High Courts23 Nov 1950

Chiranji Lal Vs Jisuk Ram and Others

Orissa High Court · AIR 1953 Ori 105 : (1951) 17 CLT 184

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 55, 74Transfer of Property Act, 1882 — Section 55
High Courts03 Nov 1950

Krishna Chandra Misra Vs Sushila Mitra

Orissa High Court · AIR 1951 Ori 105 : (1950) 16 CLT 249

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33, 100 , 107Orissa House Rent Control Act, 1947 — Section 1(4), 13, 20, 21, 5Orissa House Rent Control Order, 1942 — Section 4
High Courts03 Nov 1950Dismissed

Abdul Hamid Vs Bora Tataya and Others

Orissa High Court · AIR 1951 Ori 153

Orissa Tenancy (Amendment) Act, 1946 — Section 3, 4Orissa Tenancy Act, 1913 — Section 236Transfer of Property Act, 1882 — Section 117