High Courts03 Feb 2016Dismissed

Chandramani Kumbhar Vs State of Orissa

Orissa High Court · (2016) 02 OHC CK 0038

Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 113-A, Section 113-B, Section 32Penal Code, 1860 (IPC) - Section 304-B, Section 306, Section 498-A