High Courts18 May 2026Disposed Of
Dr. Nurul Amin And Another Vs State Of Odisha And Others
Orissa High Court · (2026) 05 OHC CK 1295
COURT ARCHIVE
Orissa High Court judgments
32,476 judgments · page 30 of 1,624
High Courts18 May 2026Allowed
Santosh Kumar Nayak Vs State Of Odisha And Ors
Orissa High Court · (2026) 05 OHC CK 1280
Constitution Of India, 1950-Article 14, 16, 21
High Courts15 May 2026Dismissed/ Disposed Of
Subash Mohapatra Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1277
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319(2), 336(2), 338, 340(2)Advocates Act, 1961-Section 45
High Courts15 May 2026Dismissed
Naman Kumar Goel @ Goyal And Others Vs Bibekananda Behera & Another
Orissa High Court · (2026) 05 OHC CK 1276
Motor Vehicles Act, 1988-Section 166, 173(1)
High Courts15 May 2026Dismissed
Rohit Kumar Sahoo And Others Vs Nihar Ranjan Sahoo And Another
Orissa High Court · (2026) 05 OHC CK 1275
Motor Vehicles Act, 1988-Section 166, 173(1)
High Courts15 May 2026Allowed
Divisional Manager, M/S. Oriental Insurance Co. Ltd., Rourkela Vs Sita Tanty And Others
Orissa High Court · (2026) 05 OHC CK 1274
Motor Vehicles Act, 1988-Section 166, 173(1)
High Courts15 May 2026Disposed Of
M/S. Bajaj Allianz General Insurance Co. Ltd., BBSR And Others Vs Akshaya Kumar Sahoo & Another
Orissa High Court · (2026) 05 OHC CK 1273
Motor Vehicles Act, 1988-Section 166, 173(1)
High Courts14 May 2026Disposed Of
Sonia Tripathy Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1279
Information Technology Act, 2000-Section 66(D)Indian Penal Code, 1860-Section 34, 120B, 294, 406, 420, 465, 467, 468, 471, 506Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(6), 482
High Courts14 May 2026Disposed Of
Bhabagrahi Das Vs State Of Odisha And Others
Orissa High Court · (2026) 05 OHC CK 1278
Constitution Of India, 1950-Article 21Orissa Civil Services Classification Control And Appeal Rule, 1962-Rule 15
High Courts13 May 2026Dismissed
Minatirani Madhei Vs State Of Odisha And Others
Orissa High Court · (2026) 05 OHC CK 1260
Orissa Grama Panchayats Act, 1964-Section 24, 24(2)(a), 24(2)(b), 24(2)(c), 24(2)(d), 39(1), 39(2)(a)
High Courts12 May 2026Disposed Of
Asta Kalta And Another Vs State Of Orissa
Orissa High Court · (2026) 05 OHC CK 1264
Constitution Of India, 1950-Article 22Code Of Criminal Procedure, 1973-Section 50Bharatiya Nagarik Suraksha Sanhita, 2023-Section 47
High Courts12 May 2026Disposed Of
Subash Mohapatra Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1263
Contempt Of Courts Act, 1971-Section 2(c)(ii), 2(c)(iii), 18Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319(2), 336(2), 338, 340(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)
High Courts12 May 2026Disposed Of
Prabhat Kumar Baksi Vs Swarnaprava Das & Others
Orissa High Court · (2026) 05 OHC CK 1262
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 29 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rules 1(r)
High Courts12 May 2026Disposed Of
Kanak Durga Thakurani & Ors Vs Umesh Chandra Mohapatra (Since Dead) Nirupama Mohapatra & Ors
Orissa High Court · (2026) 05 OHC CK 1261
Code Of Civil Procedure, 1908-Section 10, 151Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972-Section 9(3), 12, 37(1), 37(2)
High Courts11 May 2026Dismissed/ Disposed Of
Buna Kanhar Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1271
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 25, 29, 37, 67Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts11 May 2026Dismissed/ Disposed Of
Padman Muduli Vs State Of Orissa
Orissa High Court · (2026) 05 OHC CK 1270
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 25, 29, 37
High Courts11 May 2026Disposed Of
Vepanjeri Dileep Kumar Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1269
Constitution Of India, 1950-Article 21, 22, 22(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 57, 58, 71, 73, 78, 80(2), 82, 82(1), 187, 187(2), 187(6)Code Of Criminal Procedure, 1973-Section 78, 80, 167, 167(2A)
High Courts11 May 2026Disposed Of
Pankaj Kumar Paswan Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1268
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 62(2), 310(2)Arms Act, 1959-Section 3, 7, 25, 25(1), 25(1)(a), 27
High Courts11 May 2026Allowed
NCC @ Debasis Naik Vs State Of Odisha
Orissa High Court · (2026) 05 OHC CK 1267
Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 102Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103
High Courts11 May 2026Allowed
Divisional Manager, New India Assurance Co. Ltd., Ganjam Vs Harapriya Behera & Others
Orissa High Court · (2026) 05 OHC CK 1266
Code Of Civil Procedure, 1908-Section, Order 41 Rule 27Motor Vehicles Act, 1988-Section 166, 173(1)