COURT ARCHIVE

Orissa High Court judgments

33,604 judgments · page 1,576 of 1,681

High Courts27 Jul 1965Dismissed

The State of Orissa Vs Gouri Charan Kanungo and Ananda Chandra Kanungo

Orissa High Court · (1965) 31 CLT 1140

Civil Procedure Code, 1882 — Section 283Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 58, Order 21 Rule 63, Order 7 Rule 11, 26Companies Act, 1956 — Section 171

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High Courts27 Jul 1965Allowed

Latabati Patrani Vs Dhubani Padhani and Others

Orissa High Court · AIR 1966 Ori 73 : (1966) 32 CLT 223

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High Courts23 Jul 1965Allowed

Duryodhan Panigrahi Vs Lilabati Panigrahi and Another

Orissa High Court · AIR 1966 Ori 148 : (1966) 32 CLT 596

Hindu Womens Right to Property Act, 1937 — Section 3

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High Courts22 Jul 1965

State Vs Md. Samsur

Orissa High Court · (1965) 31 CLT 1090 : (1966) CriLJ 227

Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 341

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High Courts21 Jul 1965Allowed

Krushna Sahu and Others Vs Chaitan Das

Orissa High Court · AIR 1966 Ori 191 : (1965) 31 CLT 1127 : (1966) CriLJ 1044

Cattle Trespass Act, 1871 — Section 10, 22

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High Courts21 Jul 1965Dismissed

Baidhar Behera and Others Vs Pranabandhu Maharatha

Orissa High Court · (1965) 31 CLT 871

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 4, Order 17 Rule 2, Order 17 Rule 3, Order 18 Rule 1, Order 18 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts20 Jul 1965Dismissed

Ramchandra Chintada Ramudu Vs State and Another

Orissa High Court · (1966) 32 CLT 5

Penal Code, 1860 (IPC) — Section 498

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High Courts20 Jul 1965Dismissed

State Vs Upendra Ch. Bhoumik and Another

Orissa High Court · (1966) 32 CLT 208

Criminal Procedure Code, 1898 (CrPC) — Section 251A(5)Penal Code, 1860 (IPC) — Section 148, 426

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High Courts20 Jul 1965Allowed

Parikshit Sai and Another Vs Indra Bhoi and Others

Orissa High Court · AIR 1967 Ori 14

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13

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High Courts19 Jul 1965Dismissed

Kusa Parida and Another Vs Baishnab Malik and Others

Orissa High Court · AIR 1966 Ori 60

Guardians and Wards Act, 1890 — Section 17, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 2, 5

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High Courts16 Jul 1965Allowed

K. Seethamma Vs K. Kameswar Rao and Others

Orissa High Court · AIR 1967 Ori 152 : (1965) 31 CLT 1131

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9, 115

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High Courts16 Jul 1965Dismissed

Nanda Rout Vs Baishnab Charan Rout and Others

Orissa High Court · (1965) 31 CLT 1106

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High Courts15 Jul 1965

Mst. Alarakshi Bibi and Others Vs Mst. Ujala Bibi and Others

Orissa High Court · AIR 1966 Ori 49 : (1965) 31 CLT 1112 : (1966) CriLJ 275

Criminal Procedure Code, 1898 (CrPC) — Section 118, 145, 145(1), 145(3), 198Limitation Act, 1908 — Article 47, 6 , 8

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High Courts13 Jul 1965Allowed

Dwaraka alias Dwaraka Prasad Agarwalla and Another Vs Mst. Sashiprabha Gountiani

Orissa High Court · (1966) 32 CLT 864

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), Order 23 Rule 1A, 115

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High Courts07 Jul 1965Dismissed

Hema Dibya Vs Amarendra Kishore Das and Others

Orissa High Court · AIR 1966 Ori 55

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 22 Rule 11, Order 22 Rule 3

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High Courts03 Jul 1965Allowed

Sagua Barik Vs Bichinta Barik and Another

Orissa High Court · AIR 1966 Ori 225

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6(1), 151, 152, 2(2), 35

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High Courts03 Jul 1965Allowed

Jhampuri Bewa Vs The State of Orissa and Others

Orissa High Court · AIR 1966 Ori 62 : (1966) 32 CLT 836

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

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High Courts29 Jun 1965Allowed

Bhagaban Misra Vs Antaryami Nanda and Others

Orissa High Court · (1966) 32 CLT 36

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High Courts29 Jun 1965Dismissed

Radhaballav Math Endowment Vs Fakir Pradhan

Orissa High Court · AIR 1965 Ori 221 : (1966) 32 CLT 399

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 101 , 102, 103, 104

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High Courts28 Jun 1965Dismissed

Maheswar Misra Vs Hindusthan Steel Ltd. and Another

Orissa High Court · (1966) 32 CLT 1101

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 6, Order 33 Rule 7, Order 33 Rule 7(2)

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