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Orissa High Court judgments

32,476 judgments · page 29 of 1,624

High Courts27 May 2026Dismissed

Deepansu Sekhar Nanda Vs State Of Odisha And Another

Orissa High Court · (2026) 05 OHC CK 1290

Constitution Of India, 1950-Article 14, 226, 227Odisha Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2007-Section 9(1)Odisha Education Act, 1969-Section 3(i), 3(j)
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High Courts22 May 2026Disposed Of

T. Abhimanyu Dora And Others State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1282

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61(2), 111, 238, 249, 318(4), 319(2)Odisha Public Examination (Prevention Of Unfair Means) Act, 2024-Section 11(1), 12(1)
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High Courts22 May 2026Disposed Of

Manoranjan Rout Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1281

Constitution Of India, 1950-Article 21, 22(1)Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 318(2), 318(4), 319(1), 336(2), 336(3), 338, 340(2)Information Technology Act, 2000-Section 66(C), 66(D)
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High Courts21 May 2026Allowed

Raju Maharana Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1285

Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 102Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 21(b)
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High Courts20 May 2026Disposed Of

Bachhu Majhi Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1289

Constitution Of India, 1950-Article 21, 22, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 47, 483Code Of Criminal Procedure, 1973-Section 164
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High Courts20 May 2026Disposed Of

Saroj Kumar Sahoo Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1288

Odisha Excise Act, 2008-Section 52(a)(i), 71, 71(3), 72Code Of Criminal Procedure, 1973-Section 451, 457Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497, 503
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High Courts18 May 2026Dismissed

Aditya Kumar Mohapatra Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1298

Code Of Criminal Procedure, 1973-Section 156(3), 209, 323Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 317(2), 318(4), 319(2), 320, 322, 323, 324(5), 326(c), 334, 337, 338, 340, 351(3)
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