High Courts23 Sept 1963
O. Kay Electric Company Vs Mrs. Laxmi Devi and Others
Orissa High Court · (1968) 34 CLT 45 : (1968) 2 LLJ 323
Civil Procedure Code, 1908 (CPC) — Section 110Employees Compensation Act, 1923 — Section 10B, 12, 2, 23, 24
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,594 of 1,681
High Courts20 Sept 1963Allowed
Madhab Mohapatra and Others Vs Bhikari Panda and Others
Orissa High Court · AIR 1964 Ori 26
High Courts16 Sept 1963Allowed
Nabaghana Samal and Others Vs Bhagawata Gossain and Others
Orissa High Court · AIR 1965 Ori 76 : (1964) 30 CLT 112
Orissa Hindu Religious Endowments Act, 1951 — Section 19, 25, 4, 73, 73(1)Orissa Hindu Religious Endowments Rules, 1959 — Rule 13, 14
High Courts16 Sept 1963Dismissed
Balinki Padhano and Another Vs Gopakrishna Padhano and Others
Orissa High Court · AIR 1964 Ori 117
Evidence Act, 1872 — Section 50
High Courts13 Sept 1963Dismissed
Narayan Das alias Babua Das Vs Parbati Dibya
Orissa High Court · AIR 1964 Ori 51
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3(2)Orissa Money Lenders Act, 1939 — Section 13
High Courts10 Sept 1963Dismissed
Ghanashyam Mohapatra and Others Vs Suryamani Swain
Orissa High Court · AIR 1964 Ori 205
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 182(2) , 182(3)
High Courts03 Sept 1963Allowed
Jayagopal Patnaik Vs Chairman, Puri Joint Water Works Committee and Another
Orissa High Court · AIR 1964 Ori 69
Contract Act, 1872 — Section 70
High Courts03 Sept 1963Allowed
Smt. Swaranamoyee Dasi Vs Debendranath Karan
Orissa High Court · AIR 1964 Ori 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 34 Rule 8, Order 9 Rule 13Limitation Act, 1908 — Article 173, 14(2), 18, 2(7)
High Courts03 Sept 1963Dismissed
Lakshmi Charan Panda and Another Vs Satyabadi Behera and Others
Orissa High Court · AIR 1964 Ori 39
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 4(4)
High Courts03 Sept 1963Dismissed
Lakshimi Charan Panda and Another Vs Satyabadi Behera and Others
Orissa High Court · (1964) 30 CLT 39
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 4(1), Order 22 Rule 4(3), Order 22 Rule 4(4)
High Courts03 Sept 1963Dismissed
Lakshman Kumar Patnaik Vs Srimati Binapani Sahu
Orissa High Court · (1963) 29 CLT 594
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 8, 100 , 115, 2(2)General Clauses Act, 1897 — Section 9Orissa House Rent Control Act, 1958 — Section 13, 7(1)
High Courts02 Sept 1963Dismissed
Mst. Suna Misrani Vs Mst. Tapaswini Misrani
Orissa High Court · (1963) 29 CLT 640
Hindu Succession Act, 1956 — Section 8
High Courts29 Aug 1963Allowed
Rajkishore Sahu Vs Pushraj Sagarmal and Another
Orissa High Court · AIR 1964 Ori 86 : (1963) 29 CLT 598
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 19, Order 41 Rule 3, Order 47 Rule 1, Order 7 Rule 11Constitution of India, 1950 — Article 133
High Courts27 Aug 1963Dismissed
Sukdeb Padhan Vs Nityananda Padhan
Orissa High Court · AIR 1964 Ori 35
Limitation Act, 1908 — Article 57, 66, 80Transfer of Property Act, 1882 — Section 59
High Courts27 Aug 1963Allowed
Babulal Parekh Vs Lachminarayan Swalram and Others
Orissa High Court · AIR 1964 Ori 53 : (1963) 29 CLT 613
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
High Courts22 Aug 1963
Kartika Ram Vs Jagannath Misra and Others
Orissa High Court · (1963) 29 CLT 523 : (1964) CriLJ 248
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts22 Aug 1963Allowed
Mst. Kainta Meherani Vs Damru Meher and Others
Orissa High Court · AIR 1964 Ori 94 : (1964) 30 CLT 386
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 33 Rule 8, Order 47 Rule 1, 115Court Fees Act, 1870 — Section 11
High Courts19 Aug 1963Dismissed
State of Orissa Vs P. Krishnaswami Murty
Orissa High Court · AIR 1964 Ori 29
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311, 311(2)
High Courts19 Aug 1963Dismissed
Trutia Mirdha and Others Vs Basudev Singh and Others
Orissa High Court · AIR 1964 Ori 123
Civil Procedure Code, 1908 (CPC) — Section 103Guardians and Wards Act, 1890 — Section 21
High Courts19 Aug 1963
SHEODUTTRAI BHOLANATH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1964) 52 ITR 121
Partnership Act, 1932 — Section 59, 63, 69