High Courts24 Dec 1963Allowed
State of Orissa Vs Laba alias Naba Kishore Naik
Orissa High Court · (1964) 30 CLT 253
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 342, 345, 476Penal Code, 1860 (IPC) — Section 415, 420, 463, 466, 468
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,591 of 1,681
High Courts24 Dec 1963Dismissed
Mohanlal Saraf Vs The Cuttack Electric Supply Co. Ltd.
Orissa High Court · AIR 1964 Ori 191
Companies Act, 1956 — Section 433
High Courts24 Dec 1963Allowed
Damodar Naik Vs Gayadhara Naik and Others
Orissa High Court · (1964) 30 CLT 272
High Courts20 Dec 1963Allowed
Dhaneswar Kar and Others Vs Kanakalata Dibya and Others
Orissa High Court · (1964) 30 CLT 481
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 — Section 3, 4, 4(1), 4(2)Orissa Estates Abolition Act, 1951 — Section 8(1)
High Courts19 Dec 1963
Hadu Sahu and Others Vs State of Orissa and Others
Orissa High Court · AIR 1964 Ori 159
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 2, Order 2 Rule 3
High Courts18 Dec 1963
Rajendranath Dhar and Others Vs Assistant Registrar Balasore Co-operative Central Bank Ltd. and Another
Orissa High Court · (1965) 31 CLT 154
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Dec 1963Dismissed
Smt. Sarala Bala Dei Vs Banamali Sahu and Others
Orissa High Court · AIR 1964 Ori 140
High Courts16 Dec 1963Allowed
Mohan Charan Das and Krushna Chandra Sutar, Managing Trustee Vs State of Orissa
Orissa High Court · (1964) 30 CLT 133
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 11 Rule 21
High Courts13 Dec 1963Allowed
Dharmu Moharana Vs Uchhab Moharana and Others
Orissa High Court · (1964) 30 CLT 199
High Courts11 Dec 1963Dismissed
Subran Bibi and Another Vs Kulsam Bibi and Others
Orissa High Court · (1966) 32 CLT 57
Transfer of Property Act, 1882 — Section 41
High Courts11 Dec 1963Allowed
Gokul Chandra Burma and Others Vs Biswanath Narayani Dei and Others
Orissa High Court · AIR 1964 Ori 160
High Courts11 Dec 1963Allowed
Smt. Indramani Bai Vs Sweta Kumar Panigrahi and Others
Orissa High Court · AIR 1964 Ori 229
High Courts10 Dec 1963Allowed
Giridhari Lal and Others Vs Thakurdas
Orissa High Court · AIR 1964 Ori 170
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 6, 38, 39(1)Limitation Act, 1908 — Article 182(5), 3
High Courts10 Dec 1963
State of Orissa Vs Dhanmati Kisanin
Orissa High Court · (1964) CriLJ 602
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 380, 411, 454
High Courts09 Dec 1963Dismissed
K. Subhadramma Vs P. Sakuntallamma and Others
Orissa High Court · AIR 1964 Ori 158
High Courts06 Dec 1963Dismissed
Bhika Dalai and Others Vs Ananda Panda and Others
Orissa High Court · (1964) 30 CLT 68
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts06 Dec 1963Dismissed
Radha Bewa and Others Vs Arakhita Sahu and Others
Orissa High Court · (1964) 30 CLT 160
Merged States (Laws) Act, 1949 — Section 7
High Courts05 Dec 1963Dismissed
State of Orissa Vs Bira Kishore Naik
Orissa High Court · AIR 1964 Ori 202 : (1964) 30 CLT 176 : (1964) CriLJ 325
Penal Code, 1860 (IPC) — Section 21, 409
High Courts04 Dec 1963Allowed
State of Orissa Vs Machindra Majhi and Another
Orissa High Court · AIR 1964 Ori 100 : (1964) CriLJ 422
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 118, 24