High Courts04 Jan 2019Disposed Of
Divisional Manager, The New India Assurance Co. Ltd., Division Office, Jajpur Road, Jajpur Vs Girish Chandra Das And Another
Orissa High Court · (2019) 01 OHC CK 0061
Motor Vehicle Act, 1988 — Section 166
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 478 of 1,624
High Courts04 Jan 2019Disposed Of
Prafulla Kumar Mishra Vs Indrasen Sharma And Another
Orissa High Court · (2019) 127 CLT 811
Motor Vehicle Act, 1988 — Section 166
High Courts04 Jan 2019Disposed Of
Divisional Manager, New India Assurance Co. Ltd. Vs Girish Chandra Das And Another
Orissa High Court · (2019) 127 CLT 807
Motor Vehicle Act, 1988 — Section 166
High Courts03 Jan 2019Allowed
Premalata Samal @ Mahapatra And Others Vs State Of Odisha
Orissa High Court · (2019) 01 OHC CK 0058
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80(1)
High Courts03 Jan 2019Dismissed
State Of Odisha Vs Harsha Bardhan Udgata
Orissa High Court · (2019) 01 OHC CK 0043
High Courts03 Jan 2019Allowed
Premalata Samal Alias Mahapatra And Others Vs State Of Odisha
Orissa High Court · AIR 2019 CC 862 : (2019) 127 CLT 420 : (2019) 2 ICC 521
Code Of Civil Procedure, 1908 — Section 80(1)
High Courts03 Jan 2019Disposed Of
Nimai Charan Purohit Vs State Of Orissa And Others
Orissa High Court · (2019) 127 CLT 675
Code Of Civil Procedure, 1908 — Section 96
High Courts03 Jan 2019Dismissed
Alekha Sahu Vs State Of Orissa And Others
Orissa High Court · (2019) 01 OHC CK 0040
High Courts02 Jan 2019Disposed Of
Taratarini Rubber Vs State
Orissa High Court · (2019) 01 OHC CK 0039
Limitation Act, 1963 — Section 14
High Courts02 Jan 2019Disposed Of
Durga Cable Vs Comnr. Central Excis
Orissa High Court · (2019) 01 OHC CK 0038
High Courts02 Jan 2019Disposed Of
Pradeep Ku. Mohapatra Vs Nhai
Orissa High Court · (2019) 01 OHC CK 0037
High Courts02 Jan 2019Disposed Of
Central Rice Res. Ins Vs Sbi, Nayabazar Branch
Orissa High Court · (2019) 01 OHC CK 0036
High Courts19 Nov 2018Dismissed
Smt. Namitarani @ Pratimarani Khuntia Vs State Odisha, Represented Through The Collector, Cuttack And Others
Orissa High Court · (2018) 11 OHC CK 0005
Code Civil Procedure, 1908 — Section 96, 100
High Courts19 Nov 2018Dismissed
Smt. Damayanti Panda (Since Dead) Smt. Chandrashree Panigrahi Vs Bijoy Tanti And Others
Orissa High Court · (2018) 11 OHC CK 0004
Code Civil Procedure, 1908 — Section 100Registration Act, 1908 — Section 17, 49
High Courts19 Nov 2018Dismissed
Jadab Sri Raghunath Barik Vs Sri Harekrushna Sahu And Others
Orissa High Court · (2018) 11 OHC CK 0003
Code Civil Procedure, 1908 — Section 96, 100, Order 41, Rule 27Orissa Land reforms Act, 1960 — Section 22
High Courts19 Nov 2018Dismissed
Lalita Behera Vs Jayadev Behera And Others
Orissa High Court · (2018) 11 OHC CK 0002
Code Civil Procedure, 1908 — Section 96
High Courts19 Nov 2018Dismissed
Idan Bibi And Others Vs Aziz Khan And Others
Orissa High Court · (2018) 11 OHC CK 0001
Code Civil Procedure, 1908 — Order 47 Rule 27
High Courts02 Jul 2018Desposed Of
Bauribandhu Mangaraj Vs State Of Orissa & Others
Orissa High Court · (2018) 07 OHC CK 0001
Orissa Estate Abolition Act, 1951 — Section 2(oo), 6, 7, 8A(3), 9, 13(D), 13DShri Jagannath Temple Act, 1955 — Section 2, 5Orissa Tenancy Act, 1913 — Section 23, 28
High Courts19 Jun 2018Allowed
FANI BHUSAN DAS Vs STATE OF ORISSA
Orissa High Court · (2018) 06 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 197, 362, 482Prevention of Corruption Act, 1988 — Section 13(2), 13(1)(d), 19Indian Penal Code, 1860 — Section 120B, 420
High Courts19 Jun 2018Allowed
DURYODHAN SAHOO Vs REPUBLIC OF INDIA
Orissa High Court · (2018) 06 OHC CK 0001
Prevention of Corruption Act, 1988 — Section 4, 7, 13, 13(2), 13(1)(d), 20Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 67