court · (2016) 1 ILRCuttack 738 : (2016) LIC 2055
Assam Rifles Act, 2006 - Section 165Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 14, 16, 226
High Courts19 Jan 2016Allowed
Gouranga Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (2016) LIC 1995 : (2016) 1 LLN 482
Constitution of India, 1950 - Article 14Industrial Disputes Act, 1947 - Section 25-O
High Courts19 Jan 2016Allowed
Joginath Khatua Vs Bira and Others
Orissa High Court · (2016) AIRCC 1464
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jan 2016Allowed
Kunal Singh Bariha Vs State of Orissa
Orissa High Court · (2016) 161 AIC 908 : (2016) 1 ILRCuttack 1008
Criminal Procedure Code, 1973 (CrPC) — Section 273Penal Code, 1860 (IPC) — Section 342, 354, 376(2)(g)
High Courts19 Jan 2016Dismissed
Prafulla Chandra Swain Vs Sri Prabhat Kumar Swain
Orissa High Court · (2016) 122 CutLT 91
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts18 Jan 2016Allowed
Meena Kumari Bhagat Vs Smt. Kuntala Nayak
Orissa High Court · (2016) 1 ILRCuttack 1014
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 4