COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 458 of 1,624

High Courts16 Nov 2020Disposed Of

Kangali Khatei And Others Vs Alekh Khatei And Others

Orissa High Court · (2020) 11 OHC CK 0007

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 133Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7

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High Courts10 Nov 2020Allowed

Sidheswar Panigrahi Vs State Of Odisha And Others

Orissa High Court · (2020) 11 OHC CK 0008

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High Courts09 Nov 2020Disposed Of

Pratima Sahoo Vs State Of Orissa And Others

Orissa High Court · (2020) 11 OHC CK 0010

Constitution Of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 115

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High Courts09 Nov 2020Disposed Of

Nakula Rout And Others Vs State Of Orissa

Orissa High Court · (2020) 11 OHC CK 0009

Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4

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High Courts04 Nov 2020Disposed Of

Delta Marine Company Vs Atlanta Infrastructure Ltd. And Others

Orissa High Court · (2020) 11 OHC CK 0016

Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(aa), Order 41 Rule 27(b)Constitution Of India, 1950 — Article 227

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High Courts02 Nov 2020Partly Allowed

Workmen, Represented Through Dhenkanal Mehentar Sangh By Its Gen. Secretary, Sri Jogendranath Tripathy Vs Management Of Dhenkanal Municipality, Represented Through Its Executive Officer, Dhenkanal And Others

Orissa High Court · (2020) 11 OHC CK 0015

Constitution Of India, 1950 — Article 226, 227Orissa Municipal Act, 1950 — Section 73C(c)

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High Courts02 Nov 2020Dismissed

M/s Jindal Steel & Power Limited & Another Vs State Of Orissa And Others

Orissa High Court · (2020) 11 OHC CK 0014

Constitution Of India, 1950 — Article 226, 227Companies Act, 2013 — Section 68, 179Code Of Civil Procedure, 1908 — Order 6 Rule 14, Order 29 Rule 1

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High Courts02 Nov 2020Dismissed

M/s. Swan Desilting Private Limited Vs Metal Scrap Trade Corporation Limited

Orissa High Court · (2020) 11 OHC CK 0013

Constitution Of India, 1950 — Article 226, 227Companies Act, 2013 — Section 68, 179Code Of Civil Procedure, 1908 — Order 6 Rule 14, Order 29 Rule 1

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High Courts02 Nov 2020Partly Allowed

State Of Odisha Vs Laba @ Kalia Manna

Orissa High Court · (2020) 11 OHC CK 0012

Indian Penal Code, 1860 — Section 201, 228A, 235(2), 302, 303, 354(3), 366, 376, 376(2)(i), 376ACode Of Criminal Procedure, 1973 — Section 306(2), 309(2), 366Protection Of Children From Sexual Offences Act, 2012 — Section 6

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High Courts02 Nov 2020Dismissed

Kuma @ Rama Barshe Vs State Of Orissa

Orissa High Court · (2020) 11 OHC CK 0011

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 464

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High Courts22 Oct 2020Disposed Of

Dukhana Behera (Dead) Vs Prabala Khatua And Others

Orissa High Court · (2020) 10 OHC CK 0006

Code Of Civil Procedure, 1908 — Section 96, 100Evidence Act, 1872 — Section 92

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High Courts19 Oct 2020Allowed

Ramakanta Turuk@Harijan Vs State Of Odisha

Orissa High Court · (2020) 10 OHC CK 0009

Code Of Criminal Procedure, 1973 — Section 4(2), 167, 167(2), 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 36A(3), 36A(4), 37, 37(1), 37(1)(b), 37(2), 51

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High Courts19 Oct 2020Dismissed

M/s Zplus Surakhya Seva Vs State Of Odisha And Others

Orissa High Court · (2020) 10 OHC CK 0005

Income Tax Act, 1961 — Section 194(c), 194 C(1)Drugs And Cosmetic Act, 1940 — Section 27

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High Courts15 Oct 2020Disposed Of

Ashok Kumar Padhee Vs Ajaya Kumar Nanda And Three Others

Orissa High Court · (2020) 10 OHC CK 0010

Hindu Minority And Guardianship Act, 1956 — Section 6

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High Courts14 Oct 2020Dismissed

Sanjukta Kumari Devi Vs Bharat Petroleum Corporation Ltd. And Two Others

Orissa High Court · (2020) 10 OHC CK 0008

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High Courts13 Oct 2020Dismissed

Bharat Chandra Bhuyan Vs State Of Odisha & Others

Orissa High Court · (2020) 10 OHC CK 0012

Odisha Minor Minerals Concession Rules, 2016 — Rule 10(10), 27, 27(4)(ii), 27(4)(iv), 27(5)

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High Courts13 Oct 2020Dismissed

Mohanilal @ Mohanlal Sitani Vs State Of Orissa

Orissa High Court · (2020) 10 OHC CK 0011

Orissa Sales Tax Act, 1947 — Section 12(4)Tamil Nadu General Sales Tax Act, 1959 — Section 17

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High Courts13 Oct 2020Allowed

M/s. Famous Security Services Vs State Of Odisha And Others

Orissa High Court · (2020) 10 OHC CK 0007

Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227

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High Courts09 Oct 2020Dismissed

Brahmananda Ray since Dead His Legal Heirs Bhikari Ray & Others Vs Ashamani Devi Since Dead Her legal Heirs Premananda Nayak And Others

Orissa High Court · (2020) 10 OHC CK 0004

Odisha Consolidation Of Holding And Prevention Of Fragmentation Of Land Act, 1972 — Section 9(3), 15Orissa Estates Abolition Act, 1951 — Section 7, 8(1)Orissa Land Reforms Act, 1960 — Section 4(2)

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High Courts09 Oct 2020Disposed Of

Shamshad Begum & Another Vs Union Of India

Orissa High Court · (2020) 10 OHC CK 0003

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