High Courts05 Dec 1968
Dwarika Misra Vs State of Orissa
Orissa High Court · (1969) 35 CLT 255 : (1970) CriLJ 114
Penal Code, 1860 (IPC) — Section 149, 302, 323, 34
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,548 of 1,681
High Courts04 Dec 1968Allowed
Paili Narayan Rao Vs The State of Orissa and Others
Orissa High Court · (1969) 35 CLT 214
Orissa Co-operative Societies Act, 1951 — Section 131, 132
High Courts30 Nov 1968Allowed
Dr. Braja Behari Panda and Others Vs Utkal University and Others
Orissa High Court · (1989) 1 OLR 45
High Courts29 Nov 1968
Latu Mukhi Vs State of Orissa
Orissa High Court · (1969) 35 CLT 94 : (1969) CriLJ 1172
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Nov 1968Dismissed
K. Appa Rao Vs Director of Posts and Telegraphs and Others
Orissa High Court · AIR 1969 Ori 220 : (1969) 35 CLT 55
Constitution of India, 1950 — Article 341(1), 342(1)Public Employment (Requirement as to Residence) Act, 1957 — Section 2
High Courts28 Nov 1968
Hochtief Gammon Vs State of Orissa and Others
Orissa High Court · (1969) 35 CLT 90 : (1969) 2 LLJ 207
Industrial Disputes Act, 1947 — Section 10
High Courts28 Nov 1968
Hindusthan Steel, Ltd. Vs Panda (G.S.) and Others
Orissa High Court · (1969) 35 CLT 172 : (1969) 2 LLJ 200
High Courts28 Nov 1968Dismissed
Darbari Kamar Vs State of Orissa
Orissa High Court · AIR 1970 Ori 54 : (1970) CriLJ 580
Criminal Procedure Code, 1898 (CrPC) — Section 164, 367Evidence Act, 1872 — Section 114, 133, 24, 8III
High Courts22 Nov 1968Dismissed
Satyaprakash Sarkar and Others Vs Jagannath Mahaprabhu
Orissa High Court · (1969) 35 CLT 156
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 3
High Courts20 Nov 1968
Baikunthanath Pratihari Vs State of Orissa and Others
Orissa High Court · (1969) 35 CLT 14 : (1969) 35 CLT 1067 : (1969) 2 LLJ 316
Constitution of India, 1950 — Article 299
High Courts19 Nov 1968Dismissed
Dhruba Charan Khuntia Vs State and Others Indramoni Swain Vs Dhruba Charan Khuntia and Others
Orissa High Court · (1969) 35 CLT 105
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 200, 202, 417(3), 439Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 325
High Courts19 Nov 1968Dismissed
Manilal Sahu and Others Vs State of Orissa
Orissa High Court · AIR 1969 Ori 176 : (1969) 35 CLT 35 : (1969) 35 CLT 126 : (1969) CriLJ 990
Criminal Procedure Code, 1898 (CrPC) — Section 256Evidence Act, 1872 — Section 145, 155, 5Penal Code, 1860 (IPC) — Section 147
High Courts19 Nov 1968Allowed
State Vs Bauri Bissoi and Others
Orissa High Court · AIR 1969 Ori 286 : (1969) 35 CLT 248 : (1969) CriLJ 1419
Criminal Procedure Code, 1898 (CrPC) — Section 337(2), 337(2A)
High Courts15 Nov 1968Dismissed
Sarka Gundusa Vs State of Orissa
Orissa High Court · AIR 1969 Ori 102 : (1969) 35 CLT 79 : (1969) CriLJ 623
Evidence Act, 1872 — Section 101 , 102, 103, 104Penal Code, 1860 (IPC) — Section 84
High Courts12 Nov 1968
Uma Charan Chand Vs Charan Das
Orissa High Court · (1969) 35 CLT 186 : (1969) CriLJ 1086
Penal Code, 1860 (IPC) — Section 379
High Courts11 Nov 1968
State of Orissa Vs Kebalananda Patnaik
Orissa High Court · (1969) CriLJ 1174
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 381
High Courts08 Nov 1968Dismissed
Dhansai Sahu and Another Vs State of Orissa
Orissa High Court · AIR 1969 Ori 105 : (1969) 35 CLT 18 : (1969) CriLJ 626
Criminal Procedure Code, 1898 (CrPC) — Section 233, 537Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 13, 5
High Courts31 Oct 1968
Paramananda Mahakud and Another Vs State of Orissa
Orissa High Court · (1970) CriLJ 931
Evidence Act, 1872 — Section 105, 145Penal Code, 1860 (IPC) — Section 100, 302, 324, 97
High Courts30 Oct 1968Allowed
Straw Products Ltd. Vs Registrar of Companies
Orissa High Court · AIR 1969 Ori 91
Companies Act, 1956 — Section 17, 17(1), 293(1)
High Courts25 Oct 1968Partly Allowed
Somnath Das Vs State of Orissa
Orissa High Court · AIR 1969 Ori 138 : (1969) 35 CLT 165 : (1969) CriLJ 922
Penal Code, 1860 (IPC) — Section 100, 300, 304, 97