High Courts03 Apr 1967Dismissed
State of Orissa Vs Sanatan Singh and Another
Orissa High Court · (1967) 33 CLT 760
Orissa Tenancy Act, 1913 — Section 100, 234
COURT ARCHIVE
Orissa High Court judgments
33,604 judgments · page 1,562 of 1,681
High Courts30 Mar 1967Allowed
Belani Ores Ltd. Vs The State of Orissa
Orissa High Court · (1967) 33 CLT 1006
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 2, 6Motor Vehicles Act, 1939 — Section 2(18), 2(32), 2(33), 2(8), 22Orissa Motor Vehicles Rules, 1993 — Rule 120, 44
High Courts30 Mar 1967Partly Allowed
Bolani Ores Ltd. and Another Vs State of Orissa
Orissa High Court · AIR 1968 Ori 1
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 2, 6Motor Vehicles Act, 1939 — Section 2(18), 22
High Courts29 Mar 1967Dismissed
Shaik Aminul Islam and Another Vs Bidyadhar Sahu and Others
Orissa High Court · AIR 1968 Ori 7 : (1967) 33 CLT 751
Trade and Merchandise Marks Act, 1958 — Section 105, 27
High Courts29 Mar 1967Allowed
Suryamani Tarai and Others Vs State of Orissa
Orissa High Court · AIR 1967 Ori 189 : (1967) 33 CLT 577 : (1967) 33 CLT 576 : (1967) CriLJ 1552
Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 162(1), 173(4), 94Evidence Act, 1872 — Section 123, 124
High Courts29 Mar 1967Dismissed
Amara Dei Vs Arjuna Dhal
Orissa High Court · AIR 1968 Ori 62 : (1967) 33 CLT 732
Partition Act, 1893 — Section 4
High Courts24 Mar 1967Dismissed
Narayan Das Vs State of Orissa
Orissa High Court · AIR 1968 Ori 148 : (1967) 33 CLT 1120 : (1970) 1 LLJ 571 : (1967) 2 LLJ 567
Constitution of India, 1950 — Article 14, 226, 311(2)
High Courts24 Mar 1967Dismissed
Chandra Sekhar Rath Vs Lingaraj Mohapatra and Others
Orissa High Court · (1968) 34 CLT 228
High Courts21 Mar 1967Allowed
Sankar Narayan Naik Vs State of Orissa
Orissa High Court · AIR 1967 Ori 203
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4, 115
High Courts21 Mar 1967Allowed
Jayadev Padhan and Others Vs Managobinda Sathua
Orissa High Court · AIR 1967 Ori 196
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Mar 1967Dismissed
Smt. Padmabati Devi Vs Bhagabat Charan Padhi
Orissa High Court · (1967) 33 CLT 919
Orissa Money Lenders Act, 1939 — Section 17, 9Transfer of Property Act, 1882 — Section 76, 77
High Courts06 Mar 1967Allowed
Sudhanshu Sekhar Misra Vs P.C. De and Others Suresh Chandra Das and Others Vs K.K. Bose and Others
Orissa High Court · (1967) 33 CLT 423
Constitution of India, 1950 — Article 226, 235
High Courts17 Feb 1967Partly Allowed
Banshidhar Behera and Others Vs Bhani Dei and Others
Orissa High Court · AIR 1967 Ori 187 : (1967) 33 CLT 673 : (1967) 33 CLT 672
Evidence Act, 1872 — Section 101Trusts Act, 1882 — Section 3, 5
High Courts11 Feb 1967Allowed
Ajaya Mohanty Vs Union of India (UOI) and Others
Orissa High Court · (1981) 51 CLT 111
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 14, 16, 16(1), 311, 311(2)
High Courts31 Jan 1967Allowed
Dinabandhu Sahu and Others Vs Karunakar Satapathy
Orissa High Court · (1967) 33 CLT 697
High Courts30 Jan 1967Allowed
Chandrasekhar Singh Bhoi and Others Vs State of Orissa
Orissa High Court · (1967) 33 CLT 263
Constitution of India, 1950 — Article 13(3), 14, 19, 226, 31General Clauses Act, 1897 — Section 2(8), 3, 3(13)Orissa Land Reforms (Amendment) Act, 1965 — Section 2, 2(4), 2(5), 25, 27
High Courts29 Jan 1967Dismissed
Daitari Dalai Vs Jagannath Srichandan Rai
Orissa High Court · AIR 1968 Ori 65
Transfer of Property Act, 1882 — Section 58
High Courts28 Jan 1967
Registrar of Companies Vs Orissa China Clay Refinery Company Private Ltd.
Orissa High Court · AIR 1967 Ori 185
Companies Act, 1956 — Section 454
High Courts28 Jan 1967Allowed
Registrar of Companies Vs Orissa China Clay Refinery Co. Private Ltd.
Orissa High Court · AIR 1967 Ori 185
Companies Act, 1956 — Section 454(3), 454(5), 454(5A)
High Courts25 Jan 1967Allowed
Raghunath Misra and Others Vs Kulamani Nayak and Others
Orissa High Court · AIR 1967 Ori 200 : (1967) 33 CLT 617
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4