High Courts11 Dec 2020Partly Allowed
Satrughana Nag Vs State Of Odisha
Orissa High Court · (2020) 12 OHC CK 0019
Indian Penal Code, 1860 — Section 354, 376, 442, 443, 445, 448, 457, 511
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 457 of 1,624
High Courts11 Dec 2020Dismissed
Bakul Kumar Mishra Vs Union Of India, Represented Through Its Secretary, Ministry Of Home Affairs, New Delhi And Others
Orissa High Court · (2020) 12 OHC CK 0018
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 22(2)(f), Order 47 Rule 1, Order 39 Rule 2Administrative Tribunals Act 1985 — Section 19
High Courts10 Dec 2020Dismissed
Maa Jagatjanani Infrastructure Pvt. Ltd. Represented Through Its Managing Directorsri Ashok Kumar Roy, House No.589, Ward No.25, At Raigadia Street, Main Road, Jeypore, Koraput & Another Vs Executive Officer, Jeypore Municipality, At/Post-Jeypore, Dist.Koraput
Orissa High Court · (2020) 12 OHC CK 0017
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2020Dismissed
ASCENOER Lift And Automation Private Limited, Bhubaneswar Vs State Of Odisha & Another
Orissa High Court · (2020) 12 OHC CK 0016
Constitution Of India, 1950 — Article 14, 226
High Courts10 Dec 2020Dismissed
M/s. Yatri Bhojan Pvt. Ltd Vs All India Institute Of Medical Sciences And Ors
Orissa High Court · (2020) 12 OHC CK 0015
Constitution Of India, 1950 — Article 14
High Courts10 Dec 2020Disposed Of
Archana Sethi And Another Vs Executive Engineer, SOUTHCO, Division No.II, Kabisurya Nagar, Ganjam And Another
Orissa High Court · (2020) 12 OHC CK 0014
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 6, Order 32 Rule 6(2), Order 32 Rule 7, Order 32 Rule 9Hindu Minority And Guardianship Act, 1956 — Section 4(b)
High Courts09 Dec 2020Disposed Of
Sarbeswar Lenka Vs Collector, Jagatsinghpur & Others
Orissa High Court · (2020) 12 OHC CK 0013
Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 — Section 2(e), 2(m), 4(2), 34, 34(1) , 34(2), 34(5), 35, 59Constitution Of India, 1950 — Article 226, 227
High Courts08 Dec 2020Disposed Of
State Of Odisha And Others Vs Laxmi Prasad Kar And Others
Orissa High Court · (2020) 12 OHC CK 0012
Specific Relief Act, 1963 — Section 43(ha)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 227
High Courts07 Dec 2020Dismissed
Niranjan Kisan Vs Union Of India & Others
Orissa High Court · (2020) 12 OHC CK 0011
Constitution Of India, 1950 — Article 226
High Courts02 Dec 2020Dismissed
Adm Commandant Vs State Of Odisha And Others
Orissa High Court · (2020) 12 OHC CK 0010
Indian Penal Code, 1860 — Section 34, 120B, 14, 147, 148, 149, 307, 323, 326, 406, 427, 452, 498A, 506Code Of Criminal Procedure, 1973 — Section 167(2), 173(2), 174, 397, 397(2), 475, 482Code Of Criminal Procedure, 1898 — Section 549
High Courts02 Dec 2020Disposed Of
Abhinash Kumar Lohani Vs Jitendra Kumar Sahoo & Others
Orissa High Court · (2020) 12 OHC CK 0009
Electricity Act, 2003 — Section 43
High Courts02 Dec 2020Dismissed
M/s CMEC Consulting Engineers Pvt. Ltd. VsUnion of India
Orissa High Court · (2020) 12 OHC CK 0008
Constitution Of India, 1950 — Article 14, 226
High Courts02 Dec 2020Disposed Of
Md. Wasim Vs State Of Odisha
Orissa High Court · (2020) 12 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 302, 304(B), 498(A)Code Of Criminal Procedure, 1973 — Section 439Dowry Prohibition Act, 1961 — Section 4
High Courts02 Dec 2020Dismissed
Forum Projects Private Limited, Kolkata Vs Berhampur Development Authority
Orissa High Court · (2020) 12 OHC CK 0006
Arbitration And Conciliation Act 1996 — Section 9, 37Registration Act, 1908 — Section 17Contract Act, 1872 — Section 7
High Courts27 Nov 2020Allowed
Chairman, Odisha Gramya Bank Vs Rama Chandra Behera
Orissa High Court · (2020) 11 OHC CK 0002
Constitution Of India, 1950 — Article 226, 227Regional Rural Banks Act, 1976 — Section 17(1)Balasore Gramya Bank Service Regulations, 1980 — Section 30(3)
High Courts27 Nov 2020Dismissed
Natabar Padhan And Others Vs Lalita Padhan And Another
Orissa High Court · (2020) 11 OHC CK 0001
Code Of Criminal Procedure, 1973 — Section 144Code Of Civil Procedure, 1908 — Section 96, 100Registration Act, 1908 — Section 17(2)
High Courts24 Nov 2020Allowed
H.L. Infrastructure Vs State Of Orissa & Others
Orissa High Court · (2020) 11 OHC CK 0003
Constitution Of India, 1950 — Article 14
High Courts20 Nov 2020Dismissed
M/S.Odisha Infratech Pvt. Ltd. And Others Vs State Of Odisha And Others
Orissa High Court · (2020) 11 OHC CK 0004
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156, 156(1), 157, 159, 161, 482Indian Penal Code, 1860 — Section 24, 25, 120B, 415, 420, 423, 467, 468, 471
High Courts18 Nov 2020Disposed Of
M/S. Jasoda Roadlines And Another Vs Orissa State Warehousing Corporation And Others
Orissa High Court · (2020) 11 OHC CK 0005
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 190Indian Penal Code, 1860 — Section 34, 120B, 407, 420
High Courts17 Nov 2020Allowed
Mohan Sundar Patra Vs Central Electricity Supply Company Of Orissa Ltd. And Another
Orissa High Court · (2020) 11 OHC CK 0006
Constitution Of India, 1950 — Article 226, 227