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Orissa High Court judgments

33,604 judgments · page 1,662 of 1,681

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High Courts10 Sept 1953Dismissed

Dandapani Das Vs Mohan Nayak and Others

Orissa High Court · AIR 1954 Ori 67

Civil Procedure Code, 1908 (CPC) — Section 107Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 167
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High Courts08 Sept 1953Dismissed

Polaki Kotesam and Others Vs S.M. Patnaik, I.A.S. Registration Officer and Others

Orissa High Court · AIR 1954 Ori 87

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 326, 329People (Preparation of Electoral Rolls) Rules, 1950 — Rule 10, 20(2), 22, 22(1), 22(3)
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High Courts08 Sept 1953Dismissed

Ananto Mohini Vs Khalli Sahu and Others

Orissa High Court · AIR 1954 Ori 107 : (1954) 20 CLT 146

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High Courts04 Sept 1953Allowed

Jagadish Chindra Vs Jayadeb Behara and Others

Orissa High Court · (1953) 19 CLT 449

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High Courts04 Sept 1953

Baban Rana Vs Narashing Swar, after him Parbati alias Suna Bewa and Others

Orissa High Court · (1955) 21 CLT 97

Transfer of Property Act, 1882 — Section 106, 107
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High Courts01 Sept 1953

Pitamhari Dibya Vs Chandrasekhar Praharaj and Others

Orissa High Court · AIR 1954 Ori 71 : (1953) 19 CLT 520

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Supreme Court Rules, 1950 — Order 12 Rule 3
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High Courts01 Sept 1953Dismissed

Sundar Sahu Gountia and Others Vs Chamra Sahu Gountia and Others

Orissa High Court · AIR 1954 Ori 80

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Contract Act, 1872 — Section 2 , 25
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High Courts25 Aug 1953Allowed

Kama Sahu and Another Vs Krishna Sahu

Orissa High Court · AIR 1954 Ori 105 : (1955) 21 CLT 409

Transfer of Property Act, 1882 — Section 118, 54
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High Courts24 Aug 1953Dismissed

Rusi Biswal Vs Nakhyatramalini Devi and Others

Orissa High Court · AIR 1954 Ori 65 : (1953) 19 CLT 397

Criminal Procedure Code, 1898 (CrPC) — Section 205, 342, 533, 537
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High Courts18 Aug 1953Allowed

Parikhit Thapa Vs Nidhi Thapa and Others

Orissa High Court · AIR 1954 Ori 31 : (1954) 20 CLT 62

Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 54
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High Courts13 Aug 1953Allowed

Abdhut Pradhan and Others Vs Rameswar Poddar and twenty Ors.

Orissa High Court · (1953) 19 CLT 447

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(6)Penal Code, 1860 (IPC) — Section 379
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High Courts13 Aug 1953Dismissed

Shyamsundar Nath Suthoo Vs Raghunath Jiew Thakur and Others

Orissa High Court · AIR 1954 Ori 78 : (1953) 19 CLT 475

Limitation Act, 1908 — Article 142 , 144
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High Courts12 Aug 1953Allowed

Sardar Sahu Vs The President of the Union Board of Bargarh

Orissa High Court · (1953) 19 CLT 529

Penal Code, 1860 (IPC) — Section 290
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High Courts10 Aug 1953Allowed

Sam Charan Samal and Others Vs Basudev Samal and Others

Orissa High Court · (1954) 20 CLT 108

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High Courts05 Aug 1953Allowed

Arnapurna Patnaik Vs Kanduri Dei and Others

Orissa High Court · (1955) 21 CLT 306

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 68
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High Courts04 Aug 1953Allowed

Gopi Tihadi Vs Gokhei Panda and Another

Orissa High Court · AIR 1954 Ori 17

Civil Procedure Code, 1908 (CPC) — Section 100, 107Contract Act, 1872 — Section 23, 65Evidence Act, 1872 — Section 101, 103
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High Courts29 Jul 1953Allowed

Artatran Alekhagadi Brahma and Others Vs Sudersan Mohapatra and Others

Orissa High Court · AIR 1954 Ori 11

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
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High Courts20 Jul 1953Allowed

Sakhigopal Cocoanut Growers Co-operative Society Vs State of Orissa and Another

Orissa High Court · AIR 1953 Ori 334 : (1953) 19 CLT 357

Constitution of India, 1950 — Article 226, 286(1)Orissa Sales Tax Act, 1947 — Section 23, 24, 4
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High Courts20 Jul 1953Dismissed

Smt. Haramani and Another Vs Dinabandhu Misra

Orissa High Court · AIR 1954 Ori 54 : (1953) 19 CLT 387

Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)
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High Courts20 Jul 1953Allowed

Balaram Panda Vs Gopinath Misra and Others

Orissa High Court · AIR 1954 Ori 44 : (1954) 20 CLT 162

Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 101, 102, 103Insurance Act, 1938 — Section 40, 40(2), 42
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