High Courts22 Jul 1971Dismissed
State of Orissa and Another Vs Govinda Choudhury
Orissa High Court · (1971) 37 CLT 937
Arbitration Act, 1940 — Section 14, 30, 33
COURT ARCHIVE
Orissa High Court judgments
33,611 judgments · page 1,514 of 1,681
High Courts22 Jul 1971Dismissed
Krushna Chandra Sahu Vs Khetrabasi Panda and Others
Orissa High Court · (1971) 37 CLT 929
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Orissa Estates Abolition Act, 1951 — Section 3, 39, 5, 6, 6(1)
High Courts21 Jul 1971
Padmalochan Panda Vs State of Orissa
Orissa High Court · (1972) 84 ITR 88
Orissa Agricultural Income Tax Act, 1947 — Section 29(2)
High Courts21 Jul 1971
Joint Director of Agriculture (Engg.) Vs Banambar Routray
Orissa High Court · (1972) 2 LLJ 272
Constitution of India, 1950 — Article 226, 227
High Courts20 Jul 1971Allowed
Laxman Bhoi Vs Pira Ojha and Others
Orissa High Court · (1971) 37 CLT 855
Orissa Tenants Relief Act, 1955 — Section 15, 9, 9(1)
High Courts16 Jul 1971Dismissed
Golak Chandra Bhadra and Others Vs Chintamani Bhadra and Others
Orissa High Court · AIR 1972 Ori 197 : (1971) 37 CLT 890
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts16 Jul 1971Allowed
Collector, Cuttack Vs Rajib Bhol
Orissa High Court · AIR 1972 Ori 200 : (1971) 37 CLT 848 : (1971) 37 CLT 348
Evidence Act, 1872 — Section 65, 66Land Acquisition Act, 1894 — Section 23(1)
High Courts15 Jul 1971Allowed
Anadi Charan Rout Vs The Collector of Cuttack and Others
Orissa High Court · AIR 1972 Ori 202
Rice Milling Industry (Regulation) Act, 1958 — Section 12, 7
High Courts14 Jul 1971
Niranjan Sahu and Others Vs Keonjhar Municipality
Orissa High Court · (1971) 37 CLT 857
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(6), 44
High Courts12 Jul 1971Dismissed
Bipin Behari Pansari Vs Asoka Marketing Ltd.
Orissa High Court · AIR 1972 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), 47
High Courts12 Jul 1971Allowed
Khirodnath Gountia Vs Arjun Panda
Orissa High Court · AIR 1972 Ori 95 : (1971) 37 CLT 972
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts12 Jul 1971Allowed
Collector, Cuttack Vs Padma Charan Pani and Others
Orissa High Court · AIR 1972 Ori 203
Evidence Act, 1872 — Section 65Land Acquisition Act, 1894 — Section 23
High Courts12 Jul 1971Dismissed
Harihar Das Vs The I.G. of Police and Another
Orissa High Court · (1971) 37 CLT 913
Constitution of India, 1950 — Article 226, 227, 311(1), 311(2)National Insurance (Industrial Injuries) Act, 1946 — Section 47
High Courts09 Jul 1971Allowed
Anadi Pradhan Vs Inspector General of Police and Others
Orissa High Court · (1971) 37 CLT 808
High Courts09 Jul 1971Dismissed
Ananda Chandra Pradhan Vs Nilakantha Tripathy and Others
Orissa High Court · AIR 1972 Ori 99
Transfer of Property Act, 1882 — Section 54
High Courts09 Jul 1971Dismissed
K.K. Rathor Vs K.S. Vasudevan and Another
Orissa High Court · (1971) 37 CLT 802
Constitution of India, 1950 — Article 226, 227Orissa House Rent Control Act, 1951 — Section 2(2), 7
High Courts08 Jul 1971Allowed
Harisankar Goutam Vs Arjun Oram and Others
Orissa High Court · (1971) 37 CLT 800
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts06 Jul 1971Allowed
Chimanlal Hirjee Vs State of Orissa
Orissa High Court · (1971) 37 CLT 783
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 74Forest Contract Rules — Rule 37
High Courts06 Jul 1971
Chandrasekhar Patnaik Vs State of Orissa
Orissa High Court · (1971) 37 CLT 833 : (1972) CriLJ 403
Penal Code, 1860 (IPC) — Section 381, 475
High Courts06 Jul 1971
Sidheswar Moharana Vs Narayan Tripathy
Orissa High Court · (1971) 37 CLT 836
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 146(ID)