High Courts31 Mar 1958Dismissed
Ghanashyam Mohanty Vs Bichitrananda Choudhury and Another
Orissa High Court · (1958) 24 CLT 292
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 78, 151Orissa Money Lenders Act, 1939 — Section 14 , 15
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,635 of 1,681
High Courts29 Mar 1958Dismissed
Madhaba Sabar Vs State of Orissa and Others
Orissa High Court · (1958) 24 CLT 433
Administration of Orissa States Order, 1948 — Section 4Constitution of India, 1950 — Article 154, 166Transfer of Property Act, 1882 — Section 111, 112, 114, 115
High Courts27 Mar 1958Dismissed
Kumar Bimal Chandra Singha and Others Vs The State of Orissa and Others
Orissa High Court · (1958) 24 CLT 295
Constitution of India, 1950 — Article 226, 227, 31(2)Orissa Estates Abolition Act, 1951 — Section 26, 26(2), 3, 5
High Courts27 Mar 1958Dismissed
Purustam Naik and Others Vs Chakradhar Das
Orissa High Court · AIR 1959 Ori 19 : (1959) CriLJ 212
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 378
High Courts25 Mar 1958Dismissed
Durga Madhab Pattajoshi Vs Someoath Ravulo and Others
Orissa High Court · (1958) 24 CLT 475
Orissa Tenants Protection Act, 1948 — Section 7, 7(1), 7(2), 7(8)Transfer of Property Act, 1882 — Section 112, 116
High Courts25 Mar 1958Dismissed
Olankar Saura Vs The State
Orissa High Court · AIR 1958 Ori 251 : (1958) CriLJ 1335
Criminal Procedure Code, 1898 (CrPC) — Section 287, 364, 533
High Courts25 Mar 1958Allowed
Biridi Chanda Mada Vs State of Orissa and Others
Orissa High Court · AIR 1958 Ori 159 : (1958) 24 CLT 233
Civil Procedure Code, 1908 (CPC) — Section 151Orissa Municipal Act, 1950 — Section 156, 156(2)
High Courts25 Mar 1958Allowed
Nikunja Behari Singh Vs Duryodhan Pradhan and Another
Orissa High Court · AIR 1959 Ori 58
Constitution of India, 1950 — Article 258ARepresentation of the People Act, 1951 — Section 7
High Courts24 Mar 1958
BHAGWATI PRASAD MISRA Vs COMMISSIONER OF Income Tax.
Orissa High Court · (1959) 35 ITR 97
Income Tax Act, 1961 — Section 66(2)
High Courts21 Mar 1958Allowed
Pravash Chandra Vs Fate Chand Jain and Others
Orissa High Court · (1958) 24 CLT 399
Partnership Act, 1932 — Section 28, 58, 6, 68
High Courts21 Mar 1958
Jagat Bandhu Sahu Vs Lakshmi Dei
Orissa High Court · AIR 1958 Ori 257 : (1958) 24 CLT 290 : (1958) CriLJ 1425
Criminal Procedure Code, 1898 (CrPC) — Section 386, 439, 488, 488(3)
High Courts21 Mar 1958Allowed
Gangadhar Singh and Others Vs Shyam Sunder Singh
Orissa High Court · AIR 1958 Ori 153 : (1958) 24 CLT 274 : (1958) CriLJ 919
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts20 Mar 1958
The State Vs Bichitrananda Mohanty
Orissa High Court · AIR 1958 Ori 150 : (1959) 25 CLT 296 : (1958) CriLJ 916
Criminal Law (Amendment) Act, 1952 — Section 6, 7Criminal Procedure Code, 1898 (CrPC) — Section 193(2)Penal Code, 1860 (IPC) — Section 161, 165, 165A, 465, 471
High Courts19 Mar 1958Dismissed
Korada Sukuta and Others Vs Raghava Pati and Another
Orissa High Court · (1958) 24 CLT 285
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Constitution of India, 1950 — Article 226 , 227Orissa Tenants Protection Act, 1948 — Section 11 , 13
High Courts10 Mar 1958Allowed
Narasingha Rout and Others Vs Rameswar Mohapatra
Orissa High Court · AIR 1958 Ori 141 : (1958) 24 CLT 384 : (1958) CriLJ 794
Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 236, 237, 403Penal Code, 1860 (IPC) — Section 426
High Courts27 Feb 1958
Shamsuddin Khan and Another Vs Commissioner of Income Tax
Orissa High Court · AIR 1958 Ori 143 : (1958) 24 CLT 412 : (1958) 33 ITR 733
Income Tax Act, 1922 — Section 41, 41(1)Mussalman Wakf Validating Act, 1913 — Section 3
High Courts26 Feb 1958Allowed
Raghonath Pradhan and Others Vs The State
Orissa High Court · (1958) 24 CLT 215
Penal Code, 1860 (IPC) — Section 147, 302, 304, 323, 34
High Courts26 Feb 1958
Sri Surendra Mohanty Vs Sri Nabakrishna Choudhury and Others
Orissa High Court · AIR 1958 Ori 168 : (1958) CriLJ 1055
Constitution of India, 1950 — Article 194(1), 194(2), 194(3), 211, 215Contempt of Courts Act, 1971 — Section 1, 3
High Courts21 Feb 1958Dismissed
A. Mahalakshmi and Others Vs Pammi Garama
Orissa High Court · AIR 1958 Ori 139
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Feb 1958Allowed
Arjun Jena and Another Vs Brahmananda Pani and Others
Orissa High Court · AIR 1958 Ori 253 : (1958) 24 CLT 287
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3